BharatTaxGST

Madras High Court GST Judgments — 2021

194 judgments, newest first. Page 1 of 2.

K.Vinodhkumar vs. Commissioner Of GST And Central Excise

WP(MD)/22560/2021HC Madras23 Dec 2021

Bench: HONOURABLE MR JUSTICE M. SUNDAR

Paranthaman.K vs. Union Of INDIA

WP(MD)/20511/2021HC Madras22 Dec 2021

Bench: HONOURABLE MR JUSTICE M. SUNDAR

Sri Paranjothi Traders vs. The State Tax Officer-2(St)(Int)

WMP(MD)/5601/2021HC Madras21 Dec 2021

Bench: HONOURABLE MR JUSTICE M. SUNDAR

M/S.Johns Cashew Company vs. The Assistant Commissioner

WP(MD)/18358/2017HC Madras17 Dec 2021

Bench: HONOURABLE MR JUSTICE M. SUNDAR

M/S. S.D. Arun Associates vs. Designated Committee

WP(MD)/21092/2021HC Madras10 Dec 2021

Bench: HONOURABLE MR JUSTICE M. SUNDAR

M/S.Jasmine Towels Private LTD vs. The Assistant Commissioner(CT)

WP(MD)/17547/2015HC Madras01 Dec 2021

Bench: HONOURABLE MR JUSTICE M. SUNDAR

P.Senthilkumar vs. The Managing Director

WP(MD)/14333/2020HC Madras30 Nov 2021

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

L.Russel Raj vs. The Chief Educational Officer

WP(MD)/23258/2019HC Madras30 Nov 2021

Bench: HONOURABLE DR JUSTICE ANITA SUMANTH

M/S.Jeyakrishna Flour Mills vs. The Assistant Commissioner

WP(MD)/8112/2017HC Madras24 Nov 2021

Bench: HONOURABLE MR JUSTICE M. SUNDAR

Karthikeyan.M vs. Tamil Nadu State Marketing Corporation

WP(MD)/20626/2021HC Madras18 Nov 2021

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

M/S V.R.Muthu And Bros vs. The State Tax Officer-1

WP(MD)/20182/2021HC Madras15 Nov 2021

Bench: HONOURABLE MR JUSTICE M. SUNDAR

M/S The Ramco Cements LTD vs. The Asst. Commissioner Of

WP(MD)/21103/2014HC Madras08 Nov 2021

Bench: HONOURABLE MR JUSTICE M. SUNDAR

Siva Cotton Mills (INDIA) PVT vs. Board Of Industrial And

WP(MD)/1429/2013HC Madras29 Oct 2021

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

S.P.Meenal vs. N.Rajalakshmi

CRP(MD)/70/2021HC Madras25 Oct 2021

Bench: HONOURABLE MR JUSTICE K.MURALI SHANKAR

Pradeesh.V vs. The District Collector

WP(MD)/14075/2021HC Madras25 Oct 2021

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

Jude @ Jude Antony vs. The Superintendent Of Police

CRL OP(MD)/15065/2021HC Madras22 Oct 2021

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Architects.Ad vs. The Commissioner Of Central GST And Central Excise

WP(MD)/17752/2021HC Madras08 Oct 2021

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

Bright Steels vs. The State Tax Officer

WA(MD)/1902/2021HC Madras06 Oct 2021

Bench: HONOURABLE MR JUSTICE M.DURAISWAMY,HONOURABLE MR JUSTICE K.MURALI SHANKAR

Tvl.P.R.S.Furniture Wood Works vs. The Commissioner Of Commercial Taxes

WP(MD)/15187/2021HC Madras06 Oct 2021

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

Jenefa INDIA vs. Union Of INDIA

WP(MD)/16770/2019HC Madras05 Oct 2021

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

Jai Guru Cables vs. The Principal Chief Commissioner Of GST And Central Excise

WP(MD)/17748/2021HC Madras30 Sept 2021

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

T.M.S.Enterprises vs. The District Collector

WP(MD)/14681/2021HC Madras29 Sept 2021

Bench: HONOURABLE MR JUSTICE G.ILANGOVAN

M/S. Balaji Traders vs. The State Tax Officer

WP(MD)/6588/2021HC Madras24 Sept 2021

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

M/S. Ganga Grandeur vs. The Designated Committee

WP(MD)/15419/2021HC Madras23 Sept 2021

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

Bharathidasan University vs. The Joint Commissioner Of GST

WP(MD)/8353/2019HC Madras21 Sept 2021

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

S.V.M.Tiles vs. The State Tax Officer

WP(MD)/5526/2021HC Madras21 Sept 2021

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

M/S. Thiagarajar Mills vs. The State Of Tamil Nadu

WP(MD)/21179/2014HC Madras16 Sept 2021

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

Kumaran Filaments P) LTD vs. The Commissioner Of Central GST

WP(MD)/11113/2020HC Madras14 Sept 2021

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

Tvl. Sri Kulasai Arasi And Co vs. The State Tax Officer

WP(MD)/16344/2021HC Madras13 Sept 2021

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

Dhanabal vs. The Inspector Of Police

CRL OP(MD)/13021/2021HC Madras09 Sept 2021

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

M/S.Susee Auto Sales And Services PVT LTD vs. Assistant Commissioner Of GST And Ce (Tech)

WP(MD)/6969/2021HC Madras09 Sept 2021

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

Sri Laxmi Timbers PVT LTD vs. State Tax Officer

WP(MD)/16073/2021HC Madras08 Sept 2021

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

Giri Ram.J vs. The Superintendent Of GST And Central Excise

CRL MP(MD)/6128/2021HC Madras07 Sept 2021

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

J K Engineering And Electro Platers vs. The Assistant Commissioner (St)- Ii

WP(MD)/15924/2021HC Madras06 Sept 2021

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

Tvl. Rahul Agencies vs. The State Tax Officer

WP(MD)/15887/2021HC Madras06 Sept 2021

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

Sivajothi vs. The District Collector

WP(MD)/15742/2021HC Madras03 Sept 2021

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

Tvl.Mh87 Sithayankottai Hwcps LTD vs. The Commissioner Of Central GST And Excise

WP(MD)/11041/2021HC Madras03 Sept 2021

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

Tajmahal Tobacco Company P.LTD vs. Assistant Commissioner

WP(MD)/15407/2021HC Madras01 Sept 2021

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

Jupiter Industries vs. The State Of Tamil Nadu

WP(MD)/10624/2012HC Madras31 Aug 2021

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

Senkuttuvan T vs. The General Manager

WP(MD)/15008/2021HC Madras24 Aug 2021

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

Tvl. Shree Pins vs. The State Tax Officer (Main)

WP(MD)/14817/2021HC Madras23 Aug 2021

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

Madhucon Projects LTD vs. Commercial Tax Officer

WP(MD)/14474/2020HC Madras23 Aug 2021

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

Saminathan Jothi vs. The Assistant Commissioner

WP(MD)/354/2021HC Madras18 Aug 2021

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

Sivakumar.T vs. The Superintendent Of CGST And Central Excise

WP(MD)/14290/2021HC Madras17 Aug 2021

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

Madurai Kamaraj University vs. Joint Commissioner

WP(MD)/20502/2019HC Madras16 Aug 2021

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

Bright Steels vs. The State Tax Officer

WP(MD)/14395/2021HC Madras13 Aug 2021

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

M/S. Karur K.C.P. Packkagings vs. The Commissioner Of Central

WP(MD)/17378/2014HC Madras10 Aug 2021

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

Tvl. Sri Jaya Jothi Co, P.LTD vs. The Assistant Commissioner (CT-Ii)

WP(MD)/3454/2020HC Madras05 Aug 2021

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

Manikandan.S vs. The Secretary Finance, GST

WP(MD)/7012/2021HC Madras04 Aug 2021

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

M/S.Hi-Tech Arai PVT. LTD vs. The Assistant Commissioner

WP(MD)/11977/2020HC Madras04 Aug 2021

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

Pudukottai Green Power PVT LTD vs. Nhpc LTD

WP(MD)/13220/2021HC Madras02 Aug 2021

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

Raja Mohammed vs. The District Collector

WP(MD)/13283/2021HC Madras02 Aug 2021

Bench: HONOURABLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY

V. Annadurai vs. The Secretary TO Govt

WP(MD)/13227/2020HC Madras30 Jul 2021

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

Vejiletchumi Arumugam vs. The Commissioner Of GST

WMP(MD)/9503/2021HC Madras29 Jul 2021

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

J.Giriram vs. The Superintendent Of GST And Central Excise

CRL MP(MD)/4809/2021HC Madras29 Jul 2021

Bench: HONOURABLE MR JUSTICE G. CHANDRASEKHARAN

Kmv Projects Limited vs. The Commercial Tax Officer (Main)

WP(MD)/10142/2021HC Madras29 Jul 2021

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

Amrl Hitech City LTD vs. The Managing Director

WP(MD)/7888/2021HC Madras26 Jul 2021

Bench: HONOURABLE MR JUSTICE N. ANAND VENKATESH

M. Pandi vs. The Commissioner Of Municipal Administration

WA(MD)/1466/2021HC Madras23 Jul 2021

Bench: HONOURABLE MR JUSTICE T. S. SIVAGNANAM,HONOURABLE MRS JUSTICE S.ANANTHI (RETD.)

M/S.Maheswari Enterprises vs. The State Tax Officer

WP(MD)/6245/2021HC Madras19 Jul 2021

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

Arun Timber.A.T vs. The Deputy State Tax Officer - Ii

WP(MD)/12149/2021HC Madras19 Jul 2021

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

Pandi.M vs. The Commissioner Of Municipal Administration

WP(MD)/11570/2021HC Madras13 Jul 2021

Bench: HONOURABLE MR JUSTICE N. ANAND VENKATESH

Anjappar Chettinad A/C Restaurant vs. The Asst Commissioner (St)

WP(MD)/20050/2020HC Madras12 Jul 2021

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

Anjappar Chettinad A/C Restaurant vs. The Asst Commissioner (St)

WP(MD)/20041/2020HC Madras12 Jul 2021

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

The Branch Manager vs. The Commissioner

WP(MD)/4629/2021HC Madras02 Jul 2021

Bench: HONOURABLE MR JUSTICE N. ANAND VENKATESH

Anthoniraj vs. The Sub Inspector Of Police

CRL OP(MD)/7104/2021HC Madras01 Jul 2021

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

M. Maruthupandian vs. The State Of Tamil Nadu

WP(MD)/18083/2020HC Madras24 Jun 2021

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR JUSTICE T. S. SIVAGNANAM

Shankar. V vs. The Reserve Bank Of INDIA

WP(MD)/9030/2021HC Madras04 Jun 2021

Bench: HONOURABLE MR JUSTICE T. S. SIVAGNANAM,HONOURABLE MRS JUSTICE S.ANANTHI (RETD.)

Giri Ram.J vs. The Superintendent Of GST And Central Excise

CRL OP(MD)/6400/2021HC Madras01 Jun 2021

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Giriram.J vs. Superintendent Of CGST And Central Excise

WP(MD)/8788/2021HC Madras19 May 2021

Bench: HONOURABLE MR JUSTICE G.ILANGOVAN

V.V.V. And Sons Ebible Oils LTD vs. The State Tax Officer-1

WA(MD)/915/2021HC Madras29 Apr 2021

Bench: HONOURABLE MR JUSTICE T. S. SIVAGNANAM,HONOURABLE MRS JUSTICE S.ANANTHI (RETD.)

V.R.Muthu And Bros vs. The State Tax Officer-1

WA(MD)/910/2021HC Madras28 Apr 2021

Bench: HONOURABLE MR JUSTICE T. S. SIVAGNANAM,HONOURABLE MRS JUSTICE S.ANANTHI (RETD.)

The Government Of INDIA vs. Sikkandar. P

WA(MD)/629/2021HC Madras28 Apr 2021

Bench: HONOURABLE MR JUSTICE T. S. SIVAGNANAM,HONOURABLE MRS JUSTICE S.ANANTHI (RETD.)

Sumal Mathew vs. The Secretary TO Govt

WP(MD)/8536/2021HC Madras27 Apr 2021

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

M/S.Quality Tiles And vs. The Assistant Commissioner(CT)

WP(MD)/2171/2019HC Madras23 Apr 2021

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

Arsk Hardwares And Traders vs. The State Tax Officer

WP(MD)/5150/2021HC Madras23 Apr 2021

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

Nelson.P.S vs. Union Of INDIA

WP(MD)/7580/2021HC Madras21 Apr 2021

Bench: HONOURABLE MR JUSTICE N. ANAND VENKATESH

M/S.Yentop Manickavel Sons Edible Oil PVT LTD vs. Good And Service Tax Council

WP(MD)/18557/2019HC Madras19 Apr 2021

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

M/S.Vasantham Catering vs. The General Manager/Mcs

WP(MD)/3216/2021HC Madras17 Apr 2021

Bench: HONOURABLE MR JUSTICE N. ANAND VENKATESH

Modern INDIA Products vs. The Asst. Commissioner Of Customs

WP(MD)/9796/2020HC Madras17 Apr 2021

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

Raj Exim vs. The Assistant Commissioner Of Customs

WP(MD)/9811/2020HC Madras17 Apr 2021

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

Rajafedalcostro vs. The Superintendent Of Police

WP(MD)/4301/2021HC Madras15 Apr 2021

Bench: HONOURABLE MR JUSTICE G.ILANGOVAN

Innovative Motors vs. The Goods And Service Tax

WP(MD)/7712/2019HC Madras15 Apr 2021

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

M.Pandiyan vs. The Chief General Manager

WP(MD)/9682/2018HC Madras08 Apr 2021

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

A.Charles vs. The Inspector Of Police

CRL OP(MD)/5142/2021HC Madras08 Apr 2021

Bench: HONOURABLE MR JUSTICE G.ILANGOVAN

M/S.Sparrow Reality vs. The State Tax Officer

WP(MD)/2311/2021HC Madras08 Apr 2021

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

Immanuel And Co vs. The Commissioner Of Commercial Taxes

WP(MD)/14244/2020HC Madras08 Apr 2021

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

Tvl.Palaniappa Motors PVT LTD vs. The State Tax Officer (Main)

WP(MD)/7628/2021HC Madras08 Apr 2021

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

Tvl.Sri Amman Agencies vs. The Commissioner Of Commercial Taxes

WP(MD)/13625/2020HC Madras07 Apr 2021

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

The Executive Officer vs. The Commissioner Of GST And Central Excise

WP(MD)/16085/2020HC Madras01 Apr 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.Senthil Timber Traders vs. The Joint Commissioner (St)

WP(MD)/3393/2021HC Madras01 Apr 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.The INDIA Cements LTD vs. The Commissioner Of CGST And Central Excise

WP(MD)/5924/2021HC Madras01 Apr 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Suthahar.T vs. The Commissioner

WP(MD)/6952/2021HC Madras01 Apr 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Hotel Chithra PVT. LTD vs. Sri Hotel Rajageetham

CRP(MD)/615/2021HC Madras31 Mar 2021

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

Tvl.M.Shanmugavelu vs. The State Tax Officer

WP(MD)/7291/2021HC Madras31 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl. Dhayalan Timber Traders vs. The State Tax Officer (Inspection Cell)

WP(MD)/7232/2021HC Madras31 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl. Mekala Timber And Hardwares vs. The State Tax Officer (Inspection Cell)

WP(MD)/7286/2021HC Madras31 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.Iswarya Motors, Rep By Its vs. The Regional Transport

WP(MD)/5633/2019HC Madras31 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Aarya Printer vs. The Commissioner Of Commercial

WP(MD)/21574/2018HC Madras30 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.Angayeeammal Devarajan Textile Private Limited vs. The Secretary

WP(MD)/2105/2021HC Madras30 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl. M-Gen Power Systems (PVT) LTD vs. The Commissioner Of Commercial Taxes

WP(MD)/4692/2021HC Madras30 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

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