BharatTaxGST

Madras High Court GST Judgments — 2021

194 judgments, newest first. Page 2 of 2.

T.V.Sundram Iyengar And Sons PVT LTD vs. The Commissioner Of CGST And Central Excise

WP(MD)/4252/2021HC Madras30 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl.Jai Guru Cables vs. The Princiapl Chief Commissioner

WP(MD)/1803/2021HC Madras29 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl.Raj Carbons vs. The State Of Tamil Nadu

WP(MD)/4079/2020HC Madras29 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.Tvs Srichakra Limited vs. The Commissioner Of CGST

WP(MD)/25108/2018HC Madras29 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S. Susee Automobiles(PVT) vs. The Commissioner Of

WP(MD)/14470/2015HC Madras26 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.Sri Ganesh Windpower vs. Joint Commissioner Of Central

WP(MD)/1311/2018HC Madras25 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tiong Woon Project And Contracting INDIA PVT LTD vs. Nuclear Power Corporation Of INDIA LTD

WP(MD)/3871/2021HC Madras25 Mar 2021

Bench: HONOURABLE MR JUSTICE V. PARTHIBAN

M/S.Balaji Steel Industry vs. Designated Committee

WP(MD)/144/2021HC Madras25 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl.Vectra Computer Solutions vs. The Commissioner Of Commercial Taxes

WP(MD)/9531/2020HC Madras25 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.Sankaranand Infra vs. The Managing Director

WP(MD)/3865/2021HC Madras24 Mar 2021

Bench: HONOURABLE MR JUSTICE V. PARTHIBAN

Jeyasankar.K vs. The Senior Intelligence Officer

WP(MD)/3855/2021HC Madras24 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Sterlite Industries (INDIA) vs. The Assistant Commissioner

WP(MD)/13746/2010HC Madras24 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Virudhunagar Dist.Quarryowners vs. The Commissioner Of Geology &

WP(MD)/18776/2017HC Madras23 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

D.Rajasubramanian vs. The Commissioner Of Geology And Mining

WP(MD)/18521/2019HC Madras23 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

The Senior Regional Manager vs. The Principal Chief Commissioner Of GST And Central Excise

WP(MD)/16629/2019HC Madras19 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S. Adsorbent Carbons PVT LTD vs. The Commissioner Of CGST And

WP(MD)/3378/2020HC Madras19 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.Sree Maruthi Traders vs. The State Tax Officer, (Inspecton Cell)

WP(MD)/6137/2021HC Madras18 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.Taub Mohamed Hajee Moosa vs. The Additional Commissioner

WP(MD)/10756/2017HC Madras18 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl.Mehar Tex vs. The Commissioner Of Central GST-And Central Excise

WP(MD)/22996/2019HC Madras18 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl.Cardamom Planters vs. The Assistant Commissioner(CT)

WP(MD)/13695/2018HC Madras17 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl.Saravana Furniture vs. The Commissioner Of Commercial Taxes

WP(MD)/27021/2019HC Madras17 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.Anamalai Paper Mills PVT LTD vs. The Govt. Of Tamil Nadu

WP(MD)/3612/2021HC Madras17 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl.Penta Coal(P)LTD vs. The State Of Tamil Nadu

WP(MD)/20693/2017HC Madras16 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl.Maruthi Poly Bags (P) LTD vs. The Assistant Commissioner (CT)(Fac)

WP(MD)/23529/2019HC Madras15 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Rainbow Restaurant vs. The Assistant Commissioner (CT

WP(MD)/4238/2016HC Madras15 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.3E Infotech vs. Assistant Commissioner Of

WP(MD)/6226/2019HC Madras15 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.V.R.R. And Co Engineering vs. The Commercial Tax Officer

WP(MD)/11800/2017HC Madras12 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Jeyasankar.K vs. The Senior Intelligence Officer

WMP(MD)/4412/2021HC Madras12 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S. Devi Crop Science (P) LTD vs. The Commissioner Of CGST And Central Excise

WP(MD)/9098/2020HC Madras12 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Elite And Elite vs. The Commissioner Of Central GST And Central Excise

WP(MD)/3408/2021HC Madras12 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.Sashwath Constructions vs. The Commercial Tax Officer

WP(MD)/11801/2017HC Madras11 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.Sashwath Constructions vs. The Commercial Tax Officer

WP(MD)/11208/2017HC Madras11 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.Atlas Export Enterprises vs. The Assistant Commissioner

WP(MD)/792/2021HC Madras11 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Flemingo Dutyfree Shop PVT.LTD vs. Union Of INDIA

WP(MD)/2129/2018HC Madras11 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M.Khaja Mohideen vs. General Manager

WP(MD)/14432/2019HC Madras10 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl.Astoria Hotels vs. The Assistant Commissioner

WP(MD)/13242/2018HC Madras10 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl. Bharathi Traders vs. The Commissioner Of Commercial

WP(MD)/14038/2018HC Madras10 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Sri Ram Gunny Store vs. The Commissioner Of Commerical

WP(MD)/12542/2018HC Madras10 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl.Km Best Medical Works vs. The Commissioner Of Commercial

WP(MD)/12063/2018HC Madras10 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Sri Ram Gunny Store vs. The Commissioner Of Commerical

WP(MD)/12543/2018HC Madras10 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

S.M.I.Mohamed vs. The Asst. Commissioner Of GST And Central Excise

WP(MD)/16842/2019HC Madras10 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

V.Anand vs. The Sub Divisional Magistrate Cum Sub Collector

CRL RC(MD)/506/2020HC Madras08 Mar 2021

Bench: HONOURABLE MRS JUSTICE R. THARANI (RETD.)

Tv Sundaram Iyengar And Sons vs. The Assistant Commissioner(CT)

WP(MD)/7982/2016HC Madras08 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.Subash Auto Stores vs. The State Tax Officer

WP(MD)/17041/2018HC Madras08 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Subaya Constructions Company LTD vs. Tamilnadu Water Supply And Drainage Board

WP(MD)/15967/2020HC Madras08 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.J.Saraswathiammal Powerloom vs. Goods And Service Tax Council

WP(MD)/2254/2021HC Madras05 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

R.M.Karuppaiah vs. The Commercial Tax Officer

WP(MD)/4717/2017HC Madras04 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.V.R.Muthu And Bros vs. The Sales Tax Officer - I

WP(MD)/11991/2018HC Madras04 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

A.M.Ramakrishnan vs. The Commissioner Of Sales Tax

WP(MD)/5690/2017HC Madras02 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.A.J.Steels, Rep. By Its vs. The Assistant Commissioner

WP(MD)/7281/2017HC Madras02 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.Sekar And Co vs. The Principal Secretary /

WP(MD)/16323/2019HC Madras02 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.N.V.K.Mohammed Rowther And Sons vs. Joint Commissioner Of GST And Central Excise

WP(MD)/13129/2020HC Madras02 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.Anand Distributors vs. The Union Of INDIA

WP(MD)/25528/2019HC Madras02 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S. Sree Karpagamoorthy vs. The Commercial Tax Officer

WP(MD)/2850/2015HC Madras01 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.Essakay Enterprises vs. The State Tax Officer

WP(MD)/10784/2019HC Madras01 Mar 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Omkar Textiles vs. The Commisisoner Of

WP(MD)/13248/2015HC Madras26 Feb 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S. Jones Energy Tech vs. The Assistant Commissioner

WP(MD)/19325/2019HC Madras26 Feb 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl. Arul Timber Depot vs. The State Of Tamil Nadu

WP(MD)/7817/2018HC Madras25 Feb 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.D.Y.Beathelenterprises vs. The State Tax Officer (Data Cell)

WP(MD)/2127/2021HC Madras24 Feb 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl.Sree Kaderi Ambal Mills PVT.LTD vs. The Asst. Commissioner(St)(Fac)

WP(MD)/18418/2019HC Madras24 Feb 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S. Thangamayil Jewellary LTD vs. The Addl.Director General Of

WP(MD)/16271/2020HC Madras24 Feb 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tirunelveli City Municipal vs. The Assistant Commissioner

WP(MD)/9717/2019HC Madras23 Feb 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.Sabari Tmt King PVT. LTD vs. The Joint Commissioner Of

WP(MD)/6455/2019HC Madras23 Feb 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl.Palaniyappa Stores vs. The Commissioner Of Commercial Taxes

WP(MD)/16300/2019HC Madras23 Feb 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.Annai Agencies vs. The Appellate Deputy Commissioner(St)

WP(MD)/23873/2019HC Madras23 Feb 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

S.Jothinath vs. The Regonial Transport Officer

WP(MD)/14024/2019HC Madras23 Feb 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S. Muthu Associates vs. The Commissioner Of Central GST And Central Excise

WP(MD)/18663/2019HC Madras22 Feb 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

C.S.Joshy vs. The State Tax Officer

WP(MD)/19267/2019HC Madras22 Feb 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Manonmaniam Sundaranar vs. The Joint Director

WP(MD)/12879/2019HC Madras22 Feb 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S. Noton (INDIA) Projects vs. The Commercial Tax

WP(MD)/20187/2014HC Madras18 Feb 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.Tamil Traders vs. The Appellate Deputy

WP(MD)/13093/2019HC Madras18 Feb 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S. J.S. Steels vs. The Assistant Commissioner

WP(MD)/19964/2014HC Madras18 Feb 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S. Suriya Cement Agency vs. The Assistant Commissioner

WP(MD)/20606/2014HC Madras18 Feb 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M.Naseer Ahamed vs. The Commercial Tax Officer

WP(MD)/3626/2015HC Madras18 Feb 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.Sri Raman Textiles vs. The State Tax Officer-I

WP(MD)/19229/2019HC Madras17 Feb 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.Bharathi Trade Links vs. The Appellate Deputy Commissioner(St)

WP(MD)/16705/2019HC Madras17 Feb 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl.Ssp Enterprises vs. The Appellate Deputy

WP(MD)/14683/2019HC Madras17 Feb 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Hotel Lakshmi Titanic Bar vs. The Assistant Commissioner ( St )

WP(MD)/2068/2021HC Madras16 Feb 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.Thangaraaj General Store vs. The Joint Commissioner (St)

WP(MD)/1819/2021HC Madras16 Feb 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.P.K. Mookanambalam & Co vs. The Assistant Commissioner

WP(MD)/17586/2014HC Madras16 Feb 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.Ram Auto vs. Commissioner Of Central Taxes And Central Excise

WP(MD)/15531/2020HC Madras16 Feb 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Shifa Leathers vs. The Commisisoner Of

WP(MD)/12464/2015HC Madras15 Feb 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Porkodi.H vs. The Superintend (Hpu)

WP(MD)/2589/2021HC Madras15 Feb 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl. Premier Systems & vs. The Asst. Commissioner (CT)

WP(MD)/14305/2011HC Madras11 Feb 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

S.Ratnadevi vs. M.Hariharan

CMP(MD)/1564/2019HC Madras02 Feb 2021

Bench: HONOURABLE MR JUSTICE S.S. SUNDAR,HONOURABLE MR JUSTICE C. SARAVANAN

K.Kanagarathinam vs. The Superintendent Of CGST And Central Excise

CRL OP(MD)/1210/2021HC Madras02 Feb 2021

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

Harshan Hassan P.M vs. The Goverment Of Tamil Nadu

WP(MD)/19767/2020HC Madras01 Feb 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Mohamed Hussain vs. The Government Of Tamilnadu

WP(MD)/19619/2020HC Madras01 Feb 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Kanagavel. R vs. The District Manager

WP(MD)/202/2021HC Madras29 Jan 2021

Bench: HONOURABLE MR JUSTICE M.S. RAMESH

Boomiraj.V vs. The Managing Director

WP(MD)/782/2021HC Madras20 Jan 2021

Bench: HONOURABLE MR JUSTICE M.S. RAMESH

Mehar Hotels PVT. LTD vs. The Asst. Commissioner (CT)

WP(MD)/12995/2012HC Madras18 Jan 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Sikkandar. P vs. The Govt. Of INDIA

WP(MD)/19314/2020HC Madras08 Jan 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl. Sulochana Medicals vs. The Commercial Tax Officer

WP(MD)/14611/2011HC Madras08 Jan 2021

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M.Paraman vs. The State Bank Of INDIA

WP(MD)/21442/2014HC Madras07 Jan 2021

Bench: HONOURABLE MR JUSTICE M.M.SUNDRESH,HONOURABLE MRS JUSTICE S.ANANTHI (RETD.)

← 20202022 →