BharatTaxGST

Madras High Court GST Judgments — 2020

102 judgments, newest first. Page 1 of 2.

V. Parameswaran vs. The District Manager

WP(MD)/18963/2020HC Madras23 Dec 2020

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

S.Magesh vs. The District Manager

WP(MD)/17124/2020HC Madras23 Dec 2020

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Pandyan Pyrotechnics vs. The Joint Commissioner Of Central GST And Central Excise

WP(MD)/17394/2020HC Madras22 Dec 2020

Bench: HONOURABLE MR JUSTICE ABDUL QUDDHOSE

S. Senthil Kumar vs. The District Manager

WP(MD)/12752/2020HC Madras18 Dec 2020

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

A. Fredrick Joseph Sagayaraj vs. The Managing Director

WP(MD)/13359/2020HC Madras18 Dec 2020

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M.Alageshwaran vs. The Managing Director

WP(MD)/13546/2020HC Madras18 Dec 2020

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M. Rajendran vs. The Managing Director

WP(MD)/12628/2020HC Madras18 Dec 2020

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

A.Maheshwaran vs. The District Manager

WP(MD)/13776/2020HC Madras18 Dec 2020

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Perumal vs. The Managing Director

WP(MD)/12740/2020HC Madras18 Dec 2020

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

O.Alagarsamy vs. The District Manager

WP(MD)/13770/2020HC Madras18 Dec 2020

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl.Arcot Electricals vs. The State Tax Officer

WP(MD)/15342/2020HC Madras18 Dec 2020

Bench: HONOURABLE MR JUSTICE ABDUL QUDDHOSE

K.R.Subramanian vs. The Managing Director

WP(MD)/10355/2020HC Madras18 Dec 2020

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

S.Vidhya vs. The Commissioner Of Police

CRL OP(MD)/14856/2020HC Madras16 Dec 2020

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

R.Baluram vs. The State Tax Officer

WP(MD)/13441/2020HC Madras11 Dec 2020

Bench: HONOURABLE MR JUSTICE ABDUL QUDDHOSE

Uma Alagappan vs. The Commercial Tax Officer

WP(MD)/2200/2020HC Madras11 Dec 2020

Bench: HONOURABLE MR JUSTICE ABDUL QUDDHOSE

S.Ravi vs. The State Tax Officer

WP(MD)/13434/2020HC Madras11 Dec 2020

Bench: HONOURABLE MR JUSTICE ABDUL QUDDHOSE

Sangeetha Match Works vs. The State Tax Officer(Inspection Cell)

WP(MD)/2603/2020HC Madras11 Dec 2020

Bench: HONOURABLE MR JUSTICE ABDUL QUDDHOSE

M/S.World Home Textiles Inc vs. The Additional Commissioner (Appeals)

WP(MD)/17471/2020HC Madras10 Dec 2020

Bench: HONOURABLE MR JUSTICE ABDUL QUDDHOSE

Tvl.G.Sankar Timber Depot vs. The State Tax Officer (Adjudication)

WP(MD)/17880/2020HC Madras08 Dec 2020

Bench: HONOURABLE MR JUSTICE ABDUL QUDDHOSE

Tvl.Chendur Enterprises vs. The State Tax Officer (Inspection)

WP(MD)/17868/2020HC Madras08 Dec 2020

Bench: HONOURABLE MR JUSTICE ABDUL QUDDHOSE

Tvl.Mahalaxmi Timber Industries vs. The State Tax Officer (Adjudication)

WP(MD)/17802/2020HC Madras07 Dec 2020

Bench: HONOURABLE MR JUSTICE ABDUL QUDDHOSE

M/S. Sprixoo Knitwear vs. The Assistant Commissioner Of Customs

WP(MD)/12550/2020HC Madras04 Dec 2020

Bench: HONOURABLE MR JUSTICE ABDUL QUDDHOSE

P.Mohanraj vs. The Secretary

WP(MD)/17534/2020HC Madras02 Dec 2020

Bench: HONOURABLE MR JUSTICE ABDUL QUDDHOSE

The Commissioner vs. The Commissioner Of Customs Central Excise (Appeals)

WP(MD)/15863/2019HC Madras30 Nov 2020

Bench: HONOURABLE MR JUSTICE ABDUL QUDDHOSE

S.Paulraj vs. The Commissioner/Special Officer

WP(MD)/16842/2020HC Madras26 Nov 2020

Bench: HONOURABLE MR JUSTICE ABDUL QUDDHOSE

Tvl.Nagappa Auto Spare Parts vs. The State Tax Officer

WP(MD)/16261/2020HC Madras20 Nov 2020

Bench: HONOURABLE MR JUSTICE ABDUL QUDDHOSE

Tvl.Lourdes Matha Cashew Industries vs. The Union Of INDIA

WP(MD)/15796/2020HC Madras10 Nov 2020

Bench: HONOURABLE MR JUSTICE ABDUL QUDDHOSE

The Principal Chief Commissioner vs. M/S.Anbu Motors

CMP(MD)/5481/2020HC Madras09 Nov 2020

Bench: HONOURABLE MR JUSTICE N. KIRUBAKARAN,HONOURABLE MR JUSTICE B.PUGALENDHI

Tvl.J.F.International vs. The Commissioner Of Commercial Taxes

WP(MD)/2609/2020HC Madras04 Nov 2020

Bench: HONOURABLE MR JUSTICE ABDUL QUDDHOSE

Sree Maruthi Traders vs. The State Tax Officer (Inspection Cell)

WP(MD)/14641/2020HC Madras28 Oct 2020

Bench: HONOURABLE MR JUSTICE ABDUL QUDDHOSE

The Executive Officer vs. The Commissioner Of GST And Central Excise

WP(MD)/14593/2020HC Madras28 Oct 2020

Bench: HONOURABLE MR JUSTICE ABDUL QUDDHOSE

M/S.Gt Holidays Private Limited vs. The Designated Committee

WP(MD)/11018/2020HC Madras12 Oct 2020

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

R.Sudalaimuthu vs. The Commissioner

WP(MD)/15668/2017HC Madras09 Oct 2020

Bench: HONOURABLE MR JUSTICE ABDUL QUDDHOSE

M.K.Vinod Patel vs. The Commissioner

WP(MD)/15667/2017HC Madras09 Oct 2020

Bench: HONOURABLE MR JUSTICE ABDUL QUDDHOSE

Record only

The Commissioner Of GST vs. M/S. Sunbeam Generators

CMA/1778/2018HC Madras07 Oct 2020

Bench: HONOURABLE MR JUSTICE M.S. RAMESH,HONOURABLE DR JUSTICE VINEET KOTHARI

Tvl.Rising International Co vs. The Commissioner Of Central GST

WP(MD)/12152/2020HC Madras06 Oct 2020

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

S.Lakshmanan vs. The Commissioner

WP(MD)/8805/2020HC Madras01 Oct 2020

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Vedanta LTD vs. The Assistant Commissioner Of Customs

WP(MD)/12969/2020HC Madras01 Oct 2020

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

The Union Of INDIA vs. Tara Exports, Rep.By Its

CMP(MD)/5634/2019HC Madras28 Sept 2020

Bench: HONOURABLE MR JUSTICE M. SATHYANARAYANAN,HONOURABLE MR JUSTICE P. RAJAMANICKAM

K.Manoharan vs. The Inspector Of Police

CRL OP(MD)/10182/2020HC Madras23 Sept 2020

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

Tiruchirapalli City Land vs. State Of Tamil Nadu

WP(MD)/22394/2016HC Madras23 Sept 2020

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

J.M. Samuel vs. The Assistant Commissioner

WP(MD)/8344/2019HC Madras17 Sept 2020

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

N.Raman vs. The Revenue Divisional Officer

WP(MD)/11639/2020HC Madras15 Sept 2020

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Solamalai Automobiles PVT LTD vs. The Designated Committee

WP(MD)/8227/2020HC Madras14 Sept 2020

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

The Commissioner vs. The Assistant Commissioner

WP(MD)/2242/2019HC Madras11 Sept 2020

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

V.Balakrishnan vs. The District Manager

WP(MD)/11342/2020HC Madras10 Sept 2020

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

Madurai Corporation vs. The Commissioner Of Central

WP(MD)/7559/2015HC Madras09 Sept 2020

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

P.Baskaran vs. The District Manager / Deputy Collector

WP(MD)/10799/2020HC Madras03 Sept 2020

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

M/S.Thangaraaj General Store vs. The Joint Commissioner (St)

WP(MD)/10180/2020HC Madras03 Sept 2020

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M.Bose vs. The District Collector

WP(MD)/6755/2020HC Madras02 Sept 2020

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

The Commissioner vs. The Commissioner Of Customs

WP(MD)/17272/2018HC Madras02 Sept 2020

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

The Commissioner vs. The Commisisoner Of Customs

WP(MD)/17293/2018HC Madras02 Sept 2020

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

The Commissioner vs. The Assistant Commissioner

WP(MD)/25025/2018HC Madras31 Aug 2020

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

The Commissioner vs. The Commissioner Of Central

WP(MD)/4863/2018HC Madras31 Aug 2020

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.Sri Maruthi Polymers vs. M/S.United INDIA Insurance Co. LTD

WP(MD)/21344/2019HC Madras31 Aug 2020

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

The Commissioner vs. The Joint Commissioner

WP(MD)/22977/2017HC Madras31 Aug 2020

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Y. Jeyasingh vs. The Commissioner Of Municipal Administration

WP(MD)/17961/2019HC Madras31 Aug 2020

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

The Commissioner vs. The Superintendent Of CGST And

WP(MD)/811/2018HC Madras31 Aug 2020

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

The Commissioner Of GST And Central Excise vs. M/S.Sutherland Global Services PVT LTD

CMP/8788/2020HC Madras28 Aug 2020

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY,HONOURABLE DR JUSTICE VINEET KOTHARI

Sankarankovil Municipality vs. The Commissioner Of Central

WP(MD)/3941/2018HC Madras26 Aug 2020

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

The Commissioner vs. The Commissioner Of Customs

WP(MD)/14316/2018HC Madras26 Aug 2020

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Khadariya Oriental Nursery And Primary School vs. The General Manager

WP(MD)/16404/2019HC Madras17 Aug 2020

Bench: HONOURABLE MR JUSTICE D. KRISHNAKUMAR

M. Mohamed Akbar vs. The Senior Divisional Commerical Manager

WP(MD)/8610/2020HC Madras04 Aug 2020

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Iyyappan vs. The Senior Divisional Manager

WP(MD)/8618/2020HC Madras04 Aug 2020

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

The Commissioner vs. The Commissioner Of Central

WP(MD)/1131/2018HC Madras04 Aug 2020

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.Pamani Fertilizers vs. The Joint Commissioner

WP(MD)/12836/2018HC Madras31 Jul 2020

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

V.Ashok Kumar vs. The District Manager

WP(MD)/8157/2020HC Madras28 Jul 2020

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

M.Ayyar vs. The District Manager

WP(MD)/7512/2020HC Madras13 Jul 2020

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR

R.Babu Ramesh vs. The State Tax Officer

WP(MD)/6599/2020HC Madras10 Jul 2020

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Rajapalayam Municipality vs. The Commissioner (Appeals)

WP(MD)/11067/2019HC Madras02 Jul 2020

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

K.M.Tiles vs. The State Tax Officer

WP(MD)/7055/2020HC Madras29 Jun 2020

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

R.Ganesan vs. The District Manager

WP(MD)/6916/2020HC Madras19 Jun 2020

Bench: HONOURABLE MRS JUSTICE V.BHAVANI SUBBAROYAN

Sivasamy vs. The District Manager

WP(MD)/6917/2020HC Madras19 Jun 2020

Bench: HONOURABLE MRS JUSTICE V.BHAVANI SUBBAROYAN

K.Selvakumar vs. The District Manager

WP(MD)/6890/2020HC Madras19 Jun 2020

Bench: HONOURABLE MRS JUSTICE V.BHAVANI SUBBAROYAN

Chandrasekaran vs. The District Manager

WP(MD)/6920/2020HC Madras19 Jun 2020

Bench: HONOURABLE MRS JUSTICE V.BHAVANI SUBBAROYAN

M.S.Kaliamurthy vs. The District Manager

WP(MD)/6922/2020HC Madras19 Jun 2020

Bench: HONOURABLE MRS JUSTICE V.BHAVANI SUBBAROYAN

S.Gunasekaran vs. The District Manager

WP(MD)/6919/2020HC Madras19 Jun 2020

Bench: HONOURABLE MRS JUSTICE V.BHAVANI SUBBAROYAN

P.K.Mahalingam vs. The District Manager

WP(MD)/6911/2020HC Madras19 Jun 2020

Bench: HONOURABLE MRS JUSTICE V.BHAVANI SUBBAROYAN

Balaji vs. The District Manager

WP(MD)/6915/2020HC Madras19 Jun 2020

Bench: HONOURABLE MRS JUSTICE V.BHAVANI SUBBAROYAN

P.Sampathkumar vs. The Senior Divisional Manager

WP(MD)/6809/2020HC Madras18 Jun 2020

Bench: HONOURABLE MRS JUSTICE V.BHAVANI SUBBAROYAN

M.Prem Anand vs. The Senior Divisional Manager

WP(MD)/6808/2020HC Madras17 Jun 2020

Bench: HONOURABLE MRS JUSTICE V.BHAVANI SUBBAROYAN

R. Mayavan vs. The Senior Divisional Manager

WP(MD)/6820/2020HC Madras17 Jun 2020

Bench: HONOURABLE MRS JUSTICE V.BHAVANI SUBBAROYAN

K. Nagarajan vs. The Senior Divisional Manager

WP(MD)/6812/2020HC Madras17 Jun 2020

Bench: HONOURABLE MRS JUSTICE V.BHAVANI SUBBAROYAN

Malaiyappan vs. The District Manager

WP(MD)/6748/2020HC Madras16 Jun 2020

Bench: HONOURABLE MRS JUSTICE V.BHAVANI SUBBAROYAN

Rajasekar vs. The Inspector Of Police

CRL OP(MD)/6189/2020HC Madras16 Jun 2020

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI

M/S. Cochin Air Cargo Clearing House vs. The Commissioner Of Customs(Preventive)

WP(MD)/5975/2020HC Madras24 Mar 2020

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI

P.Muthu Selvan vs. The Dist. Manager

WP(MD)/6018/2020HC Madras24 Mar 2020

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI

Creeda Sudhasini vs. The Inspector Of Police

CRL OP(MD)/4457/2020HC Madras12 Mar 2020

Bench: HONOURABLE MR JUSTICE S.M. SUBRAMANIAM

Jegannathan Engineering Works vs. CGST Nodal Officer For It Grievance Redressal

WP(MD)/4045/2020HC Madras10 Mar 2020

Bench: HONOURABLE MR JUSTICE C.V. KARTHIKEYAN

S.Suthesan vs. The District Manager

WP(MD)/4786/2020HC Madras09 Mar 2020

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

M/S.Dcw Limited vs. The Commissioner Of GST &

WP(MD)/862/2019HC Madras03 Mar 2020

Bench: HONOURABLE MR JUSTICE C.V. KARTHIKEYAN

A.Selvaraj vs. The District Manager

WP(MD)/3982/2020HC Madras27 Feb 2020

Bench: HONOURABLE MR JUSTICE M.S. RAMESH

S.Nagarajan vs. The Senior Divisional Commercial Manager

WP(MD)/1575/2020HC Madras26 Feb 2020

Bench: HONOURABLE MRS JUSTICE PUSHPA SATHYANARAYANA

Myers Tyre Supply (INDIA) vs. The Assistant Commisioner (St)

WP(MD)/18723/2018HC Madras26 Feb 2020

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR JUSTICE SUBRAMONIUM PRASAD

Myers Tyre Supply (INDIA) LTD vs. The Assistant Commissioner

WA(MD)/345/2019HC Madras26 Feb 2020

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR JUSTICE SUBRAMONIUM PRASAD

M/S Thangamayil Jewellery LTD vs. The Assistant Commissioner(CT)

WP(MD)/10278/2013HC Madras24 Feb 2020

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR JUSTICE SUBRAMONIUM PRASAD

M/S. V.V. Ramasamy & Sons vs. The State Of Tamil Nadu

WP(MD)/2818/2013HC Madras24 Feb 2020

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR JUSTICE SUBRAMONIUM PRASAD

M/S.Paramount Mills Private vs. The Superintendent Of CGST &

WP(MD)/10674/2018HC Madras04 Feb 2020

Bench: HONOURABLE MRS JUSTICE PUSHPA SATHYANARAYANA

Marimuthu vs. S.C.Padikkasu

CRL OP(MD)/1500/2020HC Madras30 Jan 2020

Bench: HONOURABLE MR JUSTICE A.D.JAGADISH CHANDIRA

Dr.K.Sivanthi vs. The Assistant Commissioner

WP(MD)/19015/2018HC Madras20 Jan 2020

Bench: HONOURABLE MRS JUSTICE PUSHPA SATHYANARAYANA

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