BharatTaxGST

Madras High Court GST Judgments — 2020

102 judgments, newest first. Page 2 of 2.

The Commissioner vs. The Commissioner Of Customs

WP(MD)/10346/2018HC Madras10 Jan 2020

Bench: HONOURABLE MRS JUSTICE PUSHPA SATHYANARAYANA

M/S.Sri Thirumal Fabrications vs. Joint Commissioner

WP(MD)/7957/2018HC Madras09 Jan 2020

Bench: HONOURABLE MRS JUSTICE PUSHPA SATHYANARAYANA

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