Madras High Court GST Judgments — 2019
69 judgments.
WP(MD)/20504/2019·
WA(MD)/1232/2019·
WP(MD)/2111/2012·
WP(MD)/23535/2019·
WP(MD)/6209/2019·
M.Pawankumar v. The Commissioner
Record onlyWP(MD)/14687/2019·
WP(MD)/21320/2019·
M/S.Kalin Engineering v. The Principal Chief
Record onlyWP(MD)/13129/2019·
Tvl. Bharath Traders v. The Commissioner Of
Record onlyWP(MD)/15103/2015·
WP(MD)/9130/2015·
WP(MD)/1446/2015·
WP(MD)/10647/2016·
WP(MD)/4761/2011·
WP(MD)/20201/2016·
WP(MD)/13162/2015·
WP(MD)/21847/2016·
WP(MD)/9849/2016·
WP(MD)/8402/2014·
WP(MD)/9674/2014·
WP(MD)/9853/2010·
WP(MD)/7885/2014·
WP(MD)/18751/2015·
WP(MD)/20893/2015·
WP(MD)/16023/2015·
WP(MD)/975/2013·
WP(MD)/6342/2014·
WP(MD)/13747/2010·
WP(MD)/7070/2014·
WP(MD)/5650/2014·
WP(MD)/13423/2012·
WP(MD)/1622/2013·
WP(MD)/14431/2016·
WP(MD)/14424/2016·
WP(MD)/18101/2016·
WP(MD)/16015/2015·
WP(MD)/22334/2015·
WP(MD)/13620/2019·
WP(MD)/22385/2016·
Tvl. Aiswariya Fuels v. The Commissioner Of
Record onlyWP(MD)/6039/2019·
M/S. Kamaraj College Of v. Superintendent
Record onlyWP(MD)/12015/2019·
WP(MD)/10599/2019·
WP(MD)/1560/2017·
WP(MD)/6807/2019·
WP(MD)/6806/2019·
WP(MD)/6805/2019·
WP(MD)/6804/2019·
WP(MD)/6808/2019·
M/S.Steel Park v. The Commercial Tax Officer
Record onlyWP(MD)/6795/2019·
M/S.Steel Park v. The Commercial Tax Officer
Record onlyWP(MD)/6797/2019·
M/S.Steel Park v. The Commercial Tax Officer
Record onlyWP(MD)/6796/2019·
WP(MD)/16084/2015·
WP(MD)/7494/2019·
WP(MD)/7495/2019·
WP(MD)/16085/2015·
WP(MD)/25236/2018·
WP(MD)/24793/2018·
Tvl. S.R. Ravi v. The Commercial Tax Officer
Record onlyWP(MD)/17332/2015·
M/S.Mani Nagappa Motors v. The Commissioner
Record onlyWP(MD)/24009/2017·
WP(MD)/15457/2015·
WP(MD)/18824/2017·
Tvl.S.R.&Co. v. The Deputy Commissioner
Record onlyWP(MD)/16920/2016·
WP(MD)/21350/2016·
WP(MD)/5280/2019·
WP(MD)/13111/2015·
WP(MD)/19275/2015·
WP(MD)/19274/2015·
WP(MD)/16258/2015·
WP(MD)/5056/2019·
WP(MD)/12506/2016·