Madras High Court GST Judgments — 2019

107 judgments, newest first. Page 2 of 2.

M/S.Shriram Transport Finance vs. J.Saravanan

CRL MP(MD)/10448/2018HC Madras26 Feb 2019

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI

Tvl.Kasim Textile Mills(P) LTD vs. The Commissioner Of Commercial

WP(MD)/12506/2016HC Madras22 Feb 2019

Bench: HONOURABLE MR JUSTICE ABDUL QUDDHOSE

V.Eswaran vs. S.Sandeep

CRP(MD)/338/2019HC Madras20 Feb 2019

Bench: HONOURABLE MRS JUSTICE S. RAMATHILAGAM

Revenue Divisional Officer vs. Ramasamy (Died)(M/78)

CRP(MD)/225/2019HC Madras18 Feb 2019

Bench: HONOURABLE MRS JUSTICE S. RAMATHILAGAM

M. Pandi Revathi vs. The Sub Inspector Of Police

CRL OP(MD)/872/2019HC Madras06 Feb 2019

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI

Mahadev Anand More vs. The Inspector Of Police

CRL OP(MD)/126/2019HC Madras30 Jan 2019

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

M. Pandi Revathi vs. The State Through Si Of Police

CRL OP(MD)/22333/2018HC Madras03 Jan 2019

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

← 2018 2020 →