Madras High Court GST Judgments — 2018

70 judgments, newest first.

Sri Renukadevi Cements vs. The State Of Tamil Nadu

WP(MD)/15858/2015HC Madras06 Dec 2018

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl.Thermo Solutions (INDIA) vs. The Commissioner Of

WP(MD)/11618/2017HC Madras28 Nov 2018

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.High Energy Batteries vs. The Assistant Commissioner

WP(MD)/15457/2018HC Madras22 Nov 2018

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Saravanakumar vs. The Managing Director

WP(MD)/23082/2018HC Madras20 Nov 2018

Bench: HONOURABLE DR JUSTICE G. JAYACHANDRAN

The Commissioner vs. The Assistant Commissioner

WP(MD)/1370/2018HC Madras19 Nov 2018

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Aravind Eye Hospital vs. Joint Commissioner

WP(MD)/6020/2018HC Madras19 Nov 2018

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.Anbu Motors vs. The Principal Chief

WP(MD)/22010/2018HC Madras01 Nov 2018

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

P.Mahendra Pandi vs. The District Collector

WP(MD)/22318/2018HC Madras01 Nov 2018

Bench: HONOURABLE MR JUSTICE T.RAJA,HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Emc Limited, Rep. By Its vs. The Assistant Commissioner

WP(MD)/21219/2018HC Madras31 Oct 2018

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

M/S.Fashion Art House vs. The Union Of INDIA

WP(MD)/21968/2018HC Madras31 Oct 2018

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

Sree Baba Fabrics vs. The Assitant Commissioner(St)

WP(MD)/20577/2018HC Madras30 Oct 2018

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

M/S.Shiv Timber Industries vs. The Commercial Tax

WP(MD)/19267/2015HC Madras30 Oct 2018

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

M/S.Vedanta Limited vs. Union Of INDIA

WP(MD)/18435/2018HC Madras29 Oct 2018

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

M/S.Rr Infraa Construction vs. The Divisional Engineer

WP(MD)/21149/2018HC Madras24 Oct 2018

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

K.Mani, S/O. Kannan vs. The Secretary TO The

WP(MD)/21545/2018HC Madras22 Oct 2018

Bench: HONOURABLE MR JUSTICE M.M.SUNDRESH,HONOURABLE MR JUSTICE N. SATHISH KUMAR

M/S.Sameer Mat Industries vs. Principal Secretary TO Govt

WP(MD)/18915/2018HC Madras04 Oct 2018

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

M/S.Cauvery Electronics vs. The Commissioner Of

WP(MD)/10018/2018HC Madras04 Oct 2018

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

S.K.Mohan vs. The Assistant Director

WP(MD)/17732/2018HC Madras19 Sept 2018

Bench: HONOURABLE MR JUSTICE M.M.SUNDRESH,HONOURABLE MR JUSTICE N. SATHISH KUMAR

M/S.Sri Alagar Industries vs. The Union Of INDIA

WP(MD)/19463/2018HC Madras17 Sept 2018

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

M/S Sri Krishna Chemical vs. The Government Of Tamil Nadu

WP(MD)/19462/2018HC Madras17 Sept 2018

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

M/S. Maruthi Auto Store vs. The Commercial Tax Officer

WP(MD)/6471/2011HC Madras11 Sept 2018

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

Tara Exports vs. The Union Of INDIA

WP(MD)/18532/2018HC Madras10 Sept 2018

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

Bharat Heavy Electricals LTD vs. The Assistant Commissioner Of

WP(MD)/18107/2018HC Madras27 Aug 2018

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

M/S.High Energy Batteries vs. The Assistant Commissioner

WA(MD)/906/2013HC Madras23 Aug 2018

Bench: HONOURABLE MRS JUSTICE PUSHPA SATHYANARAYANA,HONOURABLE MRS JUSTICE T. KRISHNAVALLI (RETD.)

Tvl.Sri.Venkkatachalapathy vs. The State Of Tamil Nadu

WP(MD)/2330/2018HC Madras23 Aug 2018

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU

S.Najeebdeen vs. The Principal Secretary TO

WP(MD)/17947/2018HC Madras14 Aug 2018

Bench: HONOURABLE MR JUSTICE T.RAJA,HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Joe & Co vs. The Commissioner Of Customs

WP(MD)/9942/2018HC Madras02 Aug 2018

Bench: HONOURABLE MR JUSTICE M. GOVINDARAJ

Nataraja Oil Mills PVT. LTD vs. The State Tax Officer

WP(MD)/16990/2018HC Madras02 Aug 2018

Bench: HONOURABLE MR JUSTICE M. GOVINDARAJ

M/S Karur K.C. Packkagings LTD vs. The Assistant Commissioner

WP(MD)/3847/2015HC Madras01 Aug 2018

Bench: HONOURABLE MR JUSTICE M. GOVINDARAJ

Tvl.A.M.T.R.Sivanesa Nadar &Co vs. The State Tax Officer-3

WP(MD)/15846/2018HC Madras27 Jul 2018

Bench: HONOURABLE MR JUSTICE M. GOVINDARAJ

M/S.Naveen Electricals And vs. The Commercial Tax Officer

WP(MD)/16447/2018HC Madras26 Jul 2018

Bench: HONOURABLE MR JUSTICE M. GOVINDARAJ

Tvl. Kanagavalli Mattu vs. The Commercial Tax Officer

WP(MD)/250/2015HC Madras26 Jul 2018

Bench: HONOURABLE MR JUSTICE M. GOVINDARAJ

Tvl.Sri Kailash Chemicals vs. The State Tax Officer(Main)

WP(MD)/15763/2018HC Madras25 Jul 2018

Bench: HONOURABLE MR JUSTICE M. GOVINDARAJ

Tvl.Sri Kailash Chemicals vs. The State Tax Officer(Main)

WP(MD)/15762/2018HC Madras25 Jul 2018

Bench: HONOURABLE MR JUSTICE M. GOVINDARAJ

R.Sivasubramanian vs. The Commissioner Of GST

WP(MD)/14933/2018HC Madras23 Jul 2018

Bench: HONOURABLE MR JUSTICE M. GOVINDARAJ

I.Saranya vs. The Commissioner

WP(MD)/15726/2018HC Madras19 Jul 2018

Bench: HONOURABLE MR JUSTICE M.S. RAMESH

M/S. Thangamayil Jewellery vs. The Assistant Commissioner

WP(MD)/10145/2015HC Madras17 Jul 2018

Bench: HONOURABLE MR JUSTICE M. GOVINDARAJ

M/S Yentop Manickam Edible vs. The Commercial Tax Officer

WP(MD)/14402/2013HC Madras17 Jul 2018

Bench: HONOURABLE MR JUSTICE M. GOVINDARAJ

M/S.E.I.D.Parry (INDIA) LTD vs. Joint Commissioner

WP(MD)/15101/2018HC Madras12 Jul 2018

Bench: HONOURABLE MR JUSTICE M. GOVINDARAJ

Abs Xpress Private LTD vs. The Plant Protection Advisor

WP(MD)/14952/2018HC Madras11 Jul 2018

Bench: HONOURABLE MR JUSTICE A.M. BASHEER AHAMED,HONOURABLE MR JUSTICE C. T. SELVAM

Tvl.Sri Meenakshi Pipe vs. The Addl. Chief Secretary

WP(MD)/4371/2017HC Madras11 Jul 2018

Bench: HONOURABLE MR JUSTICE M. GOVINDARAJ

Tvl.Sri Meenakshi Pipe vs. The Additional Chief Secretary

WP(MD)/4357/2017HC Madras11 Jul 2018

Bench: HONOURABLE MR JUSTICE M. GOVINDARAJ

Tvl.Fairdeal Enterprises vs. The Commercial Tax Officer

WP(MD)/14731/2018HC Madras10 Jul 2018

Bench: HONOURABLE MR JUSTICE M. GOVINDARAJ

M/S.Hameed Agency vs. The Commercial Tax Officer

WP(MD)/19307/2015HC Madras06 Jul 2018

Bench: HONOURABLE MR JUSTICE M. GOVINDARAJ

Nowfal Traders vs. The Commercial Tax Officer

WP(MD)/19283/2015HC Madras06 Jul 2018

Bench: HONOURABLE MR JUSTICE M. GOVINDARAJ

M.Gurusamy Nadar vs. The Commissioner

CRP(MD)/982/2016HC Madras27 Jun 2018

Bench: HONOURABLE MR JUSTICE S.S. SUNDAR

Tvl. Sri. Meenakshi Pharma vs. The Comercial Tax Officer(CT)

WA(MD)/273/2018HC Madras20 Jun 2018

Bench: HONOURABLE MR JUSTICE K. RAVICHANDRABAABU,HONOURABLE MRS JUSTICE T. KRISHNAVALLI (RETD.)

The Joint Commissioner Of vs. M/S.Cheran Cements Limited

WA(MD)/709/2018HC Madras18 Jun 2018

Bench: HONOURABLE MR JUSTICE K. RAVICHANDRABAABU,HONOURABLE MRS JUSTICE T. KRISHNAVALLI (RETD.)

Tvl.Vasantham Departmental And vs. The Commissioner Of Commercial

WP(MD)/12221/2018HC Madras18 Jun 2018

Bench: HONOURABLE MR JUSTICE M. GOVINDARAJ

Pioneer Spinners vs. The Commercial Tax Officer

WP(MD)/19285/2015HC Madras13 Jun 2018

Bench: HONOURABLE MR JUSTICE M. GOVINDARAJ

M.S. Imam Ali, S/O A. Syed vs. The Commissioner Of Commer

WP(MD)/206/2015HC Madras08 Jun 2018

Bench: HONOURABLE MR JUSTICE M. GOVINDARAJ

N.Sanal Kumar vs. The Distrtct Collector

WP(MD)/11624/2018HC Madras01 Jun 2018

Bench: HONOURABLE MR JUSTICE M.V. MURALIDARAN

S. Nagarajan vs. The State Of Tamil Nadu

WP(MD)/10292/2018HC Madras28 Apr 2018

Bench: HONOURABLE MR JUSTICE M.S. RAMESH

Tvl. Yousuf & Co vs. The State Of Tamil Nadu

WP(MD)/19178/2015HC Madras19 Apr 2018

Bench: HONOURABLE MR JUSTICE M. GOVINDARAJ

Pastor Ambrose vs. Edward Daniel Chandrasekar

CRP(MD)/2574/2015HC Madras16 Apr 2018

Bench: HONOURABLE MR JUSTICE M.V. MURALIDARAN

M/S.Amirtha Distributors vs. The Assistant Commissioner

WP(MD)/7860/2018HC Madras12 Apr 2018

Bench: HONOURABLE MR JUSTICE M. GOVINDARAJ

M.Pawankumar vs. The Commissioner

WP(MD)/5849/2018HC Madras20 Mar 2018

Bench: HONOURABLE MR JUSTICE V. BHARATHIDASAN

S.S.Balakrishnan vs. The Superintendent Of Police

CRL OP(MD)/3204/2018HC Madras16 Mar 2018

Bench: HONOURABLE MR JUSTICE P. RAJAMANICKAM

K.K.Ramesh vs. The Union Of INDIA

WP(MD)/5484/2018HC Madras15 Mar 2018

Bench: HONOURABLE MR JUSTICE M. SATHYANARAYANAN,HONOURABLE MRS JUSTICE R. HEMALATHA

M/S.Hotel Annamalai vs. The Commissioner Of Central

WP(MD)/5420/2018HC Madras14 Mar 2018

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Mjd Construction & vs. The District Collector

WP(MD)/2760/2018HC Madras20 Feb 2018

Bench: HONOURABLE MR JUSTICE V. BHARATHIDASAN

M.Bagulayan vs. The Superintendent Central

WP(MD)/24208/2017HC Madras24 Jan 2018

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

The District Collector vs. M/S.M.R.M.Ramaiya Enterprises

WA(MD)/1454/2017HC Madras19 Jan 2018

Bench: HONOURABLE MR JUSTICE K. KALYANASUNDARAM,HONOURABLE MRS JUSTICE T. KRISHNAVALLI (RETD.)

Tamil Nadu Newspapers LTD vs. The Assistant Commissioner

WP(MD)/641/2018HC Madras19 Jan 2018

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

J.Sundararajan vs. The General Manager

WP(MD)/21989/2017HC Madras11 Jan 2018

Bench: HONOURABLE MRS JUSTICE R. THARANI (RETD.),HONOURABLE MR JUSTICE M. VENUGOPAL

The District Collector vs. M/S.Indian Rare Earths Limited

WA(MD)/1376/2017HC Madras10 Jan 2018

Bench: HONOURABLE MR JUSTICE M. SATHYANARAYANAN,HONOURABLE MRS JUSTICE R. HEMALATHA

P.Anuradha vs. Union Of INDIA

WP(MD)/23359/2017HC Madras10 Jan 2018

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl Palani Tamilnadu Irumbu vs. The Assistant Commissioner

WA(MD)/699/2011HC Madras09 Jan 2018

Bench: HONOURABLE MR JUSTICE M. SATHYANARAYANAN,HONOURABLE MRS JUSTICE R. HEMALATHA

N.Selvappan vs. The District Revenue Officer

WP(MD)/49/2018HC Madras04 Jan 2018

Bench: HONOURABLE MR JUSTICE V. BHARATHIDASAN

K.K.Ramesh vs. The Union Of INDIA

WP(MD)/16112/2017HC Madras03 Jan 2018

Bench: HONOURABLE MR JUSTICE M. SATHYANARAYANAN,HONOURABLE MRS JUSTICE R. HEMALATHA

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