BharatTaxGST

Madras High Court GST Judgments — 2017

26 judgments, newest first.

Madhan vs. The Government Of Tamilnadu

WP(MD)/21811/2017HC Madras21 Dec 2017

Bench: HONOURABLE MR JUSTICE R. MAHADEVAN

M/S.Mrm Ramaiya Enterprices vs. The District Collector

WP(MD)/20020/2017HC Madras29 Nov 2017

Bench: HONOURABLE MR JUSTICE R. MAHADEVAN

Mr.Sheik Ahamed Ibrahim vs. Government Of INDIA

WP(MD)/21515/2017HC Madras23 Nov 2017

Bench: HONOURABLE MR JUSTICE P.D.AUDIKESAVALU

Nowsathu, Partner vs. Government Of INDIA

WP(MD)/21516/2017HC Madras23 Nov 2017

Bench: HONOURABLE MR JUSTICE P.D.AUDIKESAVALU

Mr.Mohamed Faiz vs. Government Of INDIA

WP(MD)/21517/2017HC Madras23 Nov 2017

Bench: HONOURABLE MR JUSTICE P.D.AUDIKESAVALU

Mohammed Sameer, Partner vs. Government Of INDIA

WP(MD)/21518/2017HC Madras23 Nov 2017

Bench: HONOURABLE MR JUSTICE P.D.AUDIKESAVALU

Special Public Prosecutor vs. M/S.Vasu Chemicals

CRL RC(MD)/576/2013HC Madras02 Nov 2017

Bench: HONOURABLE MR JUSTICE A.D.JAGADISH CHANDIRA

N.Sanal Kumar vs. The District Collector

WP(MD)/19393/2017HC Madras01 Nov 2017

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI

K.Tajudeen vs. The State Of Tamil Nadu

WP(MD)/18600/2017HC Madras23 Oct 2017

Bench: HONOURABLE MR JUSTICE ABDUL QUDDHOSE,HONOURABLE MR JUSTICE M. VENUGOPAL

Abdul Alim, S/O.Abdullah vs. The Joint Commissioner

WP(MD)/18509/2017HC Madras05 Oct 2017

Bench: HONOURABLE MR JUSTICE P.D.AUDIKESAVALU

Abs Xpress Private LTD vs. The Plant Protection Advisor

WP(MD)/18300/2017HC Madras27 Sept 2017

Bench: HONOURABLE MR JUSTICE K. KALYANASUNDARAM

M/S.Tamil Nadu Enterprises vs. The Commissioner Of Food

WP(MD)/15758/2017HC Madras18 Sept 2017

Bench: HONOURABLE MR JUSTICE K. KALYANASUNDARAM

M/S.Shri Nakoda Agencies vs. The Commissioner Of Food

WP(MD)/16003/2017HC Madras18 Sept 2017

Bench: HONOURABLE MR JUSTICE K. KALYANASUNDARAM

Tvl.Maharaja Readymades vs. The Commercial Tax Officer

WP(MD)/16901/2017HC Madras07 Sept 2017

Bench: HONOURABLE MR JUSTICE T.RAJA

Tvl.Feeds And Condiments vs. The Assistant Commissioner

WP(MD)/16503/2017HC Madras01 Sept 2017

Bench: HONOURABLE MR JUSTICE T.RAJA

Tvl.Feeds And Condiments vs. The Assistant Commissioner(CT)

WP(MD)/16501/2017HC Madras01 Sept 2017

Bench: HONOURABLE MR JUSTICE T.RAJA

Tvl. Kerala Package Products vs. The Asst., Commissioner(CT)-Ii

WP(MD)/16502/2017HC Madras01 Sept 2017

Bench: HONOURABLE MR JUSTICE T.RAJA

Tvl.Kerala Package Products vs. The Assistant Commissioner(CT)

WP(MD)/16500/2017HC Madras01 Sept 2017

Bench: HONOURABLE MR JUSTICE T.RAJA

Tvl.Ss.Agencies vs. The Additional Chief Secretary

WP(MD)/15106/2017HC Madras01 Sept 2017

Bench: HONOURABLE MR JUSTICE T.RAJA

Tvl.Lakshmi Marbles vs. The Commissioner Of Commercial

WP(MD)/14163/2017HC Madras16 Aug 2017

Bench: HONOURABLE MR JUSTICE T.RAJA

M/S Thanu Praba Constructions vs. The Principal Secretary/

WP(MD)/4994/2014HC Madras07 Aug 2017

Bench: HONOURABLE MR JUSTICE R. MAHADEVAN

N.Ramadoss Naidu vs. The District Collector

WP(MD)/11997/2017HC Madras27 Jul 2017

Bench: HONOURABLE MR JUSTICE R. MAHADEVAN

Tvl.Great White Global vs. The Commissioner Of

WP(MD)/13257/2017HC Madras19 Jul 2017

Bench: HONOURABLE MR JUSTICE T.RAJA

M/S.Sree Vishnu Annamalaiyar vs. The Chairman

WP(MD)/13207/2017HC Madras19 Jul 2017

Bench: HONOURABLE MR JUSTICE T.RAJA

M/S.Rajapalayam Mills Limited vs. The Assistant Commissioner(CT)

WP(MD)/12866/2017HC Madras12 Jul 2017

Bench: HONOURABLE MR JUSTICE T.RAJA

Shree Agencies vs. Joint Commissioner (CT)

WP(MD)/10138/2015HC Madras04 Jul 2017

Bench: HONOURABLE MR JUSTICE T.RAJA

2018 →