Heard together (3 matters)
W.P.(MD).No.2212 of 2013
W.P.(MD).No.3061 of 2013
W.P.(MD).No.3062 of 2013
Read from the judgment's own cause title. This page is filed under one of them.
Cause title — parties, addresses and appearances
W.P(MD)Nos.2212, 3061 and 3062 of 2013
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 18.02.2022
CORAM
THE HONOURABLE MR.JUSTICE C.SARAVANAN
W.P(MD).Nos.2212, 3061 and 3062 of 2013
W.P.(MD).No.2212 of 2013
M/s.The Metal Powder Company Limited,
Rep by its Secretary,
C.P.Chinnachamy,
... Petitioner
Vs.
The Assistant Commissioner(CT),
Thirupparankundram Assessment Circle,
Madurai-20.
...Respondent
Prayer: Writ Petition filed under Article 226 of the Constitution of
India, praying this Court to issue a Writ of Certiorarified
Mandamus, calling for the records in TIN 33616230260/2008-2009 dated
07.01.2013 for the assessment year 2008-09 on the file of the
respondent and quash the same as illegal, arbitrary, and against the
law and direct the respondent to pass order after taking into
consideration the documents such as statements, annexure, forms and
bill of lading etc, filed by the petitioner along with the replies
to the pre revision notice.
For Petitioner
: Mr.A.Thiyagarajan
Senior Counsel
For Mr.S.Karunakar
For Respondent
: Mr.S.Shaji Bino
Special Government Pleader
W.P.(MD).No.3061 of 2013
M/s.The Metal Powder Company Limited,
Rep by its Secretary,
C.P.Chinnachamy,
... Petitioner
Vs.
The Assistant Commissioner(CT),
Thirupparankundram Assessment Circle,
Madurai-20.
...Respondent
Prayer: Writ Petition filed under Article 226 of the Constitution of
India, praying this Court to issue a Writ of Certiorarified
1/3
https://hcservices.ecourts.gov.in/hcservices/
W.P(MD)Nos.2212, 3061 and 3062 of 2013
Mandamus, calling for the records in TIN 33616230260/2007-2008 dated
31.01.2013 for the assessment year 2007-2008 on the file of the
respondent and quash the same as illegal, arbitrary, and against the
law and direct the respondent to pass order after taking into
consideration the documents such as statements, annexure, forms and
bill of lading etc, filed by the petitioner along with the replies
to the pre revision notice.
For Petitioner
: Mr.A.Thiyagarajan
Senior Counsel
For Mr.S.Karunakar
For Respondent
: Mr.S.Shaji Bino
Special Government Pleader
W.P.(MD).No.3062 of 2013
M/s.The Metal Powder Company Limited,
Rep by its Secretary,
C.P.Chinnachamy,
... Petitioner
Vs.
The Assistant Commissioner(CT),
Thirupparankundram Assessment Circle,
Madurai-20.
...Respondent
Prayer: Writ Petition filed under Article 226 of the Constitution of
India, praying this Court to issue a Writ of Certiorarified
Mandamus, calling for the records in TIN 33616230260/2006-2007 dated
07.02.2013 for the assessment year 2006-2007 on the file of the
respondent and quash the same as illegal, arbitrary, and against the
law and direct the respondent to pass order after taking into
consideration the documents such as statements, annexure, forms and
bill of lading etc, filed by the petitioner along with the replies
to the pre revision notice.
For Petitioner
: Mr.A.Thiyagarajan
Senior Counsel
For Mr.S.Karunakar
For Respondent
: Mr.S.Shaji Bino
Special Government Pleader
COMMON ORDER Heard the learned senior counsel for the petitioner and recording the submission of the learned senior counsel for the petitioner that the petitioner has deposited 25% of the amount confirmed in the respective impugned orders for the three assessment years 2006-2007, 2007-2008 and 2008-2009. 2/3 https://hcservices.ecourts.gov.in/hcservices/ counsel for the petitioner. No costs. Assistant Registrar(CS-III) //// / /2022 Sub Assistant Registrar(CS) sn Note : In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the advocate/litigant concerned.
To The Assistant Commissioner(CT), Thirupparankundram Assessment Circle, Madurai-20. +1 CC to M/s.SPL GP ( SR-7410 & 7408[F] dated 21/02/2022 ) W.P(MD).Nos.2212, 3061 and 3062 of 2013 18.02.2022 rj(CO) TR(07.03.2022) 3P 3C 3/3 https://hcservices.ecourts.gov.in/hcservices/
