Madras High Court GST Judgments — 2024

717 judgments, newest first. Page 7 of 8.

M/S. Shri Narayan Corpn vs. Union Of INDIA Rep. By Its

WP(MD)/19544/2021HC Madras15 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Abacus Logistics Solutions Private Limited vs. The Registrar

WP(MD)/7589/2024HC Madras15 Apr 2024

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

M/S.Gm Constructions vs. The Superintendent

WP(MD)/18600/2019HC Madras15 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Shakthi Mother And Child Care vs. The Union Of INDIA

WP(MD)/8571/2024HC Madras15 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Nagarajan.N vs. The District Collector

WP(MD)/7991/2024HC Madras12 Apr 2024

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl.Mathitha Electronics Private Limited vs. Union Of INDIA

WP(MD)/9039/2024HC Madras12 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Palaniyappa Store vs. The Assistant Commissioner (St)

WP(MD)/9106/2024HC Madras12 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Thiruselvam vs. The Superintendent Of Police

CRL OP(MD)/2234/2024HC Madras10 Apr 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Brithivirajan. S vs. Joint Commissioner (St)

WP(MD)/8320/2024HC Madras10 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Senthil.A vs. The Government Of Tamilnadu

WP(MD)/6220/2021HC Madras10 Apr 2024

Bench: HONOURABLE MR JUSTICE K.MURALI SHANKAR

M/S.Hi-Tech Arai PVT LTD vs. The Assistant Commissioner Of

WP(MD)/17906/2020HC Madras10 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Hotel Shri Swarnas Palace vs. The Assistant Commissioner Of GST And Central Excise

WP(MD)/8899/2024HC Madras10 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Eswaran vs. The Joint Commissioner / Commercial Tax Officer

WP(MD)/3384/2020HC Madras10 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Palaniyappa Store vs. The Assistant Commissioner (St)

WP(MD)/8985/2024HC Madras10 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Ram Agencies vs. The Assistant Commissioner Of Central Tax

WP(MD)/8674/2024HC Madras10 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Mohammed Sheriff. P vs. Tamil Nadu Waqf Board

WP(MD)/8944/2024HC Madras10 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Karaikudi Medical Centre And Hospital LTD vs. The State Tax Officer

WP(MD)/8934/2024HC Madras10 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Vuram Technology Solutions Private Limited vs. The Additional Commissioner Of GST (Appeals)

WP(MD)/15092/2022HC Madras10 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Index Advertising vs. The Commissioner

WP(MD)/7128/2024HC Madras08 Apr 2024

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Chinnathambi.R vs. The Govt Of INDIA

WP(MD)/1763/2021HC Madras08 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Essel Enterprises vs. The State Tax Officer

WP(MD)/8845/2024HC Madras08 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Viji D vs. The Deputy State Tax Officer

WP(MD)/6713/2024HC Madras08 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Aruna Alloy Steel Private vs. The Assistant Commissioner(CT)

WP(MD)/2133/2017HC Madras08 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Senthil Kumar.K vs. The Joint Commissioner

WP(MD)/18177/2021HC Madras08 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

The Commissioner vs. The Additional Commissioner

WP(MD)/19955/2021HC Madras08 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Shema And Co vs. The Union Of INDIA

WP(MD)/26425/2022HC Madras08 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Sabarish Agencies vs. The Assistant Commissioner

WP(MD)/11282/2023HC Madras08 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Sundaralinga Poththi vs. The District Collector

WP(MD)/5438/2024HC Madras05 Apr 2024

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Tvl.Kuttuva Silicates (P) Limited vs. The Union Of INDIA

WP(MD)/8738/2024HC Madras05 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

L Charli vs. The Appellate Deputy Commissioner Of GST Appeal

WP(MD)/8570/2024HC Madras04 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. John Buildwell INDIA PVT LTD vs. The Joint Commissioner Of Central GST And Central Excise

WP(MD)/8574/2024HC Madras04 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Devesh Spices vs. The Assistant Commissioner (CT) (St)

WA(MD)/587/2024HC Madras04 Apr 2024

Bench: HONOURABLE MR JUSTICE R. SURESH KUMAR,HONOURABLE MR.JUSTICE G.ARUL MURUGAN

M/S.Radhikka Ceramic World vs. The State Tax Officer

WP(MD)/1098/2021HC Madras04 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Jones Diraviam vs. The Commercial Tax Officer

WP(MD)/8547/2024HC Madras04 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl Ganimozhi Stores vs. The Superintendent Of GST And Central Excise

WP(MD)/8457/2024HC Madras04 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Kog-Ktv Food Products(INDIA) PVT LTD vs. Joint Commissioner(Appeals)

WP(MD)/10951/2021HC Madras04 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Antony And Sons vs. The Commissioner Of Commercial Taxes

WP(MD)/8496/2024HC Madras03 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. 0 1919 Tenkasi Shencottai Taluk Agricultural Co Op Society vs. The State Tax Officer

WP(MD)/8414/2024HC Madras03 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Sri Rajathi Enterprises vs. The Commercial Tax Officer

WP(MD)/724/2021HC Madras03 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Sri Valli Jewellers vs. The State Tax Officer

WP(MD)/8430/2024HC Madras03 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Shri J Milton Jeba Manickam vs. The Assistant Commissioner Of Central GST And Central Excise

WP(MD)/8424/2024HC Madras03 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

A.Kanagaraj vs. The Deputy Commissioner Of GST And Central Excise

WP(MD)/2130/2020HC Madras02 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Mallow International vs. The Commissioner Of Commercial Taxes

WP(MD)/16167/2020HC Madras02 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Chendur Construction Company vs. The Superintendent

WP(MD)/22956/2019HC Madras02 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Sgj Autocare PVT LTD vs. The Superintendent Of Central GST And Central Excise

WP(MD)/8307/2024HC Madras01 Apr 2024

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

E Ponnusami Mudaliar And Co vs. The State Represented By

WP(MD)/8049/2024HC Madras28 Mar 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Tvl.Rex vs. The Deputy Commissioner (GST) (St)

WP(MD)/7873/2024HC Madras27 Mar 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Arumugam.S vs. The Deputy Commissioner (St)(Fac)

WP(MD)/7766/2024HC Madras27 Mar 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Arumugam vs. The Deputy Commissioner (St) (Fac)

WP(MD)/7767/2024HC Madras27 Mar 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Jones Diraviam vs. The Deputy Commissioner (GST Appeal)

WP(MD)/6580/2024HC Madras27 Mar 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

M/S. P K T Agency vs. The Assistant Commissioner (St)

WP(MD)/7488/2024HC Madras27 Mar 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

M/S.M R Tyres vs. The Deputy State Tax Officer

WP(MD)/7291/2024HC Madras27 Mar 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

G Alwar Muthukumar vs. The State Tax Officer

WP(MD)/6808/2024HC Madras26 Mar 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

M/S. Rooban Agencies vs. The Assistant Commissioner (GST Appeal)

WP(MD)/6969/2024HC Madras22 Mar 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Manglesh vs. The Principal Commissioner CGST And Central Excise

WP(MD)/7121/2024HC Madras22 Mar 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Tvl.Karthikeyan Electricals vs. The State Tax Officer

WP(MD)/6990/2024HC Madras21 Mar 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Siva Automotive Trading Private Limited vs. The Assistant Commissioner (St)

WP(MD)/6859/2024HC Madras21 Mar 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Manoharan.G vs. The Commissioner Of CGST And Central Excise

WP(MD)/6983/2024HC Madras21 Mar 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Vishnuraj Jeyachandran vs. The Deputy Commissioner Of CGST And Central Excise

WP(MD)/6852/2024HC Madras21 Mar 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

M/S.Sri Sakthi Aagency vs. The Superintendent Of GST Cum Central Excise

WP(MD)/6640/2024HC Madras19 Mar 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

The District Collector vs. R.Venkatesh

WA(MD)/418/2024HC Madras18 Mar 2024

Bench: HONOURABLE MR JUSTICE D. KRISHNAKUMAR,HONOURABLE MR JUSTICE R.VIJAYAKUMAR

M/S. Glow And Grow Studio vs. The District Collector

WP(MD)/27217/2023HC Madras15 Mar 2024

Bench: HONOURABLE MR JUSTICE G.ILANGOVAN

Tvl Sithara Steel Corporation vs. The State Tax Officer

WP(MD)/6214/2024HC Madras14 Mar 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Femina Shopping Mall PVT LTD vs. The Assistant Commissioner Of GST And Central Excise

WP(MD)/19284/2021HC Madras14 Mar 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

S.Karthick Raja vs. The Regional Joint Director Of

WP(MD)/7572/2018HC Madras12 Mar 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

M/S.Sutharson Hotel vs. The Deputy Commissioner (St)

WP(MD)/4490/2024HC Madras06 Mar 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Tvl Sri Durga Structurals vs. The State Tax Officer Cum Commercial Tax Officer

WP(MD)/5071/2024HC Madras05 Mar 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Tvl. Ranjini Enterprises vs. The State Tax Officer

WP(MD)/5172/2024HC Madras05 Mar 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

M. Kumarasamy Health And Educational Trust vs. The Commissioner

WP(MD)/31345/2023HC Madras29 Feb 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Tvl. Sri Magna Store vs. State Tax Officer

WP(MD)/4744/2024HC Madras29 Feb 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

R Ponnarasu vs. The Commissioner Of Commercial Taxes

WP(MD)/4130/2024HC Madras28 Feb 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Tvl Periyasamy Chandran vs. The Deputy State Tax Officer (St) -1

WP(MD)/4544/2024HC Madras28 Feb 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

M/S.Amar Trading Corporation vs. Union Of INDIA Represented By Its Secretary TO Govt

WP(MD)/4572/2024HC Madras28 Feb 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

M/S.Greenstar Fertilizers Limited vs. The Joint Commissioner

WP(MD)/4417/2024HC Madras28 Feb 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Shenbagam @ Shenbagavalli.G vs. Joint Commissioner Of Labour

WP(MD)/945/2022HC Madras27 Feb 2024

Bench: HONOURABLE MRS JUSTICE L.VICTORIA GOWRI

Tvl Palusamy Saravanakumar vs. The State Tax Officer

WP(MD)/4300/2024HC Madras26 Feb 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Ramakrishnan vs. The Deputy State Tax Officer 2

WP(MD)/4287/2024HC Madras26 Feb 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Bharat Heavy Electricals Limited vs. The Commissioner Of Central Excise

CMA(MD)/895/2023HC Madras23 Feb 2024

Bench: HONOURABLE MR JUSTICE RMT. TEEKAA RAMAN,HONOURABLE MR JUSTICE P.B. BALAJI

Tvl R G Agency vs. The State Tax Officer

WP(MD)/3935/2024HC Madras21 Feb 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Tvl R G Agency vs. The State Tax Officer

WP(MD)/3934/2024HC Madras21 Feb 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Tvl R G Agency vs. The State Tax Officer

WP(MD)/3931/2024HC Madras21 Feb 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Tvl R G Agency vs. The State Tax Officer

WP(MD)/3933/2024HC Madras21 Feb 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Tvl R G Agency vs. The State Tax Officer

WP(MD)/3932/2024HC Madras21 Feb 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

M/S.Bhima Enterprises vs. The Commissioner

WP(MD)/3770/2024HC Madras20 Feb 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

M/S.Abitha Timber Traders vs. The Assistant Commissioner (St) (Fac)

WP(MD)/3838/2024HC Madras20 Feb 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Isithore vs. The Senior Intelligence Officer

CRL MP(MD)/1865/2024HC Madras16 Feb 2024

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI

N.Sivabalan vs. The Chairman And Managing Director

WP(MD)/14204/2020HC Madras14 Feb 2024

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN

Renganathan .P vs. The Authorized Officer

WP(MD)/3024/2024HC Madras13 Feb 2024

Bench: HONOURABLE MR JUSTICE D. KRISHNAKUMAR,HONOURABLE MR JUSTICE R.VIJAYAKUMAR

P.R.Papers Represented By Its Proprietor vs. The Deputy State Tax Officer-2

WP(MD)/2207/2024HC Madras13 Feb 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

M/S Madhu Filament vs. Assistant Commissioner (St) (Fac)

WP(MD)/3183/2024HC Madras13 Feb 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

T John Bosco vs. The Assistant Commissioner Of CGST And Cex

WP(MD)/3067/2024HC Madras13 Feb 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

R.Devarasan vs. The Secretary TO The

WA(MD)/119/2016HC Madras12 Feb 2024

Bench: HONOURABLE DR JUSTICE G. JAYACHANDRAN,HONOURABLE MR. JUSTICE C.KUMARAPPAN

M/S.Pv Paddy Harvester vs. Additional Commissioner Appeals

WP(MD)/2606/2024HC Madras08 Feb 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Tvl.Theni Ply Woods vs. The Assistant Commissioner (St)

WP(MD)/2617/2024HC Madras08 Feb 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Tvl.G.Sankar Timber Depot vs. The State Tax Officer (Adjudication)

WP(MD)/23096/2021HC Madras06 Feb 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Tvl.Kt Spintex vs. The Assistant Commissioner (State Tax), (Fac)

WP(MD)/1465/2024HC Madras06 Feb 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Sri Mohammed Kani Razak vs. The Deputy Commissioner Of CGST And Central Excise

WP(MD)/1219/2024HC Madras02 Feb 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

The Assistant Commissioner (CT) vs. M/S.Shri Ramalinga Mills LTD

CMP(MD)/13665/2023HC Madras31 Jan 2024

Bench: HONOURABLE MR JUSTICE D. KRISHNAKUMAR,HONOURABLE MR JUSTICE R.VIJAYAKUMAR

The Assistant Commissioner (CT) vs. M/S.Shri Ramalinga Mills LTD

CMP(MD)/13666/2023HC Madras31 Jan 2024

Bench: HONOURABLE MR JUSTICE D. KRISHNAKUMAR,HONOURABLE MR JUSTICE R.VIJAYAKUMAR

M/S.Palaniyappa Store vs. The Assistant Commissioner (St)

WP(MD)/104/2024HC Madras31 Jan 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

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