The Assistant Commissioner (CT) vs. M/S.Shri Ramalinga Mills LTD
Original PDF →CMP(MD)/13665/2023HC MadrasGSTCNR HCMD01106690202331 January 2024Bench: HONOURABLE MR JUSTICE D. KRISHNAKUMAR,HONOURABLE MR JUSTICE R.VIJAYAKUMAR3 pages
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Heard together (2 matters)
WP(MD). 4926/ 2018
W.P.No. 7969 of 2014
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IN CMP(MD) No.13665 of 2023 in WA(MD)SR.No. 70803 of 2023 Date :31/01/2024 PKP/VR/SAR /12.02.2024/ 3P/ 3C Madurai Bench of Madras High Court is issuing certified copies in this format from 17/07/2023 3/3 https://www.mhc.tn.gov.in/judis
Reproduced from the public record of the Madras High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.