BharatTaxGST

Madras High Court GST Judgments — 2024

717 judgments, newest first. Page 8 of 8.

A Arul Prakash vs. Statetax Officer(Circle)

WP(MD)/1702/2024HC Madras30 Jan 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Saranya vs. The Commercial Tax Officer

WP(MD)/1230/2024HC Madras30 Jan 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Tvl. Bismillah Steel Corporation vs. The Deputy Commissioner (St)

WP(MD)/23720/2023HC Madras24 Jan 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Tvl. G.R. Hardwares vs. The State Tax Officer - Ii (GST) /

WP(MD)/15360/2022HC Madras24 Jan 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

M G Exim vs. The Asst Commissioner (Circle) (St)

WP(MD)/1455/2024HC Madras24 Jan 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

M/S. Thillai Agencies, Rep vs. The State Of Tamilnadu, Rep

WP(MD)/12333/2009HC Madras24 Jan 2024

Bench: HONOURABLE MR JUSTICE D. KRISHNAKUMAR,HONOURABLE MR JUSTICE R.VIJAYAKUMAR

Isithore vs. The Senior Intelligence Officer

CRL OP(MD)/838/2024HC Madras23 Jan 2024

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI

M/S.U.Y.Look vs. The Assistant Commissioner

WA(MD)/1259/2016HC Madras22 Jan 2024

Bench: HONOURABLE DR JUSTICE G. JAYACHANDRAN,HONOURABLE MR. JUSTICE C.KUMARAPPAN

M/S.Sri Jayalakshmi Transport vs. The Superintendent Of GST And Central Excise

WP(MD)/1199/2024HC Madras22 Jan 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Tvl Sri Ganesh Constructions vs. The Assistant Commissioner (St)

WP(MD)/31344/2023HC Madras12 Jan 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Ens Enterprises vs. The Superintendent Of GST And Central Excise

WP(MD)/857/2024HC Madras12 Jan 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

S.Sivasamy vs. The Managing Director

WP(MD)/648/2024HC Madras11 Jan 2024

Bench: HONOURABLE MRS JUSTICE L.VICTORIA GOWRI

R. Sathyamoorthy vs. The Managing Director

WP(MD)/647/2024HC Madras11 Jan 2024

Bench: HONOURABLE MRS JUSTICE L.VICTORIA GOWRI

Jeyaraj vs. The Special Tahsildar

WP(MD)/581/2024HC Madras10 Jan 2024

Bench: HONOURABLE MRS JUSTICE V.BHAVANI SUBBAROYAN

M/S.Sri Ganesh Constructions vs. The Assistant Commissioner (St)

WP(MD)/198/2024HC Madras08 Jan 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Tvl S.Sithick Rajan vs. The State Of Tamilnadu

WP(MD)/2047/2012HC Madras05 Jan 2024

Bench: HONOURABLE MR JUSTICE D. KRISHNAKUMAR,HONOURABLE MR JUSTICE R.VIJAYAKUMAR

Tvl. Kani Electricals vs. The Commissioner Of GST And Central Excise

WP(MD)/80/2024HC Madras03 Jan 2024

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

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