Madras High Court GST Judgments — 2025

1,242 judgments, newest first. Page 12 of 13.

Advanced Pest Management vs. The Superintendent (Central)

WP(MD)/4151/2025HC Madras18 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Hi Version vs. The Commissioner Of Commercial Taxes

WP(MD)/4026/2025HC Madras17 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Amirthalingam Suresh vs. The Superintendent Of GST And Central Excise

WP(MD)/4069/2025HC Madras17 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Pvk Constructions vs. Union Of INDIA

WP(MD)/3728/2025HC Madras17 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S Sivasubramanian Laxmanan vs. The Deputy Commissioner (St)

WP(MD)/3401/2025HC Madras14 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl.K.Gurumurthy Sri Hari Construction vs. The Commissioner Of CGST And Central Excise

WP(MD)/3918/2025HC Madras14 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Chennais Pet vs. The State Tax Officer

WP(MD)/3995/2025HC Madras14 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Karruppasami Traders vs. Commercial Tax Officer

WP(MD)/3439/2025HC Madras14 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl R Chandrabose vs. The State Tax Officer

WP(MD)/2601/2025HC Madras13 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Sri Andal Sales Corporation vs. The Deputy Commissioner (CT)

WP(MD)/2803/2025HC Madras13 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Kirkas Tech Ventures Private Limited vs. The State Tax Officer (Fac)

WP(MD)/31468/2024HC Madras13 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl.Ponson Energy Private Limited vs. The Commissioner Of Commercial Taxes

WP(MD)/3830/2025HC Madras13 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Annai Poly Packs vs. The Deputy Director

WA(MD)/237/2025HC Madras13 Feb 2025

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU,HONOURABLE MRS JUSTICE S.SRIMATHY

Tvl.Sksr Group Of Company vs. The Commissioner Of CGST And Central Excise

WP(MD)/3754/2025HC Madras12 Feb 2025

Bench: HONOURABLE MR.JUSTICE MUMMINENI SUDHEER KUMAR

Raja Structurals vs. The State Tax Officer

WP(MD)/3379/2025HC Madras10 Feb 2025

Bench: HONOURABLE MR.JUSTICE MUMMINENI SUDHEER KUMAR

Vignesh vs. The Tahsildar

WP(MD)/3208/2025HC Madras10 Feb 2025

Bench: HONOURABLE MR. JUSTICE P.DHANABAL

Trichy Construction Company vs. The State Tax Officer (Ins)-Iii

WP(MD)/3356/2025HC Madras10 Feb 2025

Bench: HONOURABLE MR.JUSTICE MUMMINENI SUDHEER KUMAR

Tvl. Amsan Marketing vs. The Deputy State Tax Officer

WP(MD)/3470/2025HC Madras10 Feb 2025

Bench: HONOURABLE MR.JUSTICE MUMMINENI SUDHEER KUMAR

Tvl. Nanguneri Kanyakumari Tollway Private Limited vs. The State Tax Officer

WP(MD)/3491/2025HC Madras07 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl.St Marys Marine Store vs. The State Tax Officer

WP(MD)/2452/2025HC Madras07 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

The Additional Commissioner vs. The Commissioner

CMP(MD)/1872/2025HC Madras07 Feb 2025

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU,HONOURABLE MRS JUSTICE S.SRIMATHY

K.Venkateshwara Raja vs. The Assistant Commissioner

WP(MD)/3161/2025HC Madras06 Feb 2025

Bench: HONOURABLE MR JUSTICE V. LAKSHMINARAYANAN

Y.Kayalvizhi vs. The Secretary

WP(MD)/4902/2024HC Madras06 Feb 2025

Bench: HONOURABLE MR JUSTICE R.VIJAYAKUMAR

Tvl Sri Easwari Traders vs. The Assistant Commissioner (St)

WP(MD)/2540/2025HC Madras06 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl Thiruvasagam Advertising Agency vs. The Commissioner Of CGST And Central Excise

WP(MD)/3349/2025HC Madras06 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Nirmal Singh Contractor vs. The State Tax Officer

WP(MD)/2826/2025HC Madras05 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

R Kumaresan vs. The Assistant Commissioner (St)

WP(MD)/3309/2025HC Madras05 Feb 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

The Commissioner Of CGST And Central Excise vs. M/S. Balaji Packaging

CMP(MD)/1555/2025HC Madras05 Feb 2025

Bench: HONOURABLE DR JUSTICE G. JAYACHANDRAN,HONOURABLE MS.JUSTICE R. POORNIMA

Vijayalakshmi vs. The Deputy Commercial Tax Officer 2

WP(MD)/3114/2025HC Madras03 Feb 2025

Bench: HONOURABLE MR.JUSTICE MUMMINENI SUDHEER KUMAR

Sri Vinayaga Engineering Works vs. The Assistant Commissioner (Circle)

WP(MD)/3034/2025HC Madras03 Feb 2025

Bench: HONOURABLE MR.JUSTICE MUMMINENI SUDHEER KUMAR

A.Vijayakumar vs. The Superintendent Of Police

WP(MD)/2893/2025HC Madras31 Jan 2025

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

Tvl. Mullai Traders vs. The State Tax Officer

WP(MD)/3048/2025HC Madras31 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Tvl.Sri Karthikeya Agencies vs. The Deputy State Tax Officer - Ii

WP(MD)/3131/2025HC Madras31 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Tvl Subramania Nadar Cements vs. The State Tax Officer

WP(MD)/3158/2025HC Madras31 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

M/S. Je Shipping And Logistics Private Limited vs. The Assistant Commissioner St Tuticorin Iii Assessment Circle

WP(MD)/3004/2025HC Madras31 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

T. Soundarraj vs. The Deputy Commercial Tax Officer

WP(MD)/3038/2025HC Madras31 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Tvl Vijaya Company vs. The State Tax Officer

WP(MD)/3117/2025HC Madras31 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Tvl. A. Mari Muthu Sri Amman Steels vs. The Deputy State Tax Officer -2

WP(MD)/2913/2025HC Madras31 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Tvl B K Steel And Alloys vs. The Assistant Commissioner (St)

WP(MD)/2648/2025HC Madras30 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Tvl.Sp Agency vs. The State Tax Officer

WP(MD)/2628/2025HC Madras30 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Tvl.Arivunithi Engineering Contractors vs. The State Tax Officer

WP(MD)/2586/2025HC Madras30 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Tvl B K Steel And Alloys vs. The State Tax Officer

WP(MD)/2602/2025HC Madras30 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

T.Sundarraj vs. The Deputy Commercial Tax Officer 2

WP(MD)/2563/2025HC Madras30 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

M/S.Amman Steels vs. The Commercial Tax Officer

WP(MD)/2536/2025HC Madras30 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

M/S.Vimal Enterprises vs. The Commercial Tax Officer

WP(MD)/2542/2025HC Madras30 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Tvl.Sri Vetri Vinayakar Lorry Transports vs. The Deputy State Tax Officer Ii

WP(MD)/2652/2025HC Madras30 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Tvl. Arunachalam Enterprises vs. The Assistant Commissioner(St)

WP(MD)/2808/2025HC Madras30 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Tvl P.Balasubramanian vs. The Assistant Commissioner (State Tax)

WP(MD)/2849/2025HC Madras30 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Tvl. Sri Shanthi Traders vs. The Deputy State Officer 2

WP(MD)/2784/2025HC Madras30 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

M Vimalraj vs. Union Of INDIA

WP(MD)/2649/2025HC Madras30 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

M/S. Aamutham Enterprises vs. The Superintendent Of Central GST And Central Excise

WP(MD)/2642/2025HC Madras30 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

M/S. Rr Infraa Construction vs. Deputy Commissioner Of Income Tax

WP(MD)/11496/2023HC Madras29 Jan 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

R.Manikandan vs. The State Of Tamil Nadu

CRL OP(MD)/1635/2025HC Madras29 Jan 2025

Bench: HONOURABLE MR JUSTICE M. NIRMAL KUMAR

Tvl. Sree Sakthi Saranya Spinning Mills vs. The Proper Officer

WP(MD)/2526/2025HC Madras29 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Tvl Jvp Traders vs. The State Tax Officer

WP(MD)/2454/2025HC Madras29 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Tvl.Vasantham Recharge vs. The State Tax Officer

WP(MD)/2456/2025HC Madras29 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Tvl.Banyan Learning Solutions INDIA Private Limited vs. The Commissioner Of Commercial Taxes

WP(MD)/2413/2025HC Madras29 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Joint Commissioner vs. Aravind Eye Hospital

WA(MD)/641/2019HC Madras29 Jan 2025

Bench: HONOURABLE MR JUSTICE RMT. TEEKAA RAMAN,HONOURABLE MR.JUSTICE N.SENTHILKUMAR

Tvl. Umakanth Contractor vs. The State Tax Officer

WP(MD)/2610/2025HC Madras29 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Tvl. Sudharsan Traders vs. The State Tax Officer

WP(MD)/1365/2025HC Madras28 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

M/S.Sri Devi Fireworks Agencies vs. The State Tax Officer (St)

WP(MD)/2455/2025HC Madras28 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Tvl. Sudharsan Traders vs. The State Tax Officer

WP(MD)/1364/2025HC Madras28 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

S Sesappan vs. The Deputy State Tax Officer Ii

WP(MD)/2447/2025HC Madras28 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

S.Sesappan vs. The Deputy State Tax Officer Ii

WP(MD)/2450/2025HC Madras28 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Tvl.Vasantham Recharge vs. The State Tax Officer

WP(MD)/2373/2025HC Madras28 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

S Sesappan vs. The Deputy State Tax Officer - Ii

WP(MD)/2449/2025HC Madras28 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Tvl.Sri Nachiar Blue Metals vs. The Deputy Commissioner (St)

WP(MD)/2441/2025HC Madras28 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Virumandi Jegadeesh vs. The Superintendent Of GST And Central Excise

WP(MD)/2431/2025HC Madras28 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Sts Kec (Jv) vs. State Tax Officer

WP(MD)/3938/2024HC Madras28 Jan 2025

Bench: HONOURABLE MR JUSTICE MOHAMMED SHAFFIQ

M/S Annai Angammal Arakkatalai (Prem Mahal) vs. The Joint Commissioner Of GST (Appeals) Coimbatore

WP(MD)/28502/2022HC Madras28 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Elango vs. The Deputy State Tax Officer-2

WP(MD)/2387/2025HC Madras28 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

M/S.Veera Agro Marketing vs. The State Tax Officer

WP(MD)/2364/2025HC Madras28 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

M/S. Rasi Trading Company vs. The State Tax Officer(Ins)-Ii

WP(MD)/2199/2025HC Madras27 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Tvl. Sabari Constructions vs. The Deputy State Tax Officer Ii

WP(MD)/28633/2024HC Madras27 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Tvl. Ayyappa Store vs. The Commissioner Of Commercial Taxes

WP(MD)/1745/2025HC Madras27 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

M/S. P.N.Traders vs. The Deputy State Tax Officer-2

WP(MD)/2052/2025HC Madras24 Jan 2025

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

M/S.P.N.Traders vs. The Deputy State Tax Officer - 1

WP(MD)/2053/2025HC Madras24 Jan 2025

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

Tvl An M Associates vs. The Assistant Commissioner (St)

WP(MD)/2105/2025HC Madras24 Jan 2025

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

M/S. De Zodiac Erecters vs. The Deputy State Tax Officer 2

WP(MD)/2071/2025HC Madras24 Jan 2025

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

M/S.Devi Traders vs. The State Tax Officer (Inspection) 5

WP(MD)/22371/2023HC Madras24 Jan 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Vasantham Agencies vs. The State Tax Officer (St) Ii (Inspn)

WP(MD)/1778/2025HC Madras23 Jan 2025

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

Vasantham Agencies vs. The State Tax Officer (St) Ii (Inspn)

WP(MD)/1777/2025HC Madras23 Jan 2025

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

Vasantham Agencies vs. The State Tax Officer (St) Ii (Inspn)

WP(MD)/1775/2025HC Madras23 Jan 2025

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

Vasantham Agencies vs. The State Tax Officer (St) Ii (Inspn)

WP(MD)/1776/2025HC Madras23 Jan 2025

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

Tvl Preethi Engineering Enterprises Unit Ii vs. The State Tax Officer (Ins) - Iii

WP(MD)/1902/2025HC Madras23 Jan 2025

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

Tvl. Preethi Engineering Enterprises Unit Ii vs. The State Tax Officer (Ins) - Iii

WP(MD)/1903/2025HC Madras23 Jan 2025

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

Tvl. Preethi Engineering Enterprises Unit Ii vs. The State Tax Officer (Ins) - Iii

WP(MD)/1897/2025HC Madras23 Jan 2025

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

Tvl.Preethi Engineering Enterprises Unit Ii Rep By Its Partner R Mayilan vs. The State Tax Officer (Ins) - Iii

WP(MD)/1901/2025HC Madras23 Jan 2025

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

Tvl. Preethi Engineering Enterprises Unit Ii vs. The State Tax Officer (Ins) - Iii

WP(MD)/1899/2025HC Madras23 Jan 2025

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

Tvl.Preethi Engineering Enterprises Unit Ii vs. The State Tax Officer (Ins) - Iii

WP(MD)/1898/2025HC Madras23 Jan 2025

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

Tvl.Preethi Engineering Enterprises Unit Ii vs. The State Tax Officer (Ins) - Iii

WP(MD)/1900/2025HC Madras23 Jan 2025

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

Tvl.S.M.M.A. Traders vs. The Deputy State Tax Officer - 1

WP(MD)/1885/2025HC Madras23 Jan 2025

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

Theni Gurus Textiles And Readymades vs. The Deputy State Tax Officer

WP(MD)/1869/2025HC Madras23 Jan 2025

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

P Muthu Pandi vs. The Assistant Commissioner (St)

WP(MD)/1875/2025HC Madras23 Jan 2025

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

Tvl. Gouse Constructions vs. The Assistant Commissioner (St)

WP(MD)/1684/2025HC Madras23 Jan 2025

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

M/S. Trichy Jewellery Manufacturer Consortium Private Limited vs. The Assistant Commissioner St

WP(MD)/1865/2025HC Madras23 Jan 2025

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN

Venkatachalam vs. The State Tax Officer

WP(MD)/1518/2025HC Madras21 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

M/S.Tvl. Chellam Motors Private Limited vs. The State Tax Officer - V (Roving Squad)

WP(MD)/1480/2025HC Madras21 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

M/S. Tvl Chellam Motors Private Limited vs. The State Tax Officer V (Roving Squad)

WP(MD)/1483/2025HC Madras21 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

Tvl Chellam Motors Private Limited vs. The State Tax Officer V (Roving Squad)

WP(MD)/1484/2025HC Madras21 Jan 2025

Bench: HONOURABLE MR JUSTICE K.KUMARESH BABU

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