BharatTaxGST

Madras High Court GST Judgments — 2025

1,242 judgments, newest first. Page 8 of 13.

Tvl. Bhagwati Mohans Bhojanalaya vs. The Commissioner Of Commercial Taxes

WP(MD)/15852/2025HC Madras12 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Kalander Basheer Ahamed J vs. The Deputy Commissioner(State Tax)(GST)

WP(MD)/15963/2025HC Madras12 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Amritha Distributors vs. The Joint Commissioner Of CGST And Central Excise

WP(MD)/1053/2025HC Madras12 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Indo Associates vs. The Commissioner Of Commercial Taxes

WP(MD)/15133/2025HC Madras11 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Imperial Trading Company vs. The Assistant Commissioner (St)

WP(MD)/15791/2025HC Madras11 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Premier Solar Powertech Private Limited vs. The Assistant Commissioner Of Central GST And Central Excise

WP(MD)/15750/2025HC Madras11 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Mohamed Hanifa Anwar Ali vs. The Assistant Commissioner Of CGST And C Excise

WP(MD)/15788/2025HC Madras11 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Hal Offshore Limited vs. The Assistant Commissioner Of (GST) And (Central Excise)

WP(MD)/15787/2025HC Madras11 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Abdul Kaboor vs. The Deputy State Tax Officer - 1

WP(MD)/15670/2025HC Madras10 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Teja Export vs. The Assistant Commissioner (St)

WP(MD)/15659/2025HC Madras10 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl Saravanan vs. The State Tax Officer (Intelligence)

WP(MD)/15422/2025HC Madras10 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Ars Traders vs. The Appellate Deputy Commissioner

WP(MD)/15609/2025HC Madras10 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Kr Agencies vs. The State Tax Officer (St)

WP(MD)/15665/2025HC Madras10 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. R.C Ravichandran Contractor vs. The Assistant Commissioner (St)

WP(MD)/15539/2025HC Madras10 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Rethinasamy Mahalingam vs. The State Tax Officer (St)

WP(MD)/15666/2025HC Madras10 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Ambaa And Co vs. The Commissioner (Appeals)

WP(MD)/15262/2025HC Madras09 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Sahaya Kapil Bosco vs. The Deputy State Tax Officer (St)

WP(MD)/15393/2025HC Madras09 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Vkn Contracts vs. Deputy Commercial Tax Officer

WP(MD)/15153/2025HC Madras09 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl Lakshana Sri Agencies vs. The Commissioner Of CGST And Central Excise

WP(MD)/15346/2025HC Madras09 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Viha Hotels Private Limited vs. The Assistant Commissioner Of GST And Central Excise

WP(MD)/15360/2025HC Madras09 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.I.Vetrivel vs. State Tax Officer

WP(MD)/15494/2025HC Madras06 Jun 2025

Bench: HONOURABLE MRS JUSTICE S.SRIMATHY

Tvl. Spt And Co vs. The State Tax Officer - I

WP(MD)/15175/2025HC Madras04 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Al-Ameen Timbers vs. The Deputy State Tax Officer

WP(MD)/15164/2025HC Madras04 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Thulasi Fabric vs. The State Tax Officer

WP(MD)/15142/2025HC Madras04 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Mr.C.Muthukarthik vs. The Commercial Tax Officer

WP(MD)/15190/2025HC Madras04 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Devan vs. The Assistant Commissioner Of GST

WP(MD)/15174/2025HC Madras04 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Msa Corporation vs. The Superintendent Of CGST And Central Excise

WP(MD)/15049/2025HC Madras04 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

P.Sankarraj vs. The Assistant Director / Member Secretary

WP(MD)/14946/2025HC Madras03 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

A.K.Karthikeyan vs. The Authorized Officer

WP(MD)/23328/2024HC Madras03 Jun 2025

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU,HONOURABLE MRS JUSTICE S.SRIMATHY

M/S. Shahnaz Commodities International Private LTD vs. The Chairman

WP(MD)/27895/2024HC Madras03 Jun 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Om Sri Vinayaga Agencies vs. Appellate Deputy Commissioner (St)

WP(MD)/15059/2025HC Madras03 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S. Sri Ganapathy Textiles vs. Deputy State Tax Officer - 2

WP(MD)/15014/2025HC Madras03 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Melachokkanathapuram Vanavil Nanbargal Manamahil Mandram vs. The Superintendent Of GST And Central Excise

WP(MD)/13865/2025HC Madras03 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Sangeetha Tex vs. The Commissioner Of GST And C Ex (Appeals)

WP(MD)/13837/2025HC Madras02 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Sai Marketing vs. The Deputy State Tax Officer I

WP(MD)/13809/2025HC Madras02 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Ms Thirumalai Balaji Constructions vs. The Deputy Commissioner (St)

WP(MD)/11803/2025HC Madras02 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Global Offset Printers vs. The Assistant Commissioner (St)(Fac)

WP(MD)/13785/2025HC Madras02 Jun 2025

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Alfa Flugs Electrodes vs. The State Tax Officer 1

WP(MD)/14288/2025HC Madras22 May 2025

Bench: HONOURABLE MRS JUSTICE S.SRIMATHY

M/S. Best Mobile vs. The Deputy Commissioner (GST)

WP(MD)/14635/2025HC Madras22 May 2025

Bench: HONOURABLE MRS JUSTICE S.SRIMATHY

Sri Chima Cars PVT LTD vs. The Assistant Commissioner (St)-Ii

WP(MD)/14240/2025HC Madras22 May 2025

Bench: HONOURABLE MRS JUSTICE S.SRIMATHY

Ivy Property Developers PVT LTD vs. The Assistant Commissioner St

WP(MD)/14238/2025HC Madras22 May 2025

Bench: HONOURABLE MRS JUSTICE S.SRIMATHY

Bhavadharani Builders vs. The State Tax Officer

WP(MD)/14361/2025HC Madras22 May 2025

Bench: HONOURABLE MRS JUSTICE S.SRIMATHY

Ms Sri Arumugam Fireworks Private LTD vs. The Assistnat Commmissioner (St)

WP(MD)/14416/2025HC Madras22 May 2025

Bench: HONOURABLE MRS JUSTICE S.SRIMATHY

Thankiyan Georgestephen vs. The Joint Commissioner Of GST And Central Excise Appeals

WP(MD)/14282/2025HC Madras22 May 2025

Bench: HONOURABLE MRS JUSTICE S.SRIMATHY

M/S. Shri Natraj Ceramic & vs. The State Of Tamil Nadu

TC(MD)/21/2010HC Madras12 May 2025

Bench: HONOURABLE MR JUSTICE P.VELMURUGAN,HONOURABLE MR JUSTICE K.K. RAMAKRISHNAN

Virumandy Construction vs. Deputy State Tax Officer - 1

WP(MD)/13987/2025HC Madras08 May 2025

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI

Tvl.Kajah Enterprises (P) LTD vs. The Assistant Commissioner (Inspection) (St-Iu)

WP(MD)/11833/2025HC Madras08 May 2025

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI

Tvl Kajah Enterprises (P) LTD vs. The Assistant Commissioner (Inspection) (St Iu)

WP(MD)/11834/2025HC Madras08 May 2025

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI

Tvl Kajah Enterprises (P) LTD vs. The Assistant Commissioner (Inspection) (St Iu)

WP(MD)/11831/2025HC Madras08 May 2025

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI

Tvl Kajah Enterprises (P) LTD vs. The Assistant Commissioner (Inspection) (St Iu)

WP(MD)/11832/2025HC Madras08 May 2025

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI

Tvl Kajah Enterprises (P) LTD vs. The Assistant Commissioner (Inspection) (St Iu)

WP(MD)/11836/2025HC Madras08 May 2025

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI

Tvl.Kajah Enterprises (P) LTD vs. The Assistant Commissioner (Inspection) (St Iu)

WP(MD)/11835/2025HC Madras08 May 2025

Bench: HONOURABLE MR JUSTICE M.DHANDAPANI

M/S. S V S Engineers vs. The Assistant Commissioner

WP(MD)/13004/2025HC Madras30 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Akash Traders vs. The Deputy State Tax Officer -2

WP(MD)/12971/2025HC Madras30 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Kns Constructions vs. Deputy Commissioner Of GST And Central Excise

WP(MD)/13372/2025HC Madras30 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Tvl Pranav Enterprises vs. The Commissioner Of Commercial Taxes

WP(MD)/13153/2025HC Madras30 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Nagaraj vs. Deputy Commissioner Of GST And Central Excise

WP(MD)/13373/2025HC Madras30 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

V Rathnam vs. The Assistant Commissioner Of GST And Central Excise

WP(MD)/13145/2025HC Madras30 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Akash Traders vs. The Deputy State Tax Officer -2

WP(MD)/12970/2025HC Madras30 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

A.Rabindran Kamak vs. State Of Tamilnadu

WA(MD)/2030/2024HC Madras30 Apr 2025

Bench: HONOURABLE MRS JUSTICE J. NISHA BANU,HONOURABLE MRS JUSTICE S.SRIMATHY

M/S. Arni Engineering Tech Private Limited vs. The State Tax Officer - 1 (Inspection)

WP(MD)/13193/2025HC Madras30 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Sakthi Murugan Mala vs. The Appellate Deputy Commissioner (St)

WP(MD)/13671/2025HC Madras30 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Arni Engineering Tech Private Limited vs. The State Tax Officer - 1 (Inspection)

WP(MD)/13192/2025HC Madras30 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Arni Engineering Tech Private Limited vs. The State Tax Officer-1(Inspection)

WP(MD)/13191/2025HC Madras30 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Arni Engineering Tech Private Limited vs. The State Tax Officer-1(Inspection)

WP(MD)/13194/2025HC Madras30 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Arni Engineering Tech Private Limited vs. The State Tax Officer-1 (Inspection)

WP(MD)/13195/2025HC Madras30 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl.O K R Traders vs. The State Tax Officer

WP(MD)/13126/2025HC Madras30 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Baskar Cements And Products vs. The Deputy Tax Officer - 01

WP(MD)/13262/2025HC Madras30 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl.S. Gunasekaran vs. The Commercial Tax Officer

WP(MD)/13185/2025HC Madras30 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Trichy Fork Lift vs. The Deputy State Tax Officer -2

WP(MD)/13353/2025HC Madras30 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl.S. Gunasekaran vs. The Commercial Tax Officer

WP(MD)/13186/2025HC Madras30 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tharun Traders vs. The Deputy State Tax Officer(St)-1

WP(MD)/13360/2025HC Madras30 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl Ananya Doors And Frames vs. The Deputy State Tax Officer I

WP(MD)/13476/2025HC Madras30 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Baskar Cements And Products vs. The Assistant Commissioner

WP(MD)/13261/2025HC Madras30 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Sai Marketing vs. The Deputy State Tax Officer-1

WP(MD)/13313/2025HC Madras30 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S Smr Constructions vs. The Superintendent Of CGST And Central Excise

WP(MD)/13275/2025HC Madras30 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Kannan Marbles Granites vs. The Superintendent Of GST And Central Excise

WP(MD)/13334/2025HC Madras30 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.A.Savariraj vs. The Assistant Commissioner Of GST And Central Excise

WP(MD)/12489/2025HC Madras29 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Kr Constructions vs. The State Tax Officer

WP(MD)/12919/2025HC Madras29 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Kannan. G vs. The State Tax Officer Inspection-V

WP(MD)/12849/2025HC Madras29 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Abishaik Indane Gas Services vs. The State Tax Officer

WP(MD)/12820/2025HC Madras29 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Best Mobile vs. The Deputy Commissioner (GST)

WP(MD)/13052/2025HC Madras29 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Rr Hotel vs. The Commissioner

WP(MD)/7998/2025HC Madras28 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Cardmons Growers Forever Private Limited vs. The Spices Board

WP(MD)/27726/2024HC Madras28 Apr 2025

Bench: HONOURABLE MRS JUSTICE L.VICTORIA GOWRI

M/S.Annai Velanganni Industries vs. The State Tax Officer

WP(MD)/12079/2025HC Madras28 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S. Sri Velavan Fireworks vs. The Assistant Commissiioner(St)-2

WP(MD)/12210/2025HC Madras28 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

D. Justin Kumar vs. The Assistant Commissioner Of CGST And C Excise

WP(MD)/12484/2025HC Madras28 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl Vennathur Kanmai Nansei vs. The Deputy State Tax Officer - Ii

WP(MD)/11781/2025HC Madras25 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl Sree Sakthi Saranya Spinning Mills vs. The Proper Officer Authorized Signatory

WP(MD)/11839/2025HC Madras25 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Maha Super Market vs. The Appellate Deputy Commissioner (St)

WP(MD)/11884/2025HC Madras25 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Maha Super Market vs. The Appellate Deputy Commissioner (St)

WP(MD)/11885/2025HC Madras25 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Parasakthi Transport vs. The Appellate Deputy Commissioner (St)

WP(MD)/11882/2025HC Madras25 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Sri Ganesh Lorry Service vs. The Assistant Commissioner (St) -1

WP(MD)/11886/2025HC Madras25 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Sri Ganesh Lorry Service vs. The Assistant Commissioner (St) -1

WP(MD)/11887/2025HC Madras25 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Nesam Provision vs. The Deputy State Tax Officer

WP(MD)/11760/2025HC Madras25 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl. Sri Akilan Blue Metals vs. The Deputy State Tax Officer Ii

WP(MD)/11883/2025HC Madras25 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

M/S.Karthik Kani Traders vs. The Assistant Commissioner (St) (Fac)

WP(MD)/12012/2025HC Madras25 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

V Mariyathasan vs. The Deputy State Tax Officer (St)-1

WP(MD)/11194/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Vtc vs. The State Tax Officer

WP(MD)/10690/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

Tvl Eshwar Motors vs. The Proper Officer/State Tax Officer

WP(MD)/11844/2025HC Madras24 Apr 2025

Bench: HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH

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