Madras High Court GST Judgments — 2026

1,505 judgments, newest first. Page 15 of 16.

The Deputy Commissioner (GST) (Appeals) vs. Sharp Tanks And Structurals Private Limited

CMP(MD)/1023/2026HC Madras03 Feb 2026

Bench: HONOURABLE DR JUSTICE G. JAYACHANDRAN,HONOURABLE MR JUSTICE K.K. RAMAKRISHNAN

Cmkr Ganesan And Bros vs. The Deputy Commissioner (CT)

WP(MD)/2645/2026HC Madras03 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Oasis Inn International PVT LTD vs. The Assistant Commissioner(St)

WP(MD)/2720/2026HC Madras03 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Baskar Selvakumar vs. The Assistant Commissioner Of CGST And Central Excise

WP(MD)/2625/2026HC Madras03 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Rajagopal And Co vs. The Assistant Commissioner And Central Excise

WP(MD)/2651/2026HC Madras03 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl. Niyas Hardwares And Paints vs. The Proper Officer

WP(MD)/2711/2026HC Madras02 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl.T. Ashok Kumar Contractor vs. The Deputy State Tax Officer

WP(MD)/2698/2026HC Madras02 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Kadar Mohamed Abupakar Humayoon Abdul Kadar vs. The Commercial Tax Officer

WP(MD)/2710/2026HC Madras02 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

T. Ashok Kumar Contractor vs. The Deputy State Tax Officer

WP(MD)/2697/2026HC Madras02 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Dream Infotech vs. The State Tax Officer (Ins)-1

WP(MD)/2662/2026HC Madras02 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Rehoboth Fish Meal And Oil Plant vs. Additional Commissioner

WP(MD)/1152/2026HC Madras02 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Thamimul Ansari vs. The Superintendent

WP(MD)/2716/2026HC Madras02 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.D.V.Chakkaravarthi vs. The State Tax Officer-I

WP(MD)/2256/2026HC Madras30 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Venus Traders vs. The Assistant Commissioner (St)

WP(MD)/2216/2026HC Madras30 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Kodeeswaran vs. The Deputy State Tax Officer -2

WP(MD)/2266/2026HC Madras30 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S. Gk Agency vs. State Tax Officer

WP(MD)/2279/2026HC Madras30 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S. Srirangam Infra Private Limited vs. The State Tax Officer

WP(MD)/333/2026HC Madras29 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tmp Manoharan And Co vs. Commissioner Of GST Central Excise (Appeals)

/36143/2025HC Madras29 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Oasys Marketing Agency vs. The Appellate Authority / Deputy Commissioner (CT)

WP(MD)/2050/2026HC Madras29 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M.Sugumar vs. The State Of Tamilnadu

CRL OP(MD)/1573/2026HC Madras29 Jan 2026

Bench: HONOURABLE MRS JUSTICE L.VICTORIA GOWRI

Dhanalakshmi Srinivasan Charitable And Educational Trust vs. The Commercial Tax Officer

WP(MD)/1932/2026HC Madras29 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Kumaresan Sukumaran vs. The State Tax Officer

WP(MD)/2045/2026HC Madras29 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl Sri Jeyamurugan Building Promoters vs. The Commissioner Of Commercial Taxes

WP(MD)/2142/2026HC Madras29 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Dhanalakshmi Srinivasan Charitable And Educational Trust vs. The Commercial Tax Officer

WP(MD)/1938/2026HC Madras29 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Sambandam Chandrasekaran vs. The Joint Commissioner Of GST And Central Excise (Appeals)

WP(MD)/2129/2026HC Madras29 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

The Commissioner Of Service Tax vs. M/S.Lakshmi Vilas Bank

CMA(MD)/1174/2021HC Madras29 Jan 2026

Bench: HONOURABLE MR JUSTICE P.VELMURUGAN,HONOURABLE MRS JUSTICE L.VICTORIA GOWRI

Premshyaam vs. The Union Of INDIA

CRL OP(MD)/824/2026HC Madras28 Jan 2026

Bench: HONOURABLE MRS JUSTICE S.SRIMATHY

Tvl. Ayyanar Constructions vs. The Deputy State Tax Officer - 1

WP(MD)/2075/2026HC Madras28 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.V.K.Palappa Nadar Poultry Farms PVT. LTD vs. The Superintendent Of CGST And Central Excise

WA(MD)/57/2026HC Madras28 Jan 2026

Bench: HONOURABLE DR JUSTICE G. JAYACHANDRAN,HONOURABLE MR JUSTICE K.K. RAMAKRISHNAN

Arunachala Gas Agency vs. The Assistant Commissioner Of CGST And Central Excise

WP(MD)/2056/2026HC Madras28 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Vaibhav Gupta vs. The State Of Tamil Nadu

CRL OP(MD)/12426/2025HC Madras27 Jan 2026

Bench: HONOURABLE MRS JUSTICE S.SRIMATHY

Tvl.Nallaiah Contractor vs. The State Tax Officer

WP(MD)/1929/2026HC Madras27 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Raj Mobiles vs. The Deputy State Tax Officer

WP(MD)/1784/2026HC Madras27 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Ramesh Enterprises New Krishna Rice Depot vs. The Deputy Commercial Tax Officer

WP(MD)/1902/2026HC Madras27 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Sri Velmurgan Starch Industries vs. The State Tax Officer/Commercial Tax Officer

WP(MD)/1979/2026HC Madras27 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

K.Thirumalaiyandi vs. The Inspector General Of Registration

WP(MD)/35877/2025HC Madras27 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Thomas Samuvelraj vs. The Assistant Commissioner

WP(MD)/1954/2026HC Madras27 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Sri Velmurgan Starch Industries vs. The State Tax Officer

WP(MD)/1978/2026HC Madras27 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl. Annai Transport vs. The Deputy State Tax Officer

WP(MD)/1589/2026HC Madras23 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S. Krp Crane Services vs. The Deputy State Tax Officer - 1

WP(MD)/1637/2026HC Madras23 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

R.M.S.K. Sankaralingam vs. The Assistant Commissioner(St)(Fac)

WP(MD)/1755/2026HC Madras23 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl. Rabah Traders vs. The Deputy Commissioner Appeal (CT)

WP(MD)/1765/2026HC Madras23 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl. Senthil Traders vs. The Commissioner Of CGST And Central Excise

WP(MD)/1696/2026HC Madras23 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S. First Source Solutions Limited vs. The Assistant Commissioner

WP(MD)/1596/2026HC Madras22 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Sri Velavan Fireworks vs. The Commercial Tax Officer

WP(MD)/1566/2026HC Madras22 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Sri Velavan Fireworks vs. The Assistant Commissioner (St) - 2

WP(MD)/1537/2026HC Madras22 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S. S Subramanian Contractor vs. The Deputy Commercial Tax Officer

WP(MD)/1433/2026HC Madras22 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl.Sri Balaji Agencies vs. Deputy State Tax Officer 2

WP(MD)/1532/2026HC Madras22 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S. S Subramanian Contractor vs. The Deputy Commercial Tax Officer

WP(MD)/1434/2026HC Madras22 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.S Subramanian Contractor vs. The Deputy Commercial Tax Officer

WP(MD)/1458/2026HC Madras22 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Sathiah Ramesh vs. The Deputy Commissioner (State Tax)

WP(MD)/1474/2026HC Madras22 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Johnson Justin vs. The State Tax Officer

WP(MD)/1479/2026HC Madras22 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl.Unique Multi Films Virudhunagar Private Limited vs. The Commissioner Of Commercial Taxes

WP(MD)/1373/2026HC Madras21 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl. Hari Krishna Auto Parts vs. The Deputy Commissioner

WP(MD)/1444/2026HC Madras21 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl.T. Thanga Pandian (Works Contractor) vs. The State Tax Officer

WP(MD)/1272/2026HC Madras21 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl Nagappa Textiles vs. The State Tax Officer (Fac)

WP(MD)/1317/2026HC Madras21 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Robinson Joseph vs. The Assistant Commissioner

WP(MD)/1302/2026HC Madras21 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl. Jaminisa Nets vs. The Deputy Commissioner (CT)

WP(MD)/1328/2026HC Madras20 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl.Praveenselvakumar vs. The Deputy State Tax Officer - 2 / Deputy Commercial Tax Officer

WP(MD)/1093/2026HC Madras20 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl. Sri Velan Associates vs. The Deputy State Tax Officer -1

WP(MD)/1319/2026HC Madras20 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S. Mathusamy Thangamuthu Nachiyar vs. The Commissioner Of Commercial Taxes

WP(MD)/1100/2026HC Madras20 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl Sri Ambal Fashions vs. The Assistant Commissioner(St)

WP(MD)/1320/2026HC Madras20 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Annamalaiar Mills Private Limited vs. The Superintendent Of CGST And Central Excise

WP(MD)/1119/2026HC Madras20 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S. Kamalaveni Petroleum Agency vs. The State Tax Officer

WP(MD)/980/2026HC Madras19 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl.Shot X Retail Private Limited vs. The State Tax Officer (St)

WP(MD)/698/2026HC Madras19 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl.V.S.Muruganandam vs. The Deputy State Tax Officer-Ii

WP(MD)/851/2026HC Madras19 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl. Rr Refreigeration vs. The Commissioner Of Commercial Taxes

WP(MD)/1017/2026HC Madras19 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Rengasamy Perumal vs. The Joint Commissioner/Assistant Commissioner

WP(MD)/968/2026HC Madras19 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl Marku Traders vs. The Commissioner Of Commercial Taxes

WP(MD)/794/2026HC Madras12 Jan 2026

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

M/S.Indroyal Furniture Company Private LTD vs. The State Tax Officer

WP(MD)/1200/2026HC Madras12 Jan 2026

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

M.Manikanda Prabhu vs. The Government Of Tamil Nadu

WP(MD)/46/2026HC Madras09 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S. Sathiah Ramesh vs. The Deputy Commissioner (State Tax)

WP(MD)/683/2026HC Madras09 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl.Sri Sakthi Electricals vs. The Deputy State Tax Officer 1

WP(MD)/763/2026HC Madras09 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl Neha Paver Blocks vs. The Assistant Commissioner (St)

WP(MD)/689/2026HC Madras09 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S. Surya Textile vs. The Superintendent Of GST And Central Excise

WP(MD)/850/2026HC Madras09 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S. Srinivasa Pharmacy vs. The Superintendent Of GST And Central Excise

WP(MD)/758/2026HC Madras09 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S. Rbk Consultants, Rep By Its Proprietor vs. The Superindent Of CGST And C, Excise

WP(MD)/620/2026HC Madras09 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S. Golden Horn Containers Service vs. The State Tax Officer

WP(MD)/291/2026HC Madras08 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Balagan Beedi Company Private Limited vs. The State Tax Officer 1 (Roving Squad)

WP(MD)/305/2026HC Madras08 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Abdul Kader M vs. The State Tax Officer

WP(MD)/311/2026HC Madras08 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Karuthakkannan .J vs. The Chairman National Medical Commission

WP(MD)/9796/2022HC Madras07 Jan 2026

Bench: HONOURABLE MR JUSTICE R.VIJAYAKUMAR

Tvl Bharathi Traders vs. The State Tax Officer

WP(MD)/163/2026HC Madras07 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl.B.Selvinkumar vs. The Deputy State Tax Officer-I

WP(MD)/253/2026HC Madras07 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl. Anjanan Steel Mart vs. The Deputy State Tax Officer-1

WP(MD)/180/2026HC Madras07 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

G Selvaraj vs. The State Tax Officer

WP(MD)/230/2026HC Madras07 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl Dreamz Industry vs. The Deputy State Tax Officer -1

WP(MD)/175/2026HC Madras07 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S. Sathiah Ramesh vs. The Deputy Commissioner (State Tax)

WP(MD)/36788/2025HC Madras07 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

B.Selvinkumar vs. The Deputy State Tax Officer - I

WP(MD)/252/2026HC Madras07 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Jma Garden Resorts vs. Assistant Commissioner

WP(MD)/174/2026HC Madras07 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Selva Vilas Jewellery vs. The Superintendent Of GST And Central Excise

WP(MD)/35289/2025HC Madras07 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Muthusamy vs. The Commissioner GST

WP(MD)/237/2026HC Madras07 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Selvakumar vs. The State Of Tamilnadu, Rep. By The Deputy Superintendent Of Police, Virudhunagar District

WP Crl.(MD)/7/2026HC Madras06 Jan 2026

Bench: HONOURABLE MRS JUSTICE S.SRIMATHY

M/S. Hi Tech Foams vs. State Tax Officer

WP(MD)/112/2026HC Madras06 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

R Chandrasekar vs. The Assistant Commissioner (Inspection) (St) (Iu)

WP(MD)/102/2026HC Madras06 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl.M.Gnanaraj vs. The Assistant Commissioner (St)

WP(MD)/100/2026HC Madras06 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M Gnanaraj vs. The Assistant Commissioner (St) 2

WP(MD)/99/2026HC Madras06 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Periyasamy Karthikeyan vs. The State Tax Officer

WP(MD)/3049/2025HC Madras06 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S. V. Meenal Contractor vs. The State Tax Officer (St)

WP(MD)/36729/2025HC Madras05 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.V.Meenal Contractor vs. The State Tax Officer (St)

WP(MD)/36728/2025HC Madras05 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.V.Meenal Contractor vs. The State Tax Officer (St)

WP(MD)/36730/2025HC Madras05 Jan 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

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