Madras High Court GST Judgments — 2026

1,505 judgments, newest first. Page 13 of 16.

Tvl Supreme Garnet, Imc vs. The Deputy State Tax Officer1

WP(MD)/7432/2026HC Madras17 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Pandi vs. The Assistant Commissioner (St) - 1

WP(MD)/7277/2026HC Madras17 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Velangkanni Madha Traders vs. The State Tax Officer

WP(MD)/7380/2026HC Madras17 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Pandi vs. Assistant Commissioner (St) -1

WP(MD)/7227/2026HC Madras17 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Shyla Gold Angelin vs. The State Tax Officer

WP(MD)/6973/2026HC Madras17 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Amman Constructions vs. The State Tax Officer

WP(MD)/7454/2026HC Madras17 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Swastik Electricals vs. The Assistant Commissioner (R.A.L)

WP(MD)/6828/2026HC Madras17 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Koshik World vs. The State Tax Officer

WA(MD)/387/2026HC Madras17 Mar 2026

Bench: HONOURABLE MR JUSTICE N. SATHISH KUMAR,HONOURABLE MR.JUSTICE M.JOTHIRAMAN

M/S. Devamatha Enterprises vs. The State Tax Officer

WP(MD)/7378/2026HC Madras17 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Rock Fort Wires vs. The Assistant Commissioner(St)

WP(MD)/7204/2026HC Madras17 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Zam Zam Fazilahamed Textiles And Garments vs. The Assistant Commissioner (St)

WP(MD)/7219/2026HC Madras17 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Sm Travels And Cargo Service vs. Commercial Tax Officer

WP(MD)/7188/2026HC Madras17 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

A Prabhu vs. The State Tax Officer (Fac)

WP(MD)/7413/2026HC Madras17 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M.Joseph Marlin vs. The Tahsildar

WP(MD)/29256/2025HC Madras16 Mar 2026

Bench: HONOURABLE MRS JUSTICE S.SRIMATHY

Aboobucker Siddiq vs. The Appellate Deputy Commissioner (GST)

WP(MD)/7103/2026HC Madras16 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Online Service Company vs. The Regional Joint Director/General Manager

WP(MD)/22588/2023HC Madras16 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.D.J.Group vs. The Deputy State Tax Officer - 1

WP(MD)/7048/2026HC Madras13 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Tamil Furnitures vs. The State Tax Officer

WP(MD)/7014/2026HC Madras13 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Radhakrishnan vs. The Deputy State Tax Officer 2

WP(MD)/6986/2026HC Madras13 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. A.K. Enterprises vs. The Assistant Commissioner (St)

WP(MD)/7055/2026HC Madras13 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Om Sakthi Timber And Furnitures vs. The State Tax Officer

WP(MD)/7101/2026HC Madras13 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Ms Fuel Agency vs. The Assistant Commissioner (State Tax)

WP(MD)/6877/2026HC Madras13 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Wood Zone Designs vs. Commercial Tax Officer

WP(MD)/6934/2026HC Madras13 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Rm. Somasundaram vs. The Assistant Commissioner (St)

WP(MD)/6860/2026HC Madras13 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Muralikrishna Infracon Bangalore Private Limited vs. The Joint Commissioner (Computer Systems)

WP(MD)/6896/2026HC Madras13 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Smr Transport vs. The Commercial Tax Officer (State)

WP(MD)/6792/2026HC Madras12 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Paulraj vs. The State Tax Officer Commercial Tax Officer

WP(MD)/6731/2026HC Madras12 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Paulraj vs. The State Tax Officer / Commercial Tax Officer

WP(MD)/6730/2026HC Madras12 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Sri Balaji Enterprises vs. The Deputy State Tax Officer L

WP(MD)/6765/2026HC Madras12 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Paulraj vs. The State Tax Officer / Commercial Tax Officer

WP(MD)/6732/2026HC Madras12 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Paulraj vs. The State Tax Officer / Commercial Tax Officer

WP(MD)/6733/2026HC Madras12 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.C Selvam vs. The Assistant Commissioner (St)

WP(MD)/6755/2026HC Madras12 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Shri Nila Packers vs. The Superintendent Of CGST And Central Excise

WP(MD)/6832/2026HC Madras12 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Rekha vs. The Deputy State Tax Officer 2

WP(MD)/6748/2026HC Madras12 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Chennai Safire Printers vs. The Central GST And Central Excise Divisional Office

WP(MD)/6800/2026HC Madras12 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Tenkasi Municipality vs. The Assistant Commissioner (St)

WP(MD)/6701/2026HC Madras12 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Balans Restaurant vs. The Commissioner Of Commercial Taxes

WP(MD)/6819/2026HC Madras12 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Green Link Maritime Agencies vs. The Appellate Deputy Commissioner (GST)

WP(MD)/6922/2026HC Madras12 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

R Gomathisankar vs. The Assistant Commissioner (St)

WP(MD)/6505/2026HC Madras11 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Unique Multi Films Virudhunagar Private Limited vs. The Commissioner Of Commercial Taxes

WP(MD)/4930/2026HC Madras11 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Sunlight Recreation Club vs. The Commissioner Of CGST And Central Excise

WP(MD)/6477/2026HC Madras10 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.T.Raguram Tex vs. The Assistant Commissioner (St)

WP(MD)/6421/2026HC Madras10 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Leo Fine Art vs. The Deputy State Tax Officer I

WP(MD)/6478/2026HC Madras10 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S Shree Infrastructures vs. The Assistant Commissioner Of GST And Central Excise

WP(MD)/6454/2026HC Madras10 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Saji vs. The Appellate Deputy Commissioner (GST)

WP(MD)/6417/2026HC Madras10 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Sri Udhayam Pipes And Traders vs. The Assistant Commissioner (St)

WP(MD)/6360/2026HC Madras09 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl White Nights Entertainment vs. State Tax Officer

WP(MD)/6155/2026HC Madras09 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.M/S. Cauvery Agencies vs. The Assistant Commissioner Of GST And Central Excise

WP(MD)/6198/2026HC Madras09 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Muthu Vairam Export And Imports vs. The Appellate Deputy Commissioner (CT)

WP(MD)/6256/2026HC Madras09 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Kalpana Cotton Mills vs. The State Tax Officer

WP(MD)/6389/2026HC Madras09 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Santhosh Ram vs. The Commissioner Of CGST And Central Excise

WP(MD)/6191/2026HC Madras09 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Star Accessories vs. The Assistant Commissioner (St)

WP(MD)/6152/2026HC Madras06 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Km Tex vs. The State Tax Officer

WP(MD)/6165/2026HC Madras06 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Lakshmi Agency vs. The Assistant Commissioner (CT)

WP(MD)/6033/2026HC Madras06 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Sri Bhuvaneshwar Cartons vs. The Deputy State Tax Officer 2

WP(MD)/6100/2026HC Madras06 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S Mk Tools vs. The Assistant Commissioner

WP(MD)/6150/2026HC Madras06 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Thangavel Chithra vs. The Superintendent Of CGST And Central Excise

WP(MD)/6086/2026HC Madras06 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Commissioner Tenkas Municipality vs. The Superintendent Of CGST And Central Excise

WP(MD)/6145/2026HC Madras06 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Snekha Agency vs. The Appellate Deputy Commissioner(GST)

WP(MD)/6060/2026HC Madras06 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Keegosys It Private Limited vs. The State Tax Officer

WP(MD)/6079/2026HC Madras05 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Muralikrishna Infracon Bangalore-Private Limited vs. The Commissioner Of Commercial Taxes

WP(MD)/5940/2026HC Madras04 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Nallusamy Nv vs. The Commissioner

WP(MD)/5876/2026HC Madras04 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl A 2152 Kanavaipatti Primary Agricultural Co Operative Bank vs. The Commissioner Of CGST And Central Excise

WP(MD)/5955/2026HC Madras04 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Althaf Golden Net Industries vs. The State Tax Officer

WP(MD)/5821/2026HC Madras03 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Sathiyanarayanan vs. The Deputy Commissioner

WP(MD)/5726/2026HC Madras02 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M.G.P. Store vs. The Deputy Commissioner (GST Appeals) (State Tax)

WP(MD)/5702/2026HC Madras02 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tiruchirapalli City Municipal Corporation vs. The State Tax Officer - V (Rs)

WP(MD)/5401/2026HC Madras02 Mar 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Dr. M. Sundaram Hospital Private Limited vs. The State Tax Officer - Ii (Rs) / The Commercial Tax Officer

WP(MD)/5582/2026HC Madras27 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl Sss Constructions vs. The Commissioner Of Commercial Taxes

WP(MD)/5425/2026HC Madras27 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl Gv Traders vs. The Commissioner Of Commercial Taxes

WP(MD)/5509/2026HC Madras27 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Jk Enterprises vs. Union Of INDIA

WP(MD)/5597/2026HC Madras27 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

E. Bricks vs. The Deputy State Tax Officer

WP(MD)/5465/2026HC Madras27 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Adhiyappan Servai Construction vs. The State Tax Officer

WP(MD)/5281/2026HC Madras26 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

N.Sridhar vs. The State Of Tamilnadu

CRL OP(MD)/1629/2026HC Madras26 Feb 2026

Bench: HONOURABLE MRS JUSTICE S.SRIMATHY

M/S. Santosh Supplies vs. Union Of INDIA

WP(MD)/5287/2026HC Madras26 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

R S Mukundhan vs. The Commissioner

CRL OP(MD)/4070/2026HC Madras26 Feb 2026

Bench: HONOURABLE MRS JUSTICE S.SRIMATHY

Santhosh Kumar vs. The Union Of INDIA

CRL OP(MD)/825/2026HC Madras26 Feb 2026

Bench: HONOURABLE MRS JUSTICE S.SRIMATHY

S Prabhakaran vs. The Commissioner

CRL OP(MD)/4073/2026HC Madras26 Feb 2026

Bench: HONOURABLE MRS JUSTICE S.SRIMATHY

Tvl. Kv Pandian Store vs. The State Tax Officer

WP(MD)/5133/2026HC Madras25 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl. Meenakshi Agencies vs. The Superintendent

WP(MD)/5140/2026HC Madras25 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.T.Thangarasu Contractor vs. The State Tax Officer/Commercial Tax Officer

WP(MD)/5217/2026HC Madras25 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

P Shathish Kumar vs. The State Tax Officer

WP(MD)/5233/2026HC Madras25 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

R Sathya Bama vs. The State Tax Officer

WP(MD)/5134/2026HC Madras24 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl. Rock Fort Wires vs. The Assistant Commissioner (St)

WP(MD)/4990/2026HC Madras24 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S. Leeways Integrated Services Private Limited vs. The Commissioner Of GST

CMP(MD)/7166/2025HC Madras24 Feb 2026

Bench: HONOURABLE DR JUSTICE G. JAYACHANDRAN,HONOURABLE MR JUSTICE K.K. RAMAKRISHNAN

Tvl.Asr Traders vs. The Assistant Commissioner (St)

WP(MD)/5119/2026HC Madras24 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl Surya Brothers vs. The State Tax Officer

WP(MD)/5042/2026HC Madras24 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Ms Siva Casting Works vs. Assistant Commissioner

WP(MD)/4993/2026HC Madras24 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Bodinayakkanur Municipality vs. The State Tax Officer (Intelligence)

WP(MD)/4866/2026HC Madras23 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Sri Iyyanar Traders vs. The State Tax Officer

WP(MD)/4834/2026HC Madras23 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Global Poly Bags Industries PVT LTD vs. The Assistant Commissioner (St)

WP(MD)/36027/2025HC Madras23 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Global Poly Bags Industries PVT LTD vs. The Assistant Commissioner (St)

WP(MD)/36025/2025HC Madras23 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Global Poly Bags Industries PVT LTD vs. The Assistant Commissioner (St)

WP(MD)/36024/2025HC Madras23 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Global Poly Bags Industries PVT LTD vs. The Assistant Commissioner (St)

WP(MD)/36026/2025HC Madras23 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Madhavan vs. State Of Tamilnadu Rep By Inspector Of Police, Navalpattu

CRL OP(MD)/20595/2025HC Madras20 Feb 2026

Bench: HONOURABLE MRS JUSTICE S.SRIMATHY

M.Palanikumar vs. The Deputy Commissioner (Appeal)

WP(MD)/4761/2026HC Madras20 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

S. Esakkiappan vs. State Tax Officer - 4 (Ins)

WP(MD)/4749/2026HC Madras20 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Esakkiappan S vs. State Tax Officer - 4 (Ins.)

WP(MD)/4750/2026HC Madras20 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

S. Esakkiappan vs. State Tax Officer - 4 (Ins)

WP(MD)/4746/2026HC Madras20 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

S. Esakkiappan vs. State Tax Officer - 4 (Ins)

WP(MD)/4747/2026HC Madras20 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

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