Madras High Court GST Judgments — 2026

1,505 judgments, newest first. Page 11 of 16.

Indian Traders vs. The Commercial Tax Officer

WP(MD)/2074/2026HC Madras27 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Indian Traders vs. The Commercial Tax Officer

WP(MD)/4910/2026HC Madras27 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Amk Athencottasan Muthamizh Kazhagam Man Power Services vs. The State Tax Officer -6 (Ins)

WP(MD)/12688/2026HC Madras27 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Thulir Nidhi Limitied vs. The Deputy State Tax Officer (St)

WP(MD)/12692/2026HC Madras27 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Modern Digitech Media LLP vs. The State Tax Officer

WP(MD)/2739/2026HC Madras27 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Spk And Co vs. The State Tax Officer / Commercial Tax Officer

WP(MD)/12701/2026HC Madras27 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.P.Rengasamy vs. The Deputy State Tax Officer-2

WP(MD)/12728/2026HC Madras27 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M A N S Nadar And Co vs. The Appellate Deputy Commissioner (St) (GST)

WP(MD)/12363/2026HC Madras27 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Amk Athencottasan Muthamizh Kazhagam Man Power Services vs. The State Tax Officer (Fac)

WP(MD)/12689/2026HC Madras27 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Sugam Pharmacy vs. The State Tax Officer

WP(MD)/12405/2026HC Madras27 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Centre For Education And Rural Development (C.E.R.D) Rep. By Its Chairman Sriichakkraverthi vs. The Madurai Corporation Rep By Its Commissioner

WP(MD)/29721/2025HC Madras27 Apr 2026

Bench: HONOURABLE MR.JUSTICE HEMANT CHANDANGOUDAR

Tvl.Jothi Modern Rice Mill vs. The Proper Officer

WP(MD)/12698/2026HC Madras27 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.P.Rengasamy vs. The Deputy State Tax Officer-2

WP(MD)/12729/2026HC Madras27 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Indian Traders vs. The Commercial Tax Officer

WP(MD)/4909/2026HC Madras27 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Palanisamy vs. The Appellate Authority/ Deputy Commissioner (St)

WP(MD)/11988/2026HC Madras24 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Murugesan vs. The Appellate Authority/ Deputy Commissioner (St)

WP(MD)/11990/2026HC Madras24 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Palanisamy vs. The Appellate Authority/ Deputy Commissioner (St)

WP(MD)/11989/2026HC Madras24 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Balasubramanian vs. The State Tax Officer

WP(MD)/12195/2026HC Madras24 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Epr Loganathan And Company vs. The Deputy State Tax Officer Ii

WP(MD)/12176/2026HC Madras24 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Epr Loganathan And Company vs. The Deputy State Tax Officer- Ii

WP(MD)/12175/2026HC Madras24 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Cks Ventures vs. The Deputy State Tax Officer -1

WP(MD)/12196/2026HC Madras24 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Epr Loganathan And Company vs. The Deputy State Tax Officer Ii

WP(MD)/12174/2026HC Madras24 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

R Subramaniyan vs. The Deputy State Tax Officer-2

WP(MD)/12378/2026HC Madras24 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Epr Loganathan And Company vs. The Deputy State Tax Officer Ii

WP(MD)/12177/2026HC Madras24 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Krishna Traders vs. The State Tax Officer

WP(MD)/12165/2026HC Madras22 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Sri Subramanian Industries vs. The State Tax Officer

WP(MD)/11892/2026HC Madras22 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Pichappan Thenappan vs. The Assistant Commissioner Of CGST And Central Excise

WP(MD)/11934/2026HC Madras22 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Nagasree Traders vs. The Deputy State Tax Officer

WP(MD)/11765/2026HC Madras22 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S Guild Digital Network Private Limited vs. The Assistant Commissioner (State Tax)

WP(MD)/11920/2026HC Madras22 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Teeam Score vs. The State Tax Officer

WP(MD)/11940/2026HC Madras22 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Saj Crackers vs. The Deputy State Tax Officer 2 (St)

WP(MD)/11959/2026HC Madras22 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.New Kaveri Super Market vs. The State Tax Officer (Fac)

WP(MD)/11956/2026HC Madras22 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Sri Hari Krishna Product vs. The Assistant Commissioner (St) (Fac)

WP(MD)/12163/2026HC Madras22 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Vislux Associates vs. The Deputy State Tax Officer1

WP(MD)/11899/2026HC Madras22 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. P. Chinnathambi vs. The Deputy State Tax Officer - 2

/11949/2026HC Madras22 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Amman Traders vs. The State Tax Officer (Fac)

WP(MD)/12184/2026HC Madras22 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M A N S Nadar And Co vs. The Appellate Deputy Commissioner (St) (GST)

WP(MD)/11917/2026HC Madras22 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

R Krishnamoorthy vs. The Assistant Commissioner (St) (Fac)

WP(MD)/11885/2026HC Madras22 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Tuticorin Oxygen vs. The Deputy State Tax Officer (St) 1

WP(MD)/11762/2026HC Madras22 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Shahul Hameed Nagoor Meeran Mohamed Sithiq vs. The Commercial Tax Officer

WP(MD)/11754/2026HC Madras22 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Saj Crackers vs. The Deputy State Tax Officer 2 (St)

WP(MD)/11958/2026HC Madras22 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Rani Silk Readymades vs. The Deputy Sate Tax Officer -Ii

WP(MD)/11905/2026HC Madras22 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.New Kaveri Super Market vs. The Deputy State Tax Officer - Ii

WP(MD)/11957/2026HC Madras22 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. A P Mohan Kumar Engineering Contractor vs. The Assistant Commissioner (St)(Fac)

WP(MD)/11966/2026HC Madras22 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Rathinam vs. The Deputy State Tax Officer1

WP(MD)/11870/2026HC Madras22 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S, Manimozhian Contractor vs. The State Tax Officer / Commercial Tax Officer

WP(MD)/12159/2026HC Madras22 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Bose Karthikeyan vs. The Superintendent Of GST And Central Excise

WP(MD)/11805/2026HC Madras22 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. New Vasantham Agency vs. The Deputy State Tax Officer 1 (Fac)

WP(MD)/11661/2026HC Madras21 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Sree Manisha Traders vs. The State Tax Officer

WP(MD)/11612/2026HC Madras21 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Sivasakthi Material Suppliers vs. The Deputy Commercial Tax Officer

WP(MD)/11472/2026HC Madras21 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Muthukumar.R vs. The Deputy State Tax Officer-2

WP(MD)/11727/2026HC Madras21 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Kumaran Sea Foods Private Limited vs. The Assistant Commissioner (St) - 2

WP(MD)/11743/2026HC Madras21 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Janaki Transport vs. The State Tax Officer (Inspection-1)/Commercial Tax Officer

WP(MD)/11572/2026HC Madras21 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Abarna Match Industries vs. The State Tax Officer

WP(MD)/11369/2026HC Madras21 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Janaki Transport vs. The State Tax Officer (Inspection-1)/Commercial Tax Officer

WP(MD)/11575/2026HC Madras21 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Janaki Transport vs. The State Tax Officer (Inspection-1)/Commercial Tax Officer

WP(MD)/11573/2026HC Madras21 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Janaki Transport vs. The State Tax Officer (Inspection-1)/Commercial Tax Officer

WP(MD)/11576/2026HC Madras21 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S Tajmahal Tobacco Company Private Limited vs. The Commercial Tax Officer 2 (Inspection)

WP(MD)/11323/2026HC Madras21 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Janaki Transport vs. The State Tax Officer (Inspection-1)/Commercial Tax Officer

WP(MD)/11574/2026HC Madras21 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

T.R.Thamilarasu vs. The Superintendent

WP(MD)/11457/2026HC Madras21 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S Sri Durgai Amman Rice Traders vs. The State Tax Officer

WP(MD)/11267/2026HC Madras20 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Ramakrishnan vs. The Superintendent Of CGST And Central Excise

WP(MD)/11001/2026HC Madras20 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Asr Traders vs. Deputy State Tax Officer 2

WP(MD)/11422/2026HC Madras20 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Ammancheril Spices vs. The State Tax Officer

WP(MD)/11257/2026HC Madras20 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Sivagiri Co Operative Stores Limited 01.1018 vs. The Assistant Commissioner (St)

WP(MD)/11307/2026HC Madras20 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Altec Fabricators vs. The Assistant Commissioner

WA(MD)/558/2026HC Madras20 Apr 2026

Bench: HONOURABLE MR JUSTICE N. SATHISH KUMAR,HONOURABLE MR.JUSTICE M.JOTHIRAMAN

M/S.Dhani Loans And Services Limited vs. The State Tax Officer

WP(MD)/11124/2026HC Madras20 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

A Narayana Perumalsamy vs. The Commissioner / Additional Chief Secretary

WP(MD)/10916/2026HC Madras20 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

A Narayana Perumalsamy vs. The Commissioner / Additional Chief Secretary

WP(MD)/10918/2026HC Madras20 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Dalmia Cement (Bharat) Limited vs. The Assistant Commissioner Of GST And Central Excise

WP(MD)/26073/2023HC Madras20 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

A Narayana Perumalsamy vs. The Commissioner / Additional Chief Secretary

WP(MD)/10917/2026HC Madras20 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Radiant Electric Corporation vs. The Deputy Commissioner (Appeals)

WP(MD)/11315/2026HC Madras20 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Kavibharathy And Co vs. The State Tax Officer

WP(MD)/11087/2026HC Madras20 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Ks Senthil Kumar vs. The State Tax Officer

WP(MD)/11332/2026HC Madras20 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S Abarna Enterprises vs. The Deputy State Tax Officer-1/The Deputy Commercial Tax Officer

WP(MD)/11353/2026HC Madras20 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Kavibharathy And Co vs. The State Tax Officer

WP(MD)/11086/2026HC Madras20 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

The General Manager vs. R.Nixon Alwin

APPEAL(CAD)(MD)/1/2025HC Madras20 Apr 2026

Bench: HONOURABLE MR JUSTICE N. ANAND VENKATESH,HONOURABLE MR JUSTICE K.K. RAMAKRISHNAN

Tvl Sal Krishna Food Products vs. The Deputy State Tax Officer- 2

WP(MD)/10924/2026HC Madras17 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

The State Of Tamilnadu vs. Tvl Rayalaseema Concrete Sleepers(P) LTD

TCR(MD)/41/2024HC Madras17 Apr 2026

Bench: HONOURABLE MR JUSTICE N. ANAND VENKATESH,HONOURABLE MR JUSTICE K.K. RAMAKRISHNAN

M/S. Gopi Krishna Seeds vs. Proper Officer / The Deputy Commercial Tax Officer

WP(MD)/10966/2026HC Madras17 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Roundwell Raja Water vs. The Deputy State Tax Officer 1

WP(MD)/10977/2026HC Madras17 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.M.U.Mohamed Sulthan And Company vs. Assistant Commissioner

WA(MD)/745/2025HC Madras17 Apr 2026

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN,HONOURABLE MR.JUSTICE K.RAJASEKAR

Tvl. Aashwin Computers vs. The Assistant Commissioner (St)

WP(MD)/10935/2026HC Madras17 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.S.M.Mohammed Ibrahim vs. Additional Commissioner

WA(MD)/779/2025HC Madras17 Apr 2026

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN,HONOURABLE MR.JUSTICE K.RAJASEKAR

M/S.Omega Traders vs. Assistant Commissioner

WA(MD)/746/2025HC Madras17 Apr 2026

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN,HONOURABLE MR.JUSTICE K.RAJASEKAR

Arumugam vs. Commissioner Of GST And Central Excise

WA(MD)/1988/2025HC Madras17 Apr 2026

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN,HONOURABLE MR.JUSTICE K.RAJASEKAR

M/S.Ramavilas Tobacco Company vs. Assistant Commissioner

WA(MD)/819/2025HC Madras17 Apr 2026

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN,HONOURABLE MR.JUSTICE K.RAJASEKAR

M/S.Avenue Realty (A Partnership Firm) vs. The Assistant Commissioner

WA(MD)/2662/2025HC Madras17 Apr 2026

Bench: HONOURABLE MR JUSTICE N. SATHISH KUMAR,HONOURABLE MR.JUSTICE M.JOTHIRAMAN

M/S.A.M.Abdul Rahiman Rowther And Co vs. Assistant Commissioner

WA(MD)/269/2025HC Madras17 Apr 2026

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN,HONOURABLE MR.JUSTICE K.RAJASEKAR

Tajmahal Tobacco Company Private Limited vs. Assistant Commissioner

WA(MD)/744/2025HC Madras17 Apr 2026

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN,HONOURABLE MR.JUSTICE K.RAJASEKAR

M/S. Rathinampillai Ganesan (Rethna Tobacco Company) vs. Assistant Commissioner

WA(MD)/268/2025HC Madras17 Apr 2026

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN,HONOURABLE MR.JUSTICE K.RAJASEKAR

Tvl. Surya Traders vs. The Deputy Commissioner (St) (Appeals)

WP(MD)/10985/2026HC Madras17 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Renganathan And Sons vs. Additional Commissioner

WA(MD)/270/2025HC Madras17 Apr 2026

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN,HONOURABLE MR.JUSTICE K.RAJASEKAR

Tvl Jaiwin Foods And Herbals vs. The Commissioner Of Commercial Taxes

WP(MD)/10659/2026HC Madras16 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Sri Abbi Traders vs. The Commercial Tax Officer

WP(MD)/10694/2026HC Madras16 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl M2 Tech Engineering vs. The Deputy State Tax Officer1

WP(MD)/10728/2026HC Madras16 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Balaji vs. The Commissioner Of Police

WP Crl.(MD)/2122/2026HC Madras16 Apr 2026

Bench: HONOURABLE MRS JUSTICE L.VICTORIA GOWRI

Ganesan Kaleeswari vs. The State Tax Officer

WP(MD)/10779/2026HC Madras16 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Dd 527 Veerachinnampatti Primary Agricultural Co-Operative Bank vs. The Commissioner Of Commercial Taxes

WP(MD)/10531/2026HC Madras16 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Ms Shunmuga Ananth Exim Private Limited vs. The Assistant Commissioner (State)

WP(MD)/10335/2026HC Madras15 Apr 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

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