Madras High Court GST Judgments — 2026

1,505 judgments, newest first. Page 8 of 16.

M/S.Jb Super Market vs. The Deputy State Tax Officer - 2 (Fac) The Deputy Commercial Tax Officer

WP(MD)/16401/2026HC Madras17 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Radha Silks vs. The State Tax Officer

WP(MD)/16565/2026HC Madras17 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Cargo Care Logistics vs. The Deputy State Tax Officer 1

WP(MD)/16610/2026HC Madras17 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Kandhan Agency vs. The Deputy State Tax Officer-2

WP(MD)/16576/2026HC Madras17 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Maha Ganapathy Super Market vs. The State Tax Officer

WP(MD)/16466/2026HC Madras17 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Apsan Traders vs. The Deputy State Tax Officer - 2

WP(MD)/16499/2026HC Madras17 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Aarvee Engineering Consultants Limited vs. The Deputy Commissioner (CT)

WP(MD)/16559/2026HC Madras17 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Sri Dhanalakshmi Earth Movers vs. The Deputy State Tax Officer-1

WP(MD)/16505/2026HC Madras17 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Kings Builders vs. The Deputy State Tax Officer - 2

WP(MD)/16544/2026HC Madras17 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.S.Baskar vs. The Assistant Commissioner (St)

WP(MD)/16563/2026HC Madras17 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Dinesh Kumar vs. The Superintendent

WP(MD)/16564/2026HC Madras17 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Kayatar Kovilpatti Collective Farm Producer Company Limited vs. Deputy State Tax Officer 1

WP(MD)/16566/2026HC Madras17 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Sri Dhanalakshmi Earth Movers vs. The Deputy State Tax Officer - 2

WP(MD)/16495/2026HC Madras17 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Shalom Trading Company vs. The Deputy State Tax Officer

WP(MD)/16513/2026HC Madras17 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. J K Constructions vs. The Superintendent Of CGST And Central Excise

WP(MD)/16598/2026HC Madras17 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Abdul Janeez Riasur Rahman vs. The Commissioner Of Customs (Appeal)

WP(MD)/16405/2026HC Madras16 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Sudarshana Enterprises vs. The State Tax Officer

WP(MD)/16316/2026HC Madras16 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Muthaiyah Blue Metals vs. The State Tax Officer

WP(MD)/16327/2026HC Madras16 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. S. Baskar vs. The Deputy State Tax Officer-2

WP(MD)/16377/2026HC Madras16 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Sudarshana Enterprises vs. The State Tax Officer

WP(MD)/16390/2026HC Madras16 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Anandam Motors vs. The Superintendent Of CGST And C.Ex

WP(MD)/16318/2026HC Madras16 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.S.Baskar vs. The Deputy State Tax Officer-2

WP(MD)/16381/2026HC Madras16 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Nanthu Bala Traders vs. The State Tax Officer

WP(MD)/16399/2026HC Madras16 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S Barveen Coirs vs. The State Tax Officer

WP(MD)/16219/2026HC Madras15 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. G. Rajathy vs. The State Tax Officer

WP(MD)/16292/2026HC Madras15 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

D Manokavya vs. The Deputy State Tax Officer -1

WP(MD)/16248/2026HC Madras15 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Shree Curtains vs. The Commissioner Of Commercial Taxes

WP(MD)/16121/2026HC Madras15 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Sree Puvanesh Traders vs. The Deputy State Tax Officer

WMP(MD)/3079/2026HC Madras15 Jun 2026

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Sree Sundaram vs. The Assistant Commissioner (St)

WP(MD)/16286/2026HC Madras15 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl R.K.Enterprises vs. The State Tax Officer/Commercial Tax Officer

WP(MD)/16037/2026HC Madras15 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Snf Sea Foods vs. Deputy State Tax Officer

WP(MD)/16256/2026HC Madras15 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Smr Seafoods vs. The State Tax Officer

WP(MD)/16222/2026HC Madras15 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Sri Venkatachalapathy Traders vs. The State Tax Officer/Commercial Tax Officer

WP(MD)/16038/2026HC Madras15 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Sri Vigneshwar Traders vs. The Deputy State Tax Officer-2/Deputy Commercial Tax Officer

WP(MD)/16039/2026HC Madras15 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Guru And Co vs. Union Of INDIA

WP(MD)/14115/2022HC Madras15 Jun 2026

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN,HONOURABLE MRS JUSTICE R. KALAIMATHI

M/S.Sunshine International Agri Tech vs. The Deputy Commissioner (St)

WP(MD)/16225/2026HC Madras15 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Star Charcoal Enterprises vs. The Deputy State Tax Officer-1

WP(MD)/16294/2026HC Madras15 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Sunshine International Agri Tech vs. The Deputy Commissioner (St)

WP(MD)/16224/2026HC Madras15 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. W Dado Exim vs. The Deputy State Tax Officer-1 Cum Deputy Commercial Tax Officer

WP(MD)/16158/2026HC Madras15 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl S Vairavan vs. The State Tax Officer

WP(MD)/16212/2026HC Madras15 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.S.P.Saravanan vs. The State Tax Officer/Commercial Tax Officer

WP(MD)/16040/2026HC Madras15 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Rajesh Traders vs. The State Tax Officer/Commercial Tax Officer

WP(MD)/16035/2026HC Madras15 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Selvaa Timbers And Saw Mill vs. The State Tax Officer/Commercial Tax Officer

WP(MD)/16036/2026HC Madras15 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Arshad Trader vs. The State Tax Officer

WP(MD)/16226/2026HC Madras15 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Sunshine International Agri Tech vs. The Deputy Commissioner (St)

WP(MD)/16223/2026HC Madras15 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Vishnu Cashews Exports Private Limited vs. The Principal Commissioner

WP(MD)/36030/2025HC Madras15 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Sun Steels vs. The Commissioner Of Commercial Taxes

WP(MD)/15976/2026HC Madras12 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Sri Baba Pharma vs. The Deputy State Tax Officer 1

WP(MD)/15966/2026HC Madras12 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.V.Kannan vs. The Assistant Commissioner (St) (Fac)

WMP(MD)/6207/2025HC Madras12 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Darshan Heritage Living Private Limited vs. The Deputy Commissioner (CT)

/15810/2026HC Madras12 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Ksr Traders vs. The Assistant Commissioner (St)

WP(MD)/15961/2026HC Madras12 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Darshan Heritage Living Private Limited vs. The Deputy Commissioner (CT)

/15811/2026HC Madras12 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Sri Baba Pharma vs. The Assistant Commissioner (St)

WP(MD)/15904/2026HC Madras12 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Tamil Nadu Traders vs. The State Tax Officer (Fac)

WP(MD)/15878/2026HC Madras12 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Ksr Traders vs. The Assistant Commissioner (St)

WP(MD)/15962/2026HC Madras12 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Darshan Heritage Living Private Limited vs. The Deputy Commissioner (CT)

/15812/2026HC Madras12 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Hyath Hydrostatics And Engineerings Private Limited vs. The Deputy Commercial Tax Officer

WP(MD)/16016/2026HC Madras12 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Darshan Heritage Living Private Limited vs. The Deputy Commissioner (CT)

/15809/2026HC Madras12 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. P Balaji vs. The Assistant Commissioner (St)

WP(MD)/15862/2026HC Madras12 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Sujith Kumar vs. State Of Tamilnadu Rep By Inspector Of Police, Vellichanthai

CRL OP(MD)/10895/2026HC Madras12 Jun 2026

Bench: HONOURABLE MR. JUSTICE P.DHANABAL

Shri Ram Engineering And Electricals vs. The State Tax Officer

WP(MD)/15974/2026HC Madras12 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Ksr Traders vs. The Assistant Commissioner (St)

WP(MD)/15963/2026HC Madras12 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Svs Blue Metals vs. The State Tax Officer

WP(MD)/15697/2026HC Madras11 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Ponni And Co vs. The Appellate Deputy Commissioner (GST)

WP(MD)/15680/2026HC Madras11 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Dfe Pharma INDIA Private Limited vs. The Additional Commissioner Of CGST And Central Excise

WP(MD)/15781/2026HC Madras11 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Rk Automobiles vs. The Deputy State Tax Officer

WP(MD)/15871/2026HC Madras11 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Sri Jayamurugan Transport vs. The State Tax Officer (Fac)

WP(MD)/15795/2026HC Madras11 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Muthupandiyan vs. The Commissioner Of Central Goods And Services Tax And Central Excise

WP(MD)/15675/2026HC Madras11 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Sri Jayamurugan Transport vs. The State Tax Officer (Fac)

WP(MD)/15794/2026HC Madras11 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Rk Automobiles vs. The Deputy State Tax Officer

WP(MD)/15870/2026HC Madras11 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Barani Enterprises vs. The Deputy State Tax Officer-2

WP(MD)/15887/2026HC Madras11 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Sri Iyyappan Stores vs. The Deputy State Tax Officer - 1

WP(MD)/15707/2026HC Madras11 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

N.Nanthakumar vs. S.K.P.Lenin Kumar

CMP(MD)/20386/2025HC Madras11 Jun 2026

Bench: HONOURABLE MR JUSTICE V. LAKSHMINARAYANAN

Tvl J M Enterprises vs. The Deputy State Tax Officer 1

WP(MD)/15828/2026HC Madras11 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Santhosh Kumar vs. The Union Of INDIA

CRL MP(MD)/10055/2026HC Madras11 Jun 2026

Bench: HONOURABLE MR. JUSTICE P.DHANABAL

Tvl. P.Balaji vs. The Assistant Commissioner (St)

WP(MD)/15705/2026HC Madras11 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. P.Balaji vs. The Assistant Commissioner (St)

WP(MD)/15706/2026HC Madras11 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Ms Srinivasa Technologies vs. The Assistant Commissioner St

WP(MD)/15876/2026HC Madras11 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Svs Blue Metals vs. The State Tax Officer

WP(MD)/15696/2026HC Madras11 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Svs Blue Metals vs. The State Tax Officer

WP(MD)/15698/2026HC Madras11 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.R.K Automobiles vs. The Deputy State Tax Officer

WP(MD)/15733/2026HC Madras11 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Muthaiyah Blue Metals vs. The State Tax Officer

WP(MD)/15608/2026HC Madras11 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Sri Karuppar Enterprises vs. The State Tax Officer

WP(MD)/15882/2026HC Madras11 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Srinivasa Traders vs. The Deputy State Tax Officer

WP(MD)/15700/2026HC Madras11 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Sri Jayamurugan Transport vs. The State Tax Officer (Fac)

WP(MD)/15793/2026HC Madras11 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Balan vs. The Commissioner Of Police

WP Crl.(MD)/3084/2026HC Madras11 Jun 2026

Bench: HONOURABLE MRS JUSTICE L.VICTORIA GOWRI

Tvl. Barani Enterprises vs. The Deputy State Tax Officer-2

WP(MD)/15888/2026HC Madras11 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Sakthivel vs. The Commercial Tax Officer

WP(MD)/15607/2026HC Madras10 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Sri Thiruppathi Tiles And Granites vs. The Commercial Tax Officer

WP(MD)/15547/2026HC Madras10 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Sri Senthur Medicals vs. The Deputy State Tax Officer -1

WP(MD)/15554/2026HC Madras10 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. G Muthuramalingam vs. The Proper Officer / Deputy State Tax Officer - Ii / The Deputy Commercial Tax Officer

WP(MD)/15584/2026HC Madras10 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Melvin Traders vs. The Commissioner Of Commercial Taxes

WP(MD)/15499/2026HC Madras10 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Thangachamy vs. The Deputy State Tax Officer/Assistant Commissioner (St)

WP(MD)/15560/2026HC Madras10 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Bathurallam And Co vs. The Deputy State Tax Officer

WP(MD)/15587/2026HC Madras10 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Anugsamy Angusamy vs. The Assistant Commissioner Of GST Central Excise

WP(MD)/15648/2026HC Madras10 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Enfive Systems Private Limited vs. The Commissioner Of Commercial Taxes

WP(MD)/15500/2026HC Madras10 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Prashanthi International vs. The Commissioner Of Commercial Taxes

WP(MD)/15271/2026HC Madras10 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.R.Saratha vs. The Deputy State Tax Officer-2

WP(MD)/15439/2026HC Madras10 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl A.K. Milk Agency vs. The Deputy State Tax Officer- Ii

WP(MD)/15545/2026HC Madras10 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. V-Star Electricals vs. Deputy State Tax Officer (St)

WP(MD)/15548/2026HC Madras10 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

← 2025