BharatTaxGST

Madras High Court GST Judgments — 2026

1,505 judgments, newest first. Page 6 of 16.

Tvl. Sri Dhanalakshmi Bottles vs. The State Tax Officer Cum Commercial Tax Officer

WP(MD)/19581/2026HC Madras10 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

The State Of Tamil Nadu vs. Tvl I. Vetrivel Civil Contractor

TCR(MD)/23/2024HC Madras09 Jul 2026

Bench: HONOURABLE MR JUSTICE N. ANAND VENKATESH,HONOURABLE MR JUSTICE K.K. RAMAKRISHNAN

O. Sankar - Contractor vs. The State Tax Officer

WP(MD)/19229/2026HC Madras09 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

R Rajkumar vs. The State Tax Officer

WP(MD)/19224/2026HC Madras09 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl Vbs Exports vs. The Deputy State Tax Officer- Ii

WP(MD)/19228/2026HC Madras09 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Siva Traders vs. The Deputy State Tax Officer - 2

WP(MD)/19194/2026HC Madras09 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl Thameem Exporters vs. The Commercial Tax Officer/ The State Tax Officer

WP(MD)/19033/2026HC Madras08 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Kulanthaisamy vs. The Deputy State Tax Officer

WP(MD)/19125/2026HC Madras08 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl Madhi Trading Co vs. The Assistant Commissioner (St) 1 (Fac)

WP(MD)/19205/2026HC Madras08 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Madhi Trading Co vs. The Assistant Commissioner (St)-1 (Fac)

WP(MD)/19206/2026HC Madras08 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. V.A.P. Yarn Agency vs. The State Tax Officer

WP(MD)/18649/2026HC Madras07 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

S.Muthukumar vs. State Tax Officer

WP(MD)/18878/2026HC Madras07 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

The Assistant Commissioner Of CGST And Central Excise vs. Baskar Selvakumar

WA(MD)/622/2026HC Madras07 Jul 2026

Bench: HONOURABLE MR JUSTICE C.V. KARTHIKEYAN,HONOURABLE MR.JUSTICE R.SAKTHIVEL

Tvl.Kuppusamy Subramani vs. The Assistant Commissioner (St)

WP(MD)/18953/2026HC Madras07 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Selvam R vs. The Deputy State Tax Officer (St)

WP(MD)/18751/2026HC Madras06 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Aj Flour Mill vs. The State Tax Officer / Commercial Tax Officer

WP(MD)/18728/2026HC Madras06 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Saratha Fancy A TO Z vs. The Deputy State Tax Officer - Ii

WP(MD)/18742/2026HC Madras06 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Ms Aonex Creation vs. The Assistant Commissioner

WP(MD)/18604/2026HC Madras06 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

R Selvam vs. The Deputy State Tax Officer (St)

WP(MD)/18753/2026HC Madras06 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Selvam R vs. The Deputy State Tax Officer (St)

WP(MD)/18723/2026HC Madras06 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Selvam R vs. The Deputy State Tax Officer (St)

WP(MD)/18737/2026HC Madras06 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Santhi Spices vs. The Commissioner Of Commercial Taxes

WP(MD)/18776/2026HC Madras06 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Shameem Bags vs. The Appellate Deputy Commissioner (State Tax) (GST Appeal)

WP(MD)/18586/2026HC Madras03 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Chewaras K.Palaniappan vs. The Assistant Commissioner Of Customs

WP(MD)/18710/2026HC Madras03 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M.Vignesh vs. State Of Tamilnadu Rep By Inspector Of Police, Thallakulam

CRL OP(MD)/11074/2026HC Madras03 Jul 2026

Bench: HONOURABLE MR JUSTICE R.VIJAYAKUMAR

M/S.Gk Agency vs. State Tax Officer

WP(MD)/18350/2026HC Madras01 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M/S.Gk Agency vs. State Tax Officer

WP(MD)/18351/2026HC Madras01 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.K.Mohamed Ibrahim Rowthar Sons vs. The Commissioner Of Commercial Taxes

WP(MD)/18342/2026HC Madras01 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Ayyanar C vs. M/S. Tamilnadu Commercial Taxes Department

WP(MD)/18451/2026HC Madras01 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Arul Agencies vs. The Appellate Deputy Commissioner(GST)

WP(MD)/18371/2026HC Madras01 Jul 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Theni Parvathi Store vs. The Deputy State Tax Officer-I / The Deputy Commercial Tax Officer

WP(MD)/18203/2026HC Madras30 Jun 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Theni Parvathi Store vs. The Deputy State Tax Officer-I / The Deputy Commercial Tax Officer

WP(MD)/18204/2026HC Madras30 Jun 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

M.Palraj vs. The Commissioner Of State Tax

WP(MD)/18067/2026HC Madras30 Jun 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

A.Selvam vs. The Commissioner

WP(MD)/18113/2026HC Madras30 Jun 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

A.Selvam vs. The Commissioner

WP(MD)/18092/2026HC Madras30 Jun 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Vinayak Enterprises vs. The Deputy Commissioner (St)

WP(MD)/18234/2026HC Madras30 Jun 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Gomathi vs. The Deputy State Tax Officer - 1 / The Deputy Commercial Tax Officer

WP(MD)/18145/2026HC Madras30 Jun 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl. Velkailash Fine Arts vs. The Government Of Tamil Nadu

WP(MD)/14817/2022HC Madras30 Jun 2026

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN,HONOURABLE MR JUSTICE K.K. RAMAKRISHNAN

Sss Crane Service vs. The Appellate Deputy Commissioner (GST)

WP(MD)/18143/2026HC Madras30 Jun 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl Enviro Care INDIA Private Limited Unit Ii vs. The Assistant Commissioner (St)/

WP(MD)/17984/2026HC Madras29 Jun 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Sri Lakshmi And Brothers Media Events Private Limited vs. The Assistant Commissioner

WP(MD)/5712/2025HC Madras29 Jun 2026

Bench: HONOURABLE MR JUSTICE C. SARAVANAN

Tvl.Sri Traders vs. The Commissioner Of Commercial Taxes

WP(MD)/17900/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Priya Wood Crafts vs. The Commissioner Of Commercial Taxes

WP(MD)/17687/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Sri Traders vs. The Commissioner Of Commercial Taxes

WP(MD)/17899/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Meena Traders vs. The Deputy State Tax Officer - 2

WP(MD)/17831/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Meena Traders vs. The Deputy State Tax Officer - 2

WP(MD)/17830/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Sree Krishna Coconut Product Company vs. The State Tax Officer

WP(MD)/17920/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Sree Thirupathi Traders vs. The State Tax Officer (Fac)

WP(MD)/18162/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Kalika Engineering And Constructions vs. The State Tax Officer

WP(MD)/18158/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Sree Krishna Coconut Product Company vs. The State Tax Officer

WP(MD)/17919/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S Sri Rajaganapathi Hardwares And Timbers vs. The State Tax Officer (Fac)

WP(MD)/17693/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Pmb Cubes vs. Deputy State Tax Officer Ii

WP(MD)/17634/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S Sri Rajaganapathi Hardwares And Timbers vs. The Deputy State Tax Officer-1

WP(MD)/17691/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Galaxy Granite And Tiles vs. The Deputy State Tax Officer-2

WP(MD)/18199/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Kalika Engineering And Constructions vs. The State Tax Officer

WP(MD)/18161/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Mayuri Plus vs. The Superintendent Of GST And Central Excise

WP(MD)/17957/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Sri Baba Pharma vs. The Deputy State Tax Officer I

WP(MD)/17806/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Sree Krishna Coconut Product Company vs. The State Tax Officer

WP(MD)/17918/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.P.Ravichandran vs. The Deputy State Tax Officer Ii

WP(MD)/18198/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Manikandan vs. The State Of Tamilnadu

CRL OP(MD)/12323/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR. JUSTICE P.DHANABAL

M Palraj vs. The Commissioner Of State Tax

WP(MD)/17714/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Ssm Construction vs. The Commissioner Of CGST And Central Excise

WP(MD)/17839/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Sree Krishna Coconut Product Company vs. The State Tax Officer

WP(MD)/17921/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl .Subramaian Coco Brooms vs. The State Tax Officer

WP(MD)/18022/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Pravin Construction And Transport Contractor vs. The Assistant Commissioner (St)

WP(MD)/18195/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Intwel Technologies LTD vs. The Commissioner

WP(MD)/17637/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Vivekanandan .A vs. The State Of Tamil Nadu Rep By Its Secretary TO Government

WP(MD)/17889/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE N. SATHISH KUMAR,HONOURABLE MR.JUSTICE M.JOTHIRAMAN

Tvl.Kalika Engineering And Constructions vs. The State Tax Officer

WP(MD)/18157/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M Palraj vs. The Commissioner Of State Tax

WP(MD)/17877/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Kalika Engineering And Constructions vs. The State Tax Officer

WP(MD)/17940/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Prime Enterprises vs. The State Tax Officer

WP(MD)/17958/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Balaji Constructions vs. The Assistant Commissioner (St) (Fac) / Proper Officer

WP(MD)/17956/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Kalika Engineering And Constructions vs. The State Tax Officer

WP(MD)/18160/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Pravin Construction And Transport Contractor vs. The Deputy State Tax Officer - Ii Cum Deputy Commercial Tax Officer

WP(MD)/18197/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Pravin Construction And Transport Contractor vs. The State Tax Officer - Ii Cum Commercial Tax Officer

WP(MD)/18196/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Subramanian Coco Brooms vs. The State Tax Officer

WP(MD)/17942/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Aboobucker Siddiq vs. The Appellate Deputy Commissioner (GST)

WP(MD)/17756/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Kalika Engineering And Constructions vs. The State Tax Officer

WP(MD)/18159/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M. Palraj vs. The Commissioner Of State Tax

WP(MD)/17851/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Sree Krishna Coconut Product Company vs. The State Tax Officer

WP(MD)/17922/2026HC Madras25 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Sri Sai Sakthi Agencies vs. The Assistant Commissioner (St)- 1

WP(MD)/17679/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.369 Tesla vs. The Proper Officer And Deputy State Tax Officer

WP(MD)/17583/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Mahalakshmi Traders vs. The Joint Commissioner - (St)(Intelligence)

WP(MD)/17531/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Gokulam Medicals vs. The Deputy State Tax Officer

WP(MD)/17672/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Jj Priya Enterprises vs. The Deputy State Tax Officer - Ii

WP(MD)/17664/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Sharsgreen Enterprises vs. The State Tax Officer

WP(MD)/17675/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Soman Recreation Club vs. The Assistant Commissioner (St)

WP(MD)/17547/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Amuthan Traders vs. The Deputy State Tax Officer - 1

WP(MD)/17657/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Kaviya Constructions vs. The Deputy State Tax Officer 1

WP(MD)/17548/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Gokulam Medicals vs. The State Tax Officer

WP(MD)/17673/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Shri Kalatthi Ayyanar Collective Farm Producer Co LTD vs. The State Tax Officer

WP(MD)/17674/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Sharvesh Outdoors vs. The Superintendent Of CGST And Central Excise

WP(MD)/17453/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

A.R And Co vs. The Deputy State Tax Officer I

WP(MD)/17661/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Q.816 Ramanathapuram Dt. Consumer Co. Op. Wholesale Society LTD vs. The State Tax Officer

WP(MD)/17544/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Jj Water Suppliers vs. Deputy State Tax Officer - I

WP(MD)/17651/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Vinayak Enterprises vs. The Deputy Commissioner (St)

WP(MD)/17641/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Essdee Projects Engineering Private Limited vs. The Assistant Commissioner (St)

WP(MD)/17645/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

S Janani vs. The Commercial Tax Officer

WP(MD)/17652/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Risha Communication vs. The Deputy State Tax Officer 2

WP(MD)/17662/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Lakshmi And Co vs. The Deputy State Tax Officer 2

WP(MD)/17653/2026HC Madras24 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

← 2025