Madras High Court GST Judgments — 2026

1,505 judgments, newest first. Page 9 of 16.

Nahul Communication vs. The Commissioner Of CGST And Central Excise

WP(MD)/15660/2026HC Madras10 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.A.K.Milk Agency vs. The Depuity State Tax Officer-Ii

WP(MD)/15544/2026HC Madras10 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

A.Duraisamy vs. The Deputy State Tax Officer-2

/15438/2026HC Madras10 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl A.K.S Dairy vs. The Commissioner Of Commercial Taxes

WP(MD)/15411/2026HC Madras10 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Kannan Aandal vs. The Superintendent

WP(MD)/15647/2026HC Madras10 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Sudha Constructions vs. The Deputy State Tax Officer-1/ The Deputy Commercial Tax Officer

WP(MD)/15347/2026HC Madras09 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Sudha Constructions vs. The State Tax Officer (St) (Fac)/Commercial Tax Officer

WP(MD)/15348/2026HC Madras09 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

P. Kalavathi vs. The Proper Officer / The Deputy State Tax Officer - 2

WP(MD)/15536/2026HC Madras09 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Jeyalakshmi vs. The State Tax Officer (Intelligence)

WP(MD)/15332/2026HC Madras09 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Jeyalakshmi vs. The State Tax Officer (Intelligence)

WP(MD)/15335/2026HC Madras09 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Rk Automobiles vs. The Assistant Commissioner (St)

WP(MD)/15388/2026HC Madras09 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Jeyalakshmi vs. The State Tax Officer (Intelligence)

WP(MD)/15333/2026HC Madras09 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Ss Bags vs. The Superintendent Of CGST And Central Excise

WP(MD)/15533/2026HC Madras09 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Bejan Singh Eye Hospital Private Limited vs. The Deputy State Tax Officer

WP(MD)/15521/2026HC Madras09 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Siva Blue Metals vs. The Proper Officer

WP(MD)/15321/2026HC Madras09 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Saravana Blue Metals vs. The State Tax Officer

WP(MD)/15385/2026HC Madras09 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Vinothkumar vs. The Deputy State Tax Officer / Deputy Commercial Tax Officer

WP(MD)/15310/2026HC Madras09 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Rk Automobiles vs. The Assistant Commissioner (St)

WP(MD)/15389/2026HC Madras09 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Jeyalakshmi vs. The State Tax Officer (Intelligence)

WP(MD)/15334/2026HC Madras09 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Jeyalakshmi vs. The State Tax Officer (Intelligence)

WP(MD)/15336/2026HC Madras09 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Saravana Blue Metals vs. The State Tax Officer

WP(MD)/15384/2026HC Madras09 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Jeyalakshmi vs. The State Tax Officer (Intelligence)

WP(MD)/15337/2026HC Madras09 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Sri Shakthi Vinayakar Battery vs. The Joint Commissioner (State Tax) - (Intelligence)

WP(MD)/14773/2026HC Madras08 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Cdr Blue Metals vs. The Assistant Commissioner (St)

WP(MD)/15069/2026HC Madras08 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Sri Shakthi Vinayakar Battery vs. The Joint Commissioner (State Tax) - (Intelligence)

WP(MD)/14795/2026HC Madras08 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl Cdr Blue Metals vs. The Assistant Commissioner (St)

WP(MD)/15070/2026HC Madras08 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Gsk Tiles Works vs. The Assistant Commissioner (St)

WP(MD)/7764/2026HC Madras08 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

T Paulkannu vs. The Assistant Commissioner

WP(MD)/10721/2026HC Madras08 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

K S P S Natarajan And Co vs. The State Tax Officer Commercial Tax Officer

WP(MD)/14915/2026HC Madras08 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

K.Pitchaipandi vs. The Deputy State Tax Officer -1

WP(MD)/15387/2026HC Madras08 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Amk Athencottasan Muthamizh Kazhagam Man Power Services vs. The State Tax Officer

WP(MD)/14770/2026HC Madras08 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Ultra Sand vs. The State Tax Officer

WP(MD)/15207/2026HC Madras08 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Punitha Antony Store vs. The State Tax Officer (Roving Squad -2)

WP(MD)/15204/2026HC Madras08 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Neeyamo Enterprise Solutions Private Limited vs. The Commercial Tax Officer, Madurai

WP(MD)/10053/2026HC Madras08 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Prince Seafoods Exports vs. The State Tax Officer (Roving Squad 1)

WP(MD)/15184/2026HC Madras08 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Prince Seafoods Exports vs. The State Tax Officer (Roving Squad 1)

WP(MD)/15190/2026HC Madras08 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Ultra Sand vs. The State Tax Officer

WP(MD)/15208/2026HC Madras08 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Bagavathiamman Magalir Sangam vs. The State Tax Officer

WP(MD)/15273/2026HC Madras08 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Punitha Antony Store vs. The State Tax Officer (Roving Squad-2)

WP(MD)/15240/2026HC Madras08 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Bagavathiamman Magalir Sangam vs. The State Tax Officer

WP(MD)/15272/2026HC Madras08 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Khajamalaivijay S vs. The Joint Commissioner Of CGST And Central Excise

WP(MD)/12681/2026HC Madras08 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Intersnack Cashew INDIA Private Limited vs. The Assistant Commissioner (St)-3

WP(MD)/14950/2026HC Madras08 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Bv Traders vs. The Assistant Commissioner (St)

WP(MD)/14705/2026HC Madras08 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

K. Janakiraman vs. The Assistant Commissioner Of GST And Central Excise

WP(MD)/3360/2025HC Madras08 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.B.Raj Traders vs. The Assistant Commissioner (St)

WP(MD)/15115/2026HC Madras08 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Punitha Antony Store vs. The State Tax Officer (Roving Squad-2)

WP(MD)/15277/2026HC Madras08 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Ultra Sand vs. The State Tax Officer

WP(MD)/15206/2026HC Madras08 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tp Solar Limited vs. The Assistant Commissioner (St)

WP(MD)/25314/2025HC Madras08 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Prince Seafoods Exports vs. The State Tax Officer (Roving Squad-1)

WP(MD)/15189/2026HC Madras08 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Punjabi Restaurant vs. The Deputy Commissioner Of CGST And C.Ex

WP(MD)/15183/2026HC Madras08 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Chakraa Formulations vs. Assistant Commissioner Of GST And Central Excise

WP(MD)/1089/2024HC Madras08 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

P.Ganesan vs. The Director

WP Crl.(MD)/1509/2026HC Madras08 Jun 2026

Bench: HONOURABLE MR JUSTICE B.PUGALENDHI

Tvl. Bagavathiamman Magalir Sangam vs. The State Tax Officer

WP(MD)/15274/2026HC Madras08 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Punitha Antony Store vs. The State Tax Officer (Roving Squad - 2)

WP(MD)/14984/2026HC Madras05 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Manickavasagam S vs. The Proper Officer / Commercial Tax Officer

WP(MD)/14948/2026HC Madras05 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S. Raamdev Logistics vs. The State Tax Officer

WP(MD)/15179/2026HC Madras05 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

2918 Kannanoor Pac Cs LTD vs. The Deputy State Tax Officer-2

WP(MD)/14975/2026HC Madras05 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S V V Iron Steel Company Private Limited vs. The Assistant Commissioner

WP(MD)/10232/2026HC Madras05 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

K Palaniyappan vs. The State Tax Officer

WP(MD)/14991/2026HC Madras05 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Amk Athencottasan Muthamizh Kazhagam Man Power Services vs. The State Tax Officer

WP(MD)/14957/2026HC Madras05 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Punitha Antony Store vs. The State Tax Officer (Roving Squad-2)

WP(MD)/14987/2026HC Madras05 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

K Palaniyappan vs. The State Tax Officer

WP(MD)/14992/2026HC Madras05 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

2918 Kannanoor Pac Cs LTD vs. The Deputy State Tax Officer-2

WP(MD)/14976/2026HC Madras05 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Laurelsoft Gbs Private Limited vs. The Commissioner Of CGST And Central Excise

WP(MD)/14838/2026HC Madras05 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Thangachamy vs. The Deputy State Tax Officer

WP(MD)/14872/2026HC Madras05 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Manickavasagam S vs. The Proper Officer / Commercial Tax Officer

WP(MD)/14949/2026HC Madras05 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.V R Naanayam Stores vs. The State Tax Officer Cum Commercial Tax Officer

WP(MD)/14946/2026HC Madras05 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

K Palaniyappan vs. The State Tax Officer

WP(MD)/14993/2026HC Madras05 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Sunshine International Agri Tech vs. The Deputy Commissioer (St)

WP(MD)/14702/2026HC Madras04 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Kanavaipatty Panchayat vs. The Commercial Tax Officer

WP(MD)/14711/2026HC Madras04 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. V.N.S. Construction vs. The State Tax Officer, (Review)

WP(MD)/14880/2026HC Madras04 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Sivasakthi Amman vs. The Deputy State Tax Officer - 1

WP(MD)/14819/2026HC Madras04 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Sivasakthi Amman vs. The Deputy State Tax Officer - 1

WP(MD)/14818/2026HC Madras04 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.M Kasiviswanathan vs. The Assistant Commissioner (St) (Fac)

WP(MD)/14859/2026HC Madras04 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Vars Enterprises vs. The Assistant Commissioner (State Tax)

WP(MD)/14810/2026HC Madras04 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.D Lingam Medicals vs. The Deputy State Tax Officer- 2

WP(MD)/14748/2026HC Madras04 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

R.Ramesh vs. Deputy State Tax Officer - 1

WP(MD)/14706/2026HC Madras04 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Vars Enterprises vs. The Assistant Commissioner (State Tax)

WP(MD)/14811/2026HC Madras04 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

M/S.Amk Athencottasan Muthamizh Kazhagam Man Power Services vs. The State Tax Officer

WP(MD)/14769/2026HC Madras04 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Punitha Antony Store vs. The State Tax Officer (Roving Squad-2)

WP(MD)/14863/2026HC Madras04 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Sanarpatti Panchayath vs. The Commercial Tax Officer

WP(MD)/14731/2026HC Madras04 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.B Rajalingam vs. The Assistant Commissioner Of CGST And Central Excise

WP(MD)/14681/2026HC Madras03 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.T Sivakumar vs. The Assistant Commissioner (St)

WP(MD)/14722/2026HC Madras03 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Hotel Shree Deiva vs. The Deputy State Tax Officer - 2

WP(MD)/14694/2026HC Madras03 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Thangam Store vs. The Deputy State Tax Officer-1

WP(MD)/14678/2026HC Madras03 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Cirangamalai Veeranan vs. The State Tax Officer

WP(MD)/14684/2026HC Madras03 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. V.N.S Construction vs. The State Tax Officer, (Review)

WP(MD)/14768/2026HC Madras03 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. V.N.S Construction vs. The State Tax Officer, (Review

WP(MD)/14728/2026HC Madras03 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Amman Arul Spinners vs. The Deputy Commissioner (CT) (GST) (Appeals)

WP(MD)/14686/2026HC Madras03 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Cs Timbers And Lorry Service vs. The State Tax Officer

WP(MD)/14726/2026HC Madras03 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.V.N.S.Construction vs. The State Tax Officer, (Review)

WP(MD)/14732/2026HC Madras03 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.V.N.S. Construction vs. The State Tax Officer (Review)

WP(MD)/14734/2026HC Madras03 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Hotel Shree Deiva vs. The Deputy State Tax Officer - 2

WP(MD)/14693/2026HC Madras03 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.K.R.K. Timbers vs. The Deputy State Tax Officer-1

WP(MD)/14757/2026HC Madras03 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.S.S Agencies vs. State Tax Officer

WP(MD)/14626/2026HC Madras03 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. T. Sivakumar vs. The Deputy State Tax Officer - 1

WP(MD)/14685/2026HC Madras03 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Shri Ram Agencies vs. The Assistant Commissioner (St)-1

WP(MD)/14771/2026HC Madras03 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Aathisivan vs. The Superintendent Of GST And Central Excise

WP(MD)/14624/2026HC Madras03 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl. Srk Tex vs. The State Tax Officer (Fac)

WP(MD)/14688/2026HC Madras03 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

Tvl.Preethivarshini Agencies vs. State Tax Officer

WP(MD)/14627/2026HC Madras03 Jun 2026

Bench: HONOURABLE MR JUSTICE D.BHARATHA CHAKRAVARTHY

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