Madras High Court GST Judgments — 2026

1,505 judgments, newest first. Page 14 of 16.

S. Esakkiappan vs. State Tax Officer - 4 (Ins)

WP(MD)/4751/2026HC Madras20 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

S. Esakkiappan vs. State Tax Officer - 4 (Ins)

WP(MD)/4748/2026HC Madras20 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

K. Sudhakar And Co vs. The Superintendent Of GST And Central Excise

WP(MD)/4814/2026HC Madras20 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

C Kannan vs. The Assistant Commissioner

WP(MD)/4739/2026HC Madras20 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

K. Sudhakar And Co., Represented By Its Proprietor K. Sudhakar vs. The Superintendent Of GST And Central Excise

WP(MD)/4813/2026HC Madras20 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl. Kp Trading Corportation vs. The Assistant Commissioner (St) -3 (Fac)

WP(MD)/4716/2026HC Madras19 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Deora Steels vs. The Deputy State Tax Officer 1

WP(MD)/4701/2026HC Madras19 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

S Michael vs. The Deputy State Tax Officer

WP(MD)/4599/2026HC Madras19 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S. Jabeer Traders vs. The Superintendent Of GST And Central Excise

WP(MD)/4660/2026HC Madras19 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S. Ashok Electricals vs. The Commercial Tax Officer

WP(MD)/4693/2026HC Madras19 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S Eric Bio Solutions vs. The Deputy State Tax Officer 1

WP(MD)/4608/2026HC Madras19 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl Shivam Associates vs. The State Tax Officer

WP(MD)/4731/2026HC Madras19 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl Sri Senthoor Muruga Traders vs. Deputy Commercial Tax Officer

WP(MD)/4605/2026HC Madras19 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl. Ar Transport Represented By Its Proprietor Alavudeen Mohamedameer vs. The Deputy Commercial Tax Officer

/4624/2026HC Madras19 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Sri Dev Trading vs. The State Tax Officer (Fac)

WP(MD)/4615/2026HC Madras19 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Sornalingam Banupriya vs. The Commercial Tax Officer

WP(MD)/4580/2026HC Madras19 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Kannabiran Janakiraman vs. The Superintendent

WP(MD)/4610/2026HC Madras19 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Amrr Maharaja Dhall Mills Private Limited vs. The Inspector General Of Registration

WP(MD)/35522/2025HC Madras18 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Arkay Glenrock Private LTD vs. Goods And Services Tax Council

WP(MD)/6591/2020HC Madras18 Feb 2026

Bench: HONOURABLE DR JUSTICE G. JAYACHANDRAN,HONOURABLE MR JUSTICE K.K. RAMAKRISHNAN

S Rajamohan vs. The State Tax Officer

WP(MD)/4499/2026HC Madras18 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

S. Rajamohan vs. The State Tax Officer

WP(MD)/4500/2026HC Madras18 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Sri Ponkaliamman Contractor vs. The Joint Commissioner(Appeals)

WP(MD)/4432/2026HC Madras18 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

CGST Nodal Officers For It Grievance Redressal vs. M/S.Jaganathan Engineering Works

WA(MD)/469/2020HC Madras18 Feb 2026

Bench: HONOURABLE DR JUSTICE G. JAYACHANDRAN,HONOURABLE MR JUSTICE K.K. RAMAKRISHNAN

Tvl.K.Senthil Kumar vs. The Appellate Deputy Commissioner (CT)

WP(MD)/4501/2026HC Madras17 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl. Bharakath Metal Builders vs. The Appellate Deputy Commissioner (CT)

WP(MD)/4461/2026HC Madras17 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

N Selvaraj vs. State Tax Officer (Fac)

WP(MD)/4352/2026HC Madras17 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S. Nlc INDIA Limited vs. Commissioner Of GST And

WP(MD)/8140/2020HC Madras16 Feb 2026

Bench: HONOURABLE MR JUSTICE G.R.SWAMINATHAN,HONOURABLE MRS JUSTICE R. KALAIMATHI

Ajithkumar vs. State Of Tamilnadu Rep By Inspector Of Police, Reddiyarchatram

CRL OP(MD)/19918/2025HC Madras16 Feb 2026

Bench: HONOURABLE MRS JUSTICE S.SRIMATHY

Tvl Sri Bala Abirami Matching Centre vs. The Proper Officer / State Tax Officer

WP(MD)/4151/2026HC Madras16 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl Kajah Enterprises (P) LTD vs. The Assistant Commissioner (Inspection) (St-Iu)

WP(MD)/4286/2026HC Madras16 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Balan S vs. The Deputy State Tax Officer - 1

WP(MD)/4259/2026HC Madras16 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl.Bitrays Info Services vs. The State Tax Officer (Fac)

WP(MD)/4306/2026HC Madras16 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S. Lambogreen Agro Private LTD vs. The State Tax Officer

WP(MD)/32789/2025HC Madras16 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M Manikandan vs. The Deputy State Officer1

WP(MD)/4323/2026HC Madras16 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

S.Balan vs. The Deputy State Tax Officer 1

WP(MD)/4260/2026HC Madras16 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S. Swan Enterprises vs. The Deputy State Tax Officer 2

WP(MD)/3155/2026HC Madras16 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Kathiravan vs. The Commissioner Of State Tax

WP(MD)/2286/2026HC Madras16 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Shri Attik Chemicals vs. The Deputy Commissioner (CT) (St) (GST) (Appeals)

WP(MD)/4198/2026HC Madras13 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl.Spice N Oil vs. The State Tax Officer

WP(MD)/4028/2026HC Madras13 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl. Sri Vari Papers And Boards vs. The Assistant Commissioner

WP(MD)/35327/2025HC Madras13 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl P Shajahan (Works Contract) vs. The Commissioner Of Commercial Taxes

WP(MD)/4049/2026HC Madras13 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl Duraipandi Contractor vs. The Commissioner Of Commercial Taxes

WP(MD)/4140/2026HC Madras13 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl.Pandian Electricals vs. Deputy State Tax Officer-I (Fac)

WP(MD)/4013/2026HC Madras13 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl. Rajayan David Xavier vs. The Deputy State Tax Officer 1

WP(MD)/4159/2026HC Madras13 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl.Spice N Oil vs. The State Tax Officer

WP(MD)/4029/2026HC Madras13 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl.Spr Enterprises vs. The Deputy State Tax Officer 2

WP(MD)/4195/2026HC Madras13 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl Kodeeswaran Jewellers vs. The Commissioner Of Commercial Taxes

WP(MD)/3963/2026HC Madras13 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S. Seyadu Beedi Company vs. The Regional Provident Fund Commissioner

WP(MD)/1900/2026HC Madras13 Feb 2026

Bench: HONOURABLE MR.JUSTICE K. SURENDER

Tvl.Sri Pavi Garments vs. The Assistant Commissioner Of CGST And Excise

WP(MD)/4108/2026HC Madras13 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl Eminent Textile Mills Private Limited vs. The State Tax Officer

WP(MD)/3744/2026HC Madras12 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Sanprins Power Solutions Private Limited vs. The State Tax Officer

WP(MD)/4016/2026HC Madras12 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl.Vishagan Traders vs. The Deputy State Tax Officer-2

WP(MD)/3833/2026HC Madras11 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl. Kirubai Marine vs. The Assistant Commissioner (St)

WP(MD)/3828/2026HC Madras11 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl.Rb Communication vs. The State Tax Officer

WP(MD)/3819/2026HC Madras11 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl.Kavitha Litho Press vs. The Deputy State Tax Officer - 2

WP(MD)/3722/2026HC Madras11 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Vinayak Enterprises vs. The Appellate Deputy Commissioner (GST)

WP(MD)/3804/2026HC Madras11 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S. Malligai Agencies vs. The Assistant Commissioner Of GST And Central Excise

WP(MD)/599/2026HC Madras11 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl Koshik World vs. The State Tax Officer

WP(MD)/3685/2026HC Madras10 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl.C.Ragupathi vs. The Deputy State Tax Officer - 2

WP(MD)/3601/2026HC Madras10 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Bharathidasan University vs. The Joint Commissioner Of GST (St - Lntelligence) Trichy Division

WP(MD)/27453/2025HC Madras10 Feb 2026

Bench: HONOURABLE DR JUSTICE G. JAYACHANDRAN,HONOURABLE MR JUSTICE K.K. RAMAKRISHNAN

V Ubahara Kebin vs. The Commercial Tax Officer

WP(MD)/3612/2026HC Madras10 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S. Sri Sakthimurugan Crusher vs. The Commercial Tax Officer The State Tax Officer

WP(MD)/3241/2026HC Madras09 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl. Sri Murugan Process vs. The Appellate Deputy Commissioner (CT)

WP(MD)/3332/2026HC Madras09 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl. Krishna Technologies And Services vs. Deputy State Tax Officer Ii

WP(MD)/2963/2026HC Madras09 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl Ganesh Stores vs. The State Tax Officer

WP(MD)/3490/2026HC Madras09 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Sathiah Ramesh vs. The Deputy Commissioner (State Tax)

WP(MD)/3396/2026HC Madras09 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl. Rajathi Silks vs. The Commissioner Of Commercial Taxes

WP(MD)/3576/2026HC Madras09 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Logic Mining And Constructions PVT LTD vs. The Additional Commissioner Of GST And Central Excise

WP(MD)/3587/2026HC Madras09 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S First Choice Outsourcing Services Private Limited vs. The Additional Commissioner

WP(MD)/3242/2026HC Madras06 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

A.Sunder Singh vs. The Recovery Officer

WP(MD)/3363/2026HC Madras06 Feb 2026

Bench: HONOURABLE MR.JUSTICE K. SURENDER

Singaram Vasanthakumar vs. The Assistant Commissioner(St)

WP(MD)/3282/2026HC Madras06 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Praveen Constructions vs. The State Tax Officer

WP(MD)/3342/2026HC Madras06 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.S.M.A.Siddique Steels vs. State Tax Officer / Commercial Tax Officer

WP(MD)/3373/2026HC Madras06 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Harish Constructions vs. The Deputy Commercial Tax Officer / Deputy State Tax Officer-2

WP(MD)/3281/2026HC Madras06 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Harish Constructions vs. The Commercial Tax Officer / State Tax Officer (St)

WP(MD)/3280/2026HC Madras06 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.A.Subramanian vs. The Assistant Commissioner Of GST And Central Excise

WP(MD)/3210/2026HC Madras05 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S. Nps Associates vs. The Assistant Commissioner Of GST And Central Excise

WP(MD)/3115/2026HC Madras05 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl Sri Jeyamurugan Building Promoters vs. The Commissioner Of Commercial Taxes

WP(MD)/3221/2026HC Madras05 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl.Annai Traders vs. The State Tax Officer

WP(MD)/3263/2026HC Madras05 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S.Ponthangam Constructions vs. The Superintendent Of CGST And Central Excise

WP(MD)/3142/2026HC Madras05 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Chinnarasu vs. The Commissioner

WP(MD)/3024/2026HC Madras04 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

The Deputy Commissioner (GST) (Appeals) vs. Sharp Tanks And Structurals Private Limited

CMP(MD)/1162/2026HC Madras04 Feb 2026

Bench: HONOURABLE DR JUSTICE G. JAYACHANDRAN,HONOURABLE MR JUSTICE K.K. RAMAKRISHNAN

Sheik Meeran Beer Mohamed Ashik Meeran vs. The Deputy State Tax Officer - I

WP(MD)/2929/2026HC Madras04 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

The Commissioner Of GST And Central Excise vs. K.Jeyakumar

CMA(MD)/123/2026HC Madras04 Feb 2026

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN,HONOURABLE MS.JUSTICE R. POORNIMA

The Commissioner Of GST And Central Excise vs. Sri Cornation Fireworks PVT LTD

CMA(MD)/119/2026HC Madras04 Feb 2026

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN,HONOURABLE MS.JUSTICE R. POORNIMA

The Commissioner Of GST And Central Excise vs. A.R.Arumugarajan

CMA(MD)/125/2026HC Madras04 Feb 2026

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN,HONOURABLE MS.JUSTICE R. POORNIMA

The Commissioner Of GST And Central Excise vs. The Coronation Fireworks Factory

CMA(MD)/121/2026HC Madras04 Feb 2026

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN,HONOURABLE MS.JUSTICE R. POORNIMA

The Commissioner Of GST And Central Excise vs. K.Jeyasankar

CMA(MD)/124/2026HC Madras04 Feb 2026

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN,HONOURABLE MS.JUSTICE R. POORNIMA

Tvl.K K K Constructions vs. The Commercial Tax Officer

WP(MD)/2946/2026HC Madras04 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

The Commissioner Of GST And Central Excise vs. K.Balaji

CMA(MD)/122/2026HC Madras04 Feb 2026

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN,HONOURABLE MS.JUSTICE R. POORNIMA

Raudra Engineering PVT.LTD vs. Ministry Of Ports, Shipping And Waterways

WA(MD)/3195/2025HC Madras04 Feb 2026

Bench: HONOURABLE DR JUSTICE G. JAYACHANDRAN,HONOURABLE MR JUSTICE K.K. RAMAKRISHNAN

The Commissioner Of GST And Central Excise vs. Bee Cee Fireworks Industries

CMA(MD)/120/2026HC Madras04 Feb 2026

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN,HONOURABLE MS.JUSTICE R. POORNIMA

The Commissioner Of GST And Central Excise vs. Naya Carnation Fireworks

CMA(MD)/118/2026HC Madras04 Feb 2026

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN,HONOURABLE MS.JUSTICE R. POORNIMA

The Commissioner Of GST And Central Excise vs. B.Saravanan

CMA(MD)/126/2026HC Madras04 Feb 2026

Bench: HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN,HONOURABLE MS.JUSTICE R. POORNIMA

M/S. Sma Siddique Steels vs. The Assistant Commissioner (St)

WP(MD)/2972/2026HC Madras04 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Selvi vs. The Deputy Commissioner (Appeal)

WP(MD)/15285/2024HC Madras04 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Tvl. Kumar Traders vs. The Assistant Commissioner (St)

WP(MD)/2975/2026HC Madras04 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

M/S. New Mass Hotel vs. The Deputy State Tax Officer - 1/Deputy Commercial Tax Officer

WP(MD)/2775/2026HC Madras04 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

N.Balamurugan vs. The Superintendent Of Central GST And C.Excise

WP(MD)/2960/2026HC Madras04 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

Paulsamy Selvi vs. The Assistant Commissioner (St), Fac

WP(MD)/5348/2025HC Madras04 Feb 2026

Bench: HONOURABLE MR JUSTICE KRISHNAN RAMASAMY

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