BharatTaxGST

Gujarat High Court GST Judgments — 2025

120 judgments, newest first. Page 1 of 2.

Suhas Navnath Jadhav vs. State Of Gujarat

CR.MA/25133/2025HC Gujarat24 Dec 2025

Bench: HONOURABLE MR. JUSTICE NIKHIL S. KARIEL

Shivam Agro Industries vs. Union Of INDIA

SCA/1390/2022HC Gujarat18 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Kansarabazar.In vs. State Of Gujarat

SCA/13605/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Dipen Champaklal Shah M/S Volt Metal Industries vs. State Of Gujarat

SCA/8387/2022HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Abhan Khan S/O Kherdin Khan vs. State Of Gujarat

SCA/7624/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Sun Traders vs. State Of Gujarat

SCA/23460/2022HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Mohamed Zakir Husain vs. State Of Gujarat

SCA/11584/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Dipakkumar Jayantibhai Patel vs. State Of Gujarat

SCA/13590/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S K P Enterprise vs. State Of Gujarat

SCA/10562/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Bharat Ranchhoddas Thakkar Proprietor Of M/S Shivshakti Enterprise vs. State Of Gujarat

SCA/6877/2025HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Shreeji Industries vs. The State Of Gujarat

SCA/4409/2024HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Shree Krishna Enterprise vs. Union Of INDIA

SCA/23857/2022HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Shayan Enterprises vs. State Of Gujarat

SCA/5567/2024HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Bharat Goods Carriers vs. Deputy Commissioner Of State Tax Enforcement Div - 8

SCA/18561/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Jay Bhavani Cast Through Prop. Jayeshbhai Vasantbhai Kariya vs. State Tax Officer-4, Mobile Squad, Ahmedabad

SCA/7169/2025HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Shree Balaji Roadline vs. State Of Gujarat

SCA/18402/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Krystaline Traders Private Limited vs. State Tax Officer

SCA/9021/2024HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S R.K. Industries Through Its Proprietor Mr. Mayur Ramnivas Sharma vs. State Tax Officer, Rajkot Mobile Squad

SCA/13183/2024HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Shree Dauji Scrappy (Opc) Private Limited vs. State Of Gujarat, Chief Commissioner Of State Tax And Commercial Tax

SCA/7039/2025HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Ravi Trading Company vs. Union Of INDIA

SCA/6509/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S. Ksm Company vs. State Tax Officer (3), Mobile Squad-3, Enforcement 7

SCA/998/2025HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Nasima Parvin vs. Union Of INDIA

SCA/8004/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Ranchal Industries vs. Union Of INDIA

SCA/10534/2024HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Titaanium Ten Enterprise LTD vs. State Of Gujarat

SCA/12474/2025HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Kansarabazar.In vs. State Of Gujarat

SCA/13611/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Nikesh Rameshbhai Sarvaiya vs. State Of Gujarat

SCA/7677/2022HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Salaluddin S/O Badlu vs. Commissioner Of Goods And Service Tax Central GST And Central Excise Vadodara Ii

SCA/1232/2024HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Amirul Islam Sayed vs. Principal Commissioner Of Goods And Service Tax

SCA/864/2024HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Pramod Yadav S/O Bajai Yadav vs. State Of Gujarat

SCA/7740/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Kothi Steel Limited vs. State Tax Officer (2)

SCA/13222/2024HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S. H L Cargo vs. State Of Gujarat

SCA/8512/2024HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S. Bholenath Enterprises vs. The State Of Gujarat

SCA/4916/2024HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Bharat Trading Company vs. State Tax Officer, Mobile Squad, Sagbara

SCA/17379/2024HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Taj Enterprises Through Prop. Shahnawaz Shah S/O Late Aman Shah vs. State Of Gujarat

SCA/5827/2024HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Panchhi Traders Through Its Authorized Signatory Narendra Danabhai Daki vs. State Of Gujarat Through Deputy Commissioner (Enforcement)

SCA/9250/2020HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Kothi Steel Limited vs. State Tax Officer(2), Mobile Squad, Bhavnagar

SCA/13230/2024HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Rajkamal Metal And Alloys vs. State Tax Officer, Mobile Squad

SCA/7426/2022HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Arvindbhai Baraiya vs. State Of Gujarat

SCA/15707/2022HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Kanica Enterprise Through Prop. Sita Devi D/O Nar Bahadur vs. State Of Gujarat

SCA/5373/2024HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Veer Trading Company vs. Union Of INDIA

SCA/6542/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Kwality Steelage PVT. LTD vs. Union Of INDIA

SCA/11958/2022HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Echjay Industries PVT. LTD vs. State Tax Officer I

SCA/8891/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Geberit Plumbing Technology INDIA PVT. LTD vs. State Of Gujarat

SCA/11982/2025HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S. Genex Corporation vs. Union Of INDIA

SCA/5900/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Ravi Trading Co vs. Deputy Commissioner Of State Tax, Enforcement, Div 10

SCA/6407/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Shreejee Jewellers vs. State Of Gujarat

SCA/13334/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Piyush Mohan Nakum vs. State Tax Officer - Enf Div-5

SCA/7625/2025HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Hashmi Overseas LLP Through Its Partner Amirul Islam Sayed Through Its Poa Mohammad Moin Pathan vs. Principal Commissioner Of Goods And Service Tax

SCA/1013/2024HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Hamid Raza Khan vs. State Of Gujarat

SCA/18815/2022HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Infinity Exim vs. Union Of INDIA

SCA/4677/2024HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S. Ved Industries Through Its Proprietor Arti Suraj Mishra vs. State Of Gujarat

SCA/15129/2025HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Worldly Ispat Private Limited vs. State Tax Officer - 1

SCA/17885/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Worldly Ispat Private Limited vs. State Tax Officer 1

SCA/18485/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Ravi Trading Company vs. Union Of INDIA

SCA/6493/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Jinesh Shah Prop. Of M/S Vimal Traders vs. The State Of Gujarat

SCA/16026/2025HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Worldly Ispat Private Limited vs. State Tax Officer 1

SCA/17882/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Mukundrai Chhabildas And Co vs. Deputy Commissioner Of State Tax, Enforcement, Div 10

SCA/6405/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Smit Dipen Shah, M/S Liberty Products vs. State Of Gujarat

SCA/8353/2022HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Nitinbhai Arjanbhai Jambujha vs. State Of Gujarat

SCA/15706/2022HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Irshadbhai Hamidbhai Rain vs. State Of Gujarat

SCA/11240/2022HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Rohit Company vs. Union Of INDIA

SCA/6502/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Rihana W/O Fakru vs. Commissioner Of Goods And Service Tax

SCA/1196/2024HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

V.S. Traders Throu Prop. Vishal Singh S/O Vijay Shankar Singh vs. State Of Gujarat

SCA/10663/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Blackart Ceramic LLP vs. State Of Gujarat

SCA/25322/2022HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Ravi Trading Company vs. Union Of INDIA

SCA/6538/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Raj Enterprises vs. Union Of INDIA

SCA/11687/2024HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Shri Bake Bihari Enterprises Through Its Prop. Shobha Kumari D/O Badri Sharma vs. State Of Gujarat

SCA/5329/2024HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Heeraman Traders vs. State Of Gujarat

SCA/14610/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Chintankumar Karshanbhai Daraji vs. State Of Gujarat

SCA/11235/2022HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Pooran Singh S/O Late Mohkam Singh vs. Union Of INDIA

SCA/7938/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Burhani Iron And Hardware Stores vs. Union Of INDIA

SCA/10532/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Kamnath Enterprise vs. State Of Guajrat

SCA/1504/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Shyamji Trading Company vs. State Of Gujarat

SCA/20732/2022HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Chander Prakash Texfab Private Limited vs. The State Of Gujarat

SCA/9204/2024HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M K Metals Through Its Proprietor Arshad Firoz S/O Mohd. Firoz vs. State Of Gujarat

SCA/5388/2024HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Anilbhai Nagjibhai Vala vs. State Of Gujarat

SCA/20379/2022HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Nikhil Anilkumar Pandey Proprietor Of M/S A K Enterprise vs. State Of Gujarat

SCA/13219/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Virani Tradelink vs. State Of Gujarat

SCA/13232/2022HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Kairvi Enterprise vs. State Of Gujarat

SCA/14028/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Nextthink Metals vs. State Of Gujarat

SCA/5939/2025HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

S K Enterprise Through Its Propriteor Salamna Khan S/O Saleem Khan vs. State Of Gujarat

SCA/5413/2024HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Silver Rush Exim vs. State Tax Officer

SCA/1816/2024HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Patel Suprimkumar Jitendrabhai vs. State Of Gujarat

SCA/13461/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Dineshbhai Babubhai Patel Through Its Prop. Dineshbhai Babubhai Patel vs. State Of Gujarat

SCA/11560/2022HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Aryavarta International vs. State Of Gujarat

SCA/17897/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Aqua Blue Enterprise Through Authorized Person Raval Kamleshkumar Arvindbhai vs. State Of Gujarat

SCA/13829/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S. A K Patel And Co. Through Its Partner Chandrakant Somabhai Patel vs. State Of Gujarat

SCA/11561/2022HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Sharda Batteries And Metals vs. Deputy Commissioner Of State Tax

SCA/5752/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Tanmit Singh Through Poa Zaid Mohammad Shaikh vs. State Of Gujarat

SCA/24180/2022HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S. Sainath Express Service Private Limited vs. Office Of The Deputy Commissioner Of State Tax Enforcement

SCA/15859/2024HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Mhb Trade Company vs. Union Of INDIA

SCA/6541/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S P R Logistics vs. Union Of INDIA

SCA/9610/2025HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Parth Impex vs. State Of Gujarat

SCA/10854/2022HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Shreenath Traders vs. Union Of INDIA

SCA/21071/2022HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Ranuja Traders vs. State Of Gujarat

SCA/5716/2025HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S. Ksm Company vs. State Tax Officer (1), Mobile Squad, (Enforcement)

SCA/997/2025HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

New Randhawa Road Lines vs. State Of Gujarat

SCA/16709/2022HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S S J Shah And Co vs. Union Of INDIA

SCA/5798/2024HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Aahana Sales PVT. LTD vs. Union Of INDIA

SCA/5525/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Amar Traders vs. State Tax Officer 4, Mobile Squad, Ahmedabad

SCA/7170/2025HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

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