M/S Ranchal Industries v. Union Of INDIA
- Court
- Gujarat High Court
- Case number
- SCA/10534/2024
- Date of judgment
- 11 Dec 2025
- Bench
- HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI
- Petitioner
- M/S RANCHAL INDUSTRIES
- Respondent
- UNION OF INDIA
- CNR
- GJHC240442302024
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