Kothi Steel Limited v. State Tax Officer (2)

Court
Gujarat High Court
Case number
SCA/13222/2024
Date of judgment
11 Dec 2025
Bench
HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI
Petitioner
KOTHI STEEL LIMITED
Respondent
STATE TAX OFFICER (2)
CNR
GJHC240593502024

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