Worldly Ispat Private Limited v. State Tax Officer 1

Court: Gujarat High Court
Case number: SCA/17882/2023
Date of judgment: 11 Dec 2025
Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI
Petitioner: WORLDLY ISPAT PRIVATE LIMITED
Respondent: STATE TAX OFFICER 1
CNR: GJHC240675962023

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