Jinesh Shah Prop. Of M/S Vimal Traders v. The State Of Gujarat

Court: Gujarat High Court
Case number: SCA/16026/2025
Date of judgment: 11 Dec 2025
Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI
Petitioner: JINESH SHAH PROP. OF M/S VIMAL TRADERS
Respondent: THE STATE OF GUJARAT
CNR: GJHC240784742025

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the Gujarat High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.