Gujarat High Court GST Judgments — 2026

26 judgments, newest first.

M/S Modern Sales Agency vs. State Of Gujarat

SCA/14530/2026HC Gujarat29 Oct 2026

Bench: HONOURABLE MS. JUSTICE SANGEETA K. VISHEN,HONOURABLE MR.JUSTICE UTKARSH THAKORBHAI DESAI

Jaydeep Jayantilal Hudaka vs. State Of Gujarat

CR.MA/25580/2026HC Gujarat28 Oct 2026

Bench: HONOURABLE MR. JUSTICE HASMUKH D. SUTHAR

Ayush Sureshchandra Shah vs. State Of Gujarat

CR.MA/23616/2026HC Gujarat27 Oct 2026

Bench: HONOURABLE MR. JUSTICE HASMUKH D. SUTHAR

Sureshchandra Moolchand Shah vs. State Of Gujarat

CR.MA/23559/2026HC Gujarat27 Oct 2026

Bench: HONOURABLE MR. JUSTICE HASMUKH D. SUTHAR

M/S Gujarat Co-Operative Milk Marketing Federation Limited vs. Union Of INDIA

SCA/7085/2025HC Gujarat14 Oct 2026

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI

M/S. A.C. Enterprise vs. State Of Gujarat

SCA/13050/2026HC Gujarat12 Oct 2026

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI

Niraj Widow Of Ranveersinh Mangelal Inda vs. State Of Gujarat

CR.MA/22981/2026HC Gujarat01 Oct 2026

Bench: HONOURABLE MR. JUSTICE HASMUKH D. SUTHAR

M/S Concept Medical Research Private Limited vs. State Of Gujarat

SCA/10007/2025HC Gujarat01 Oct 2026

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI

M/S Shreeji Steel vs. State Tax Officer (1), Kutch Mobile Squad

SCA/10249/2026HC Gujarat01 Oct 2026

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI

M/S Liberty Chemtrade PVT LTD vs. The Union Of INDIA

SCA/5637/2018HC Gujarat30 Sept 2026

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI

Adm Agro Industries INDIA PVT. LTD vs. Union Of INDIA

SCA/16011/2024HC Gujarat24 Sept 2026

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI

Panchhi Traders Through Narendra Danabhai Daki vs. State Of Gujarat

SCA/17259/2019HC Gujarat25 Aug 2026

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI

Alps Polytex Through Mahendrakumar Prabhudas Patel vs. State Of Gujarat

CR.MA/18251/2026HC Gujarat07 Aug 2026

Bench: HONOURABLE MR. JUSTICE HEMANT M. PRACHCHHAK

Ramakant Pal S/O Radhey Shyam Pal vs. State Of Gujarat

CR.MA/15087/2026HC Gujarat17 Jul 2026

Bench: HONOURABLE MR. JUSTICE ILESH J. VORA

Shri Bhavesh Kumar Sahni S/O. Shri Raj Kumar Sahni vs. State Of Gujarat

CR.MA/15066/2026HC Gujarat17 Jul 2026

Bench: HONOURABLE MR. JUSTICE ILESH J. VORA

M/S. Olcare Laboratories Prop. Arunaben Jayesh Mehta vs. M/S. Neon Laboratories LTD

CIA/40/2022HC Gujarat13 Jul 2026

Bench: HONOURABLE MR. JUSTICE NIKHIL S. KARIEL

Mahalaxmi Industries vs. Union Of INDIA

SCA/9118/2026HC Gujarat10 Jul 2026

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI

Mr Manoj Ramkishan Agrawal vs. Union Of INDIA

SCA/7965/2026HC Gujarat17 Jun 2026

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI

Keyur Dipakkumar Shah Dir. Of M/S. Dhara Pharmachem PVT. LTD And M/S.Dipna Pharmachem LTD vs. State Of Gujarat

CR.MA/6472/2026HC Gujarat23 Mar 2026

Bench: HONOURABLE MR. JUSTICE NIKHIL S. KARIEL

M/S. Ravi Plumbing And Construction vs. Union Of INDIA

SCA/844/2026HC Gujarat30 Jan 2026

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Alstom Transport INDIA Limited vs. Additional Commissioner, CGST And Central Excise (Appeals)

SCA/11033/2025HC Gujarat23 Jan 2026

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Alstom Transport INDIA Limited Through Authorised Signatory Shah Diptej Harshadkumar vs. Additional Commissioner, CGST And Central Excise (Appeals)

SCA/11035/2025HC Gujarat23 Jan 2026

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Alstom Transport INDIA Limited Through Its Authorised Signatory Shah Diptej Harshadkumar vs. Additional Commissioner, CGST And Central Excise (Appeals)

SCA/11025/2025HC Gujarat23 Jan 2026

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Alstom Transport INDIA Limited vs. Additional Commissioner, CGST And Central Excise (Appeals)

SCA/11030/2025HC Gujarat23 Jan 2026

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Alstom Transport INDIA Limited vs. Additional Commissioner, CGST And Central Excise (Appeals)

SCA/11043/2025HC Gujarat23 Jan 2026

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

The Commissioner, CGST And Central Excise Commissionerate vs. M/S Jalaram Steel Furniture PVT. LTD

TAXAP/313/2020HC Gujarat22 Jan 2026

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

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