M/S Bharat Goods Carriers v. Deputy Commissioner Of State Tax Enforcement Div - 8

Court: Gujarat High Court
Case number: SCA/18561/2023
Date of judgment: 11 Dec 2025
Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI
Petitioner: M/S BHARAT GOODS CARRIERS
Respondent: DEPUTY COMMISSIONER OF STATE TAX ENFORCEMENT DIV - 8
CNR: GJHC240646912023

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