BharatTaxGST

Gujarat High Court GST Judgments — 2025

120 judgments, newest first. Page 2 of 2.

M/S Ibrahim Traders vs. State Of Gujarat

SCA/14630/2024HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Ravi Trading Company vs. Union Of INDIA

SCA/6539/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Shreeji Steel vs. State Tax Officer (1), Kutch Mobile Squad

SCA/3929/2025HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Worldly Ispat Private Limited Thro Manoj Ganpatlal Jain vs. State Tax Officer 1, Central Mobile Squad

SCA/18481/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Jam Jupeter Logistics vs. State Tax Officer-4, Mobile Squad, Ahmedabad

SCA/7116/2025HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Aqua Blue Enterprise Through Raval Kamleshkumar Arvindbhai vs. State Of Gujarat

SCA/13928/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Kanchan INDIA LTD vs. State Of Gujarat

SCA/14603/2021HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Maruti Metal And Scrap Traders vs. State Of Gujarat

SCA/18302/2023HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S. Happy Metal Industries Through Its Prorietor Nimba Ram vs. Commissioner Of State Tax

SCA/9857/2022HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Omega Metal vs. State Of Gujarat

SCA/12321/2025HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Rajkamal Metal And Alloys vs. State Tax Officer, Mobile Squad

SCA/7425/2022HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S. Virani Tradelink vs. State Of Gujarat

SCA/13083/2022HC Gujarat11 Dec 2025

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Vikas Naresh Chandra Kansal vs. State Of Gujarat

CR.MA/20804/2025HC Gujarat16 Oct 2025

Bench: HONOURABLE MR. JUSTICE R. T. VACHHANI

M/S Kothari Infotech PVT. LTD vs. Union Of INDIA

SCA/10341/2023HC Gujarat09 Oct 2025

Bench: HONOURABLE MR. JUSTICE BHARGAV D. KARIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Rameshkumar Amrutlal Panchal vs. State Of Gujarat

SCA/11902/2025HC Gujarat18 Sept 2025

Bench: HONOURABLE MR. JUSTICE BHARGAV D. KARIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Sanjay Prahladbhai Patel vs. State Of Gujarat

SCR.A/4503/2020HC Gujarat11 Sept 2025

Bench: HONOURABLE MR. JUSTICE J. C. DOSHI

Rameswar Udyog PVT. LTD vs. Union Of INDIA

SCA/17688/2019HC Gujarat11 Sept 2025

Bench: HONOURABLE MR. JUSTICE BHARGAV D. KARIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

M/S Sanghvi Metal Corporation vs. Union Of INDIA (Deleted As Per Oral Judgment Dated 07.08.2025)

SCA/9857/2025HC Gujarat07 Aug 2025

Bench: HONOURABLE MR. JUSTICE BHARGAV D. KARIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

Vijaybhai Bhanubhai Ramani Proprietor Of 'Hitarth Enterprize' vs. State Of Gujarat

CR.MA/840/2025HC Gujarat28 Jul 2025

Bench: HONOURABLE MS. JUSTICE S.V. PINTO

Ravi Jayantilal Patel vs. State Of Gujarat

CR.MA/6120/2025HC Gujarat25 Mar 2025

Bench: HONOURABLE MR. JUSTICE M. R. MENGDEY

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