M/S Panchhi Traders Through Its Authorized Signatory Narendra Danabhai Daki v. State Of Gujarat Through Deputy Commissioner (Enforcement)

Court: Gujarat High Court
Case number: SCA/9250/2020
Date of judgment: 11 Dec 2025
Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI
Petitioner: M/S PANCHHI TRADERS THROUGH ITS AUTHORIZED SIGNATORY NARENDRA DANABHAI DAKI
Respondent: STATE OF GUJARAT THROUGH DEPUTY COMMISSIONER (ENFORCEMENT)
CNR: GJHC240316852020

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