M/S Mukundrai Chhabildas And Co. v. Deputy Commissioner Of State Tax, Enforcement, Div 10

Court: Gujarat High Court
Case number: SCA/6405/2023
Date of judgment: 11 Dec 2025
Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI
Petitioner: M/S MUKUNDRAI CHHABILDAS AND CO.
Respondent: DEPUTY COMMISSIONER OF STATE TAX, ENFORCEMENT, DIV 10
CNR: GJHC240226232023

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