Pramod Yadav S/O Bajai Yadav v. State Of Gujarat
- Court
- Gujarat High Court
- Case number
- SCA/7740/2023
- Date of judgment
- 11 Dec 2025
- Bench
- HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI
- Petitioner
- PRAMOD YADAV S/O BAJAI YADAV
- Respondent
- STATE OF GUJARAT
- CNR
- GJHC240275112023
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Reproduced from the public record of the Gujarat High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.