Worldly Ispat Private Limited v. State Tax Officer - 1
Original PDF →SCA/17885/2023HC GujaratGSTCNR GJHC24067600202311 December 2025Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI
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Reproduced from the public record of the Gujarat High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.