BharatTaxGST

Chhattisgarh High Court GST Judgments — 2017

62 judgments, newest first.

The Principal Commissioner vs. M/S Sks Ispat And Power LTD

TAXC/168/2017HC Chhattisgarh08 Nov 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

The Principal Commissioner vs. M/S Lafarge INDIA PVT. LTD

TAXC/169/2017HC Chhattisgarh05 Nov 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

R.M. Marketing Agencies, Raipur And Anr vs. Commissioner Of Commercial Tax

WPT/2672/2008HC Chhattisgarh24 Oct 2017

Bench: HON'BLE SHRI JUSTICE P. SAM KOSHY

Sona Beverages PVT. LTD vs. Union Of INDIA

WPT/297/2017HC Chhattisgarh19 Sept 2017

Bench: HON'BLE SHRI JUSTICE P. SAM KOSHY

Commissioner, Central Excise, Customs And Service Tax vs. P.D. Industries PVT. LTD

TAXC/44/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Customs, Central Excise And Service Tax, Bilaspur vs. M/S Shree Shyam Sponge And Power LTD

TAXC/90/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

M/S Hira Ferro Alloys LTD vs. Commissioner Centralexcise Customsandanr

TAXC/32/2011HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

The Commissioner Central Excise Service Tax And Customs vs. M/S Sourabh Rolling Mills PVT. LTD

TAXC/102/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Central Excise And Central Goods And Service Tax vs. Shri Nakoda Ispat LTD

TAXC/103/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Central Excise, Customs And Service Tax vs. R.R.Ispat LTD

TAXC/51/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

M/S Hira Ferro Alloys LTD vs. The Commissioner Central Exciseandanr

TAXC/31/2011HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Customs, Central Excise And Service Tax, Bilaspur vs. M/S Satya Power And Ispat PVT LTD

TAXC/98/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

M/S Scania Steels And Powers LTD vs. The Commissioner, Central Excise And Customs

TAXC/17/2014HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Central Excise And Central Goods And Service Tax GST, Raipur vs. Shri Bajrang Power And Ispat LTD

TAXC/100/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Customs, Central Excise And Service Tax vs. M/S Monnet Ispat And Energy LTD

TAXC/75/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

The Principal Commissioner C.C.E. Raipur vs. M/S Ambuja Cement LTD

TAXC/120/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

M/S Hira Ferro Alloys LTD vs. Commissioner, Cent.Exci.Cust. And Ors

TAXC/61/2011HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Central Excise, Customs And Service Tax, Raipur vs. Jain Carbide And Chemical Limited

TAXC/62/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Central Excise, Customs And Service Tax vs. Bhagwati Power And Steel Limited

TAXC/48/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

M/S Salasar Sponge And Power LTD vs. The Commissioner Central Excise And Anr

TAXC/60/2011HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

M/S. Scania Steels And Power LTD vs. Comm. Central Exise And Cus. And Anr

TAXC/183/2010HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Customs Central Excise And Service Tax Bilaspur vs. M/S Raigarh Ispat And Power PVT. LTD

TAXC/101/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

M/S Seleno Steels LTD vs. The Commissioner Central Exciseandcust

TAXC/9/2012HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

The Commissioner Central Excise, Service Tax And Customs, Raipur vs. M/S Brahaspati Iron And Steel Company PVT. LTD

TAXC/114/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

M/S Scania Steels And Powers LTD vs. The Commissioner, Central Excise And Customs

TAXC/18/2014HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Customs, Central Excise And Service Tax, Raipur vs. Jagdamba Power And Alloys LTD

TAXC/67/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Customs, Central Excise And Service Tax vs. M/S Monnet Ispat LTD

TAXC/78/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

The Principal Commissioner C C E And S T, Raipur vs. M/S Real Ispat And Power LTD

TAXC/124/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Central Excise, Customs And Service Tax vs. Jayaswal Neco Industries LTD

TAXC/52/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Central Excise, Customs And Service Tax, Bilaspur vs. M/S Monnet Ispat And Energy LTD

TAXC/22/2016HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

The Principal Commissioner C.C.E. Raipur vs. M/S Prakash Industries LTD

TAXC/125/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Central Excise, Customs And Service Tax vs. Mahamaya Ispat

TAXC/72/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Central Excise, Customs And Service Tax, Raipur vs. Aarti Sponge And Power Limited

TAXC/91/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Customs, Central Excise And Service Tax, Bilaspur vs. M/S Lafarge INDIA Private Limited

TAXC/42/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Central Excise, Customs And Service Tax vs. M/S Topworth Steel And Power PVT. LTD. Borai

TAXC/119/2016HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Central Excise And Customs And Service Tax vs. Godawari Power And Ispat Limited

TAXC/134/2016HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

The Commissioner, Central Excise And Customs vs. M/S Ghankun Steel PVT. LTD

TAXC/116/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Customs, Central Excise, Customs And Service Tax, Bilaspur vs. M/S Mekko Steel And Power LTD

TAXC/80/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Central Excise, Customs And Service Tax, Raipur vs. Raipur Power And Steel LTD

TAXC/58/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Central Excise And Central Goods And Service Tax, Raipur vs. Sarda Energy And Minerals LTD

TAXC/99/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Customs, Central Excise, Customs And Service Tax, Bilaspur vs. M/S Monnet Ispat And Energy LTD

TAXC/74/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Central Excise, Customs And Service Tax, Raipur vs. M/S Hira Power And Steels Limited

TAXC/73/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Shri Bajrang Metallics PVT. LTD vs. Comm.Central Excise And Customs And An

TAXC/2/2011HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Central Excise, Customs And Service Tax vs. S K S Ispat And Power LTD

TAXC/39/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

M/S. Corefab Projects PVT. LTD vs. Commissioner Central Excise And Cus

TAXC/33/2011HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

The Commissioner, Central Excise, Service Tax And Customs vs. M/S Salasar Steel And Power LTD

TAXC/115/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Central Excise, Customs And Service Tax vs. Vaswani Industries LTD

TAXC/50/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Customs, Central Excise And Service Tax, Bilaspur vs. M/S Rameshwaram Steel And Power PVT. LTD

TAXC/77/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Central Excise, Customs And Service Tax vs. G. R. Sponge And Power LTD

TAXC/71/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

M/S Msp Sponge Iron LTD vs. The Commissioner, C E And Custome And Anr

TAXC/21/2013HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Central Excise, Customs And Service Tax, Raipur vs. Hira Ferro Alloys Limited

TAXC/35/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

M/S Godawari Power And Ispat Limited vs. Commissioner Of Customs And Central Excise

TAXC/133/2017HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

M/S Vandana Global LTD vs. Commissioner Central Excise And Custom Raipur

TAXC/59/2011HC Chhattisgarh12 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Dr. Vivek Bajpai vs. State Of Chhattisgarh

WPPIL/107/2017HC Chhattisgarh05 Sept 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Central Excise, Customs And Service Tax vs. M/S Drolia Electrosteel PVT. LTD

TAXC/76/2017HC Chhattisgarh18 Jul 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Central Excise, Customs And Service Tax vs. Devi Iron And Power PVT. LTD

TAXC/46/2017HC Chhattisgarh18 Jul 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Central Excise And Central Goods And Service Tax GST vs. Mahendra Sponge And Power PVT. LTD

TAXC/97/2017HC Chhattisgarh18 Jul 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Central Excise, Customs And Service Tax vs. Shri Hare Krishna Sponge Iron PVT. LTD

TAXC/60/2017HC Chhattisgarh18 Jul 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Central Excise, Customs And Service Tax vs. Baldev Alloys PVT. LTD

TAXC/59/2017HC Chhattisgarh18 Jul 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Customs, Central Excise And Service Tax Bilaspur vs. M/S Kalindi Ispat And Power LTD

TAXC/94/2017HC Chhattisgarh18 Jul 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Customs, Central Excise And Service Tax, Bilaspur vs. M/S Mangal Sponge And Steel PVT. LTD

TAXC/89/2017HC Chhattisgarh18 Jul 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Commissioner, Central Excise, Customs And Service Tax vs. N.R.Sponge PVT. LTD

TAXC/49/2017HC Chhattisgarh18 Jul 2017

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

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