Commissioner, Customs, Central Excise And Service Tax, Bilaspur v. M/S Rameshwaram Steel And Power PVT. LTD.
Original PDF →TAXC/77/2017HC ChhattisgarhGSTCNR CGHC01016804201712 September 2017Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA
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Reproduced from the public record of the Chhattisgarh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.