M/S Seleno Steels LTD. v. The Commissioner Central Exciseandcust.

Court: Chhattisgarh High Court
Case number: TAXC/9/2012
Date of judgment: 12 Sept 2017
Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA
Petitioner: M/S SELENO STEELS LTD.
Respondent: THE COMMISSIONER CENTRAL EXCISEandCUST.
CNR: CGHC010168942012

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