Commissioner, Central Excise And Central Goods And Service Tax GST, Raipur v. Shri Bajrang Power And Ispat LTD.
- Court
- Chhattisgarh High Court
- Case number
- TAXC/100/2017
- Date of judgment
- 12 Sept 2017
- Bench
- HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA
- Petitioner
- Commissioner, Central Excise And Central Goods and Service Tax gst, Raipur
- Respondent
- Shri Bajrang Power and Ispat Ltd.
- CNR
- CGHC010077212017
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