Commissioner, Customs, Central Excise And Service Tax v. M/S Monnet Ispat LTD.

Court: Chhattisgarh High Court
Case number: TAXC/78/2017
Date of judgment: 12 Sept 2017
Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA
Petitioner: Commissioner, Customs, Central Excise and Service Tax
Respondent: M/s Monnet Ispat Ltd.
CNR: CGHC010168022017

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