Commissioner, Central Excise, Customs And Service Tax v. N.R.Sponge PVT. LTD.

Court: Chhattisgarh High Court
Case number: TAXC/49/2017
Date of judgment: 18 Jul 2017
Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA
Petitioner: Commissioner, Central Excise, Customs and Service Tax
Respondent: N.R.Sponge Pvt. Ltd.
CNR: CGHC010130432017

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