Chhattisgarh High Court GST Judgments — 2018

42 judgments, newest first.

Agrawal Trading Company Power House vs. Union Of INDIA

WPT/323/2017HC Chhattisgarh29 Nov 2018

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

M/S Omprakash Trading Company vs. Union Of INDIA

WPT/311/2017HC Chhattisgarh29 Nov 2018

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

The Principal Commissioner vs. M/S Sks Ispat And Power LTD

TAXC/15/2018HC Chhattisgarh27 Nov 2018

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

S. K. Pansari vs. Union Of INDIA

WA/590/2018HC Chhattisgarh25 Nov 2018

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

M/S Jindal Power LTD vs. Principal Commissioner

TAXC/52/2018HC Chhattisgarh21 Nov 2018

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

M/S Jindal Steel And Power Limited vs. Principal Commissioner

TAXC/55/2018HC Chhattisgarh21 Nov 2018

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

M/S Jindal Steel And Power Limited vs. Principal Commissioner

TAXC/54/2018HC Chhattisgarh21 Nov 2018

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

M/S Bharat Aluminium Co.LTD vs. State Of Chhattisgarh

WPT/44/2013HC Chhattisgarh14 Nov 2018

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

Xtreme Agro Farms PVT. LTD vs. State Of Chhattisgarh

WPT/210/2018HC Chhattisgarh12 Nov 2018

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

Xtreme Agro Farms PVT. LTD vs. Union Of INDIA

WPT/211/2018HC Chhattisgarh12 Nov 2018

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

S. K. Pansari vs. Union Of INDIA

MCC/699/2018HC Chhattisgarh01 Nov 2018

Bench: HON'BLE SMT. JUSTICE RAJANI DUBEY,HON'BLE SHRI JUSTICE MANINDRA MOHAN SHRIVASTAVA

Pritam Das Manikpuri vs. Chhattisgarh State Cooperative Marketing Federation Limited

WPC/2929/2018HC Chhattisgarh21 Oct 2018

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

Shailendra Agrawal @ Banti vs. State Of Chhattisgarh

MCRC/6130/2018HC Chhattisgarh24 Sept 2018

Bench: HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

Sanjay Bhattar vs. State Of Chhattisgarh

MCRCA/1073/2018HC Chhattisgarh24 Sept 2018

Bench: HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

The Principal Commissioner vs. M/S Uniworth Textiles Limited

TAXC/175/2017HC Chhattisgarh16 Sept 2018

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

The Principal Commissioner vs. M/S Monnet Ispat And Energy LTD

TAXC/3/2018HC Chhattisgarh03 Sept 2018

Bench: HON'BLE SMT. JUSTICE RAJANI DUBEY,HON'BLE SHRI JUSTICE PRITINKER DIWAKER

The Principal Commissioner vs. M/S Sai Chemicals PVT. LTD 8 B

TAXC/53/2018HC Chhattisgarh28 Aug 2018

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

M/S Bharat Aluminium Co. LTD vs. State Of Chhattisgarh

WPT/125/2018HC Chhattisgarh13 Aug 2018

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

Ultratech Cement Limited (Hirmi Cement Works) vs. State Of Chhattisgarh

WPT/128/2018HC Chhattisgarh13 Aug 2018

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

M/S Rishabh Laboratories Private Limited vs. Customs Excise And Service Tax Apellate Tribunal

TAXC/20/2018HC Chhattisgarh05 Aug 2018

Bench: HON'BLE SMT. JUSTICE RAJANI DUBEY,HON'BLE SHRI JUSTICE MANINDRA MOHAN SHRIVASTAVA

Bunty Sahu vs. State Of Chhattisgarh

MCRCA/435/2018HC Chhattisgarh28 Jun 2018

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

M/S Janki Pesticides vs. Union Of INDIA

WPT/107/2018HC Chhattisgarh17 Jun 2018

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

M/S P V C Decorators vs. Union Of INDIA

WPT/104/2018HC Chhattisgarh17 May 2018

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

Shree Raipur Cement Plant vs. State Of Chhattisgarh

WPT/83/2018HC Chhattisgarh17 May 2018

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

Ms Icon Solar-En Power Technologies PVT. LTD vs. Union Of INDIA

WPT/100/2018HC Chhattisgarh15 May 2018

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

M/S Dhamtari Krishi Kendra vs. Union Of INDIA

WPT/68/2018HC Chhattisgarh13 May 2018

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

Sainik Mining And Allied Services LTD vs. Union Of INDIA

WPT/79/2018HC Chhattisgarh13 May 2018

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

The Principal Commissioner vs. M/S Devi Iron And Power PVT. LTD

TAXC/5/2018HC Chhattisgarh10 May 2018

Bench: HON'BLE SHRI JUSTICE PRASHANT KUMAR MISHRA,HON'BLE SHRI JUSTICE RAM PRASANNA SHARMA

Natthani Infrastructures vs. State Of Chhattisgarh

WPC/1231/2018HC Chhattisgarh30 Apr 2018

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

M/S Ramniwas Poddar vs. Muncipal Corporation Chirmiri

WPC/2716/2017HC Chhattisgarh24 Apr 2018

Bench: HON'BLE SHRI JUSTICE PRASHANT KUMAR MISHRA,HON'BLE SHRI JUSTICE RAM PRASANNA SHARMA

Harish Raisinghani vs. Union Of INDIA

WPT/1/2018HC Chhattisgarh16 Apr 2018

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

Commissioner, Central Excise, Customs And Service Tax, Raipur vs. Vandana Global Limited

TAXC/21/2017HC Chhattisgarh15 Apr 2018

Bench: HON'BLE SHRI JUSTICE PRASHANT KUMAR MISHRA,HON'BLE SHRI JUSTICE RAM PRASANNA SHARMA

Ramesh Kumar Soni vs. Punjab National Bank

WPC/616/2018HC Chhattisgarh08 Apr 2018

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

The Principal Commissioner vs. M/S Aggrawal Sponge PVT. LTD

TAXC/18/2018HC Chhattisgarh05 Apr 2018

Bench: HON'BLE SHRI JUSTICE PRASHANT KUMAR MISHRA,HON'BLE SHRI JUSTICE RAM PRASANNA SHARMA

The Principal Commissioner CGST And Central Excise vs. M/S Balajee Structural (I) PVT. LTD

TAXC/14/2018HC Chhattisgarh18 Mar 2018

Bench: HON'BLE SHRI JUSTICE PRASHANT KUMAR MISHRA,HON'BLE SHRI JUSTICE RAM PRASANNA SHARMA

Dhananjay Singh vs. Union Of INDIA

WPT/51/2018HC Chhattisgarh14 Mar 2018

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

Municipal Corporation vs. Union Of INDIA

WPT/50/2018HC Chhattisgarh13 Mar 2018

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

M/S Bharat Aluminium Company LTD vs. Union Of INDIA

WPT/33/2018HC Chhattisgarh21 Feb 2018

Bench: HON'BLE SHRI JUSTICE P. SAM KOSHY

The Principal Commissioner C C E, Raipur vs. M/S Ind Synergy Limited

TAXC/173/2017HC Chhattisgarh18 Feb 2018

Bench: HON'BLE SHRI JUSTICE PRASHANT KUMAR MISHRA,HON'BLE SHRI JUSTICE RAM PRASANNA SHARMA

The Principal Commissioner vs. M/S Crest Steel And Power PVT. LTD

TAXC/177/2017HC Chhattisgarh18 Feb 2018

Bench: HON'BLE SHRI JUSTICE PRASHANT KUMAR MISHRA,HON'BLE SHRI JUSTICE RAM PRASANNA SHARMA

The Principal Commissioner vs. M/S Cosmos Casting INDIA LTD

TAXC/4/2018HC Chhattisgarh18 Feb 2018

Bench: HON'BLE SHRI JUSTICE PRASHANT KUMAR MISHRA,HON'BLE SHRI JUSTICE RAM PRASANNA SHARMA

The Commissioner vs. M/S Khyati Ispat PVT. LTD

TAXC/171/2017HC Chhattisgarh18 Feb 2018

Bench: HON'BLE SHRI JUSTICE PRASHANT KUMAR MISHRA,HON'BLE SHRI JUSTICE RAM PRASANNA SHARMA

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