The Principal Commissioner vs. M/S Monnet Ispat And Energy LTD.
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1 NAFR HIGH COURT OF CHHATTISGARH, BILASPUR TAXC No. 3 of 2018 The Principal Commissioner, CGST & Central Excise, GST Bhawan, Dhamtari Road, Tikrapara, Raipur (C.G.) ---- Appellant Versus M/s Monnet Ispat & Energy Ltd., Unit-II, Monnet Marg, Mandir Hasaud, Raipiur (C.G.). ---- Respondent For Appellant : Shri Manish Sharma, Advocate For Respondent. : None Hon'ble Shri Justice Pritinker Diwaker Hon'ble Smt Justice Rajani Dubey Order on Board Per Pritinker Diwaker, J 04 /09/2018
Heard on I.A.No.01/2018, application seeking withdrawal of the appeal.
I.A.No.01/2018 is allowed and the appellant is permitted to withdraw the present appeal.
Appeal is accordingly dismissed as withdrawn. (Pritinker Diwaker) (Rajani Dubey) JUDGE JUDGE Vijay
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