Chhattisgarh High Court GST Judgments — 2019

64 judgments, newest first.

M/S Polybond Insulation PVT LTD vs. Commissioner

TAXC/51/2018HC Chhattisgarh11 Dec 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

M/S Skipper Limited vs. State Of Chhattisgarh

WPT/151/2019HC Chhattisgarh11 Dec 2019

Bench: HON'BLE SHRI JUSTICE P. SAM KOSHY

Sarthak Metals Limited vs. Chhattisgarh GST

WPT/148/2019HC Chhattisgarh10 Dec 2019

Bench: HON'BLE SHRI JUSTICE P. SAM KOSHY

Sarthak Metals Limited vs. Chhattisgarh GST

WPT/145/2019HC Chhattisgarh08 Dec 2019

Bench: HON'BLE SHRI JUSTICE P. SAM KOSHY

Everest Facility Management Services PVT. LTD vs. Indian Institue Of Management Raipur

WPC/1741/2019HC Chhattisgarh01 Dec 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

Dadhichi Iron And Steel PVT. LTD vs. Ms. Sushma Bara

CONT/1033/2019HC Chhattisgarh26 Nov 2019

Bench: HON'BLE SHRI JUSTICE P. SAM KOSHY

Pratibha Milind vs. State Of Chhattisgarh

WPS/9794/2019HC Chhattisgarh25 Nov 2019

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

M/S G.C. Jain vs. State Of Chhattisgarh

WPT/136/2019HC Chhattisgarh21 Nov 2019

Bench: HON'BLE SHRI JUSTICE P. SAM KOSHY

Sri Pankaj Agarwal vs. Union Of INDIA

WPT/78/2019HC Chhattisgarh19 Nov 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

M/S Mangal Commercial PVT. LTD vs. Union Of INDIA

WPT/80/2019HC Chhattisgarh19 Nov 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

Sri Ravi Agarwal vs. Union Of INDIA

WPT/79/2019HC Chhattisgarh19 Nov 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

Sri Ravi Agarwal vs. Union Of INDIA

WPT/77/2019HC Chhattisgarh19 Nov 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

M/S Salasar Tradeco PVT. LTD vs. Union Of INDIA

WPT/81/2019HC Chhattisgarh19 Nov 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

The Principal Commisioner vs. M/S Ultratech Cement LTD

TAXC/21/2019HC Chhattisgarh18 Nov 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

The Principal Commissioner vs. M/S Century Cement, Century Textiles And Industries LTD

TAXC/26/2019HC Chhattisgarh18 Nov 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

The Principal Commissioner vs. M/S Gkc Projects LTD

TAXC/28/2018HC Chhattisgarh18 Nov 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

M/S. Bharat Aluminum Co. LTD vs. Union Of INDIA

WPT/161/2018HC Chhattisgarh05 Nov 2019

Bench: HON'BLE SHRI JUSTICE P. SAM KOSHY

Mahendra Pratap Tiwari vs. State Of Chhattisgarh

REVP/206/2019HC Chhattisgarh05 Nov 2019

Bench: HON'BLE SHRI JUSTICE P. SAM KOSHY

Dadhichi Iron And Steel PVT. LTD vs. Chhattisgarh GST

WPT/130/2019HC Chhattisgarh21 Oct 2019

Bench: HON'BLE SHRI JUSTICE P. SAM KOSHY

Vardhman Automoitive vs. Chhattisgarh GST

WPT/126/2019HC Chhattisgarh03 Oct 2019

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

Pushpa Rani Agrawal vs. State Of Chhattisgarh

WPS/8212/2019HC Chhattisgarh30 Sept 2019

Bench: HON'BLE SHRI JUSTICE P. SAM KOSHY

Shahnawaz Shamnani vs. State Of Chhattisgarh

MCRC/4673/2019HC Chhattisgarh29 Sept 2019

Bench: HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Agrawal Structure Mills (PVT.) LTD vs. Chhattisgarh State Power Distribution Company Limited

WPC/1763/2019HC Chhattisgarh10 Sept 2019

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

The Principal Commissioner vs. M/S Jindal Steel And Power LTD

TAXC/57/2018HC Chhattisgarh10 Sept 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

Mahendra Pratap Tiwari vs. State Of Chhattisgarh

WPS/7033/2019HC Chhattisgarh03 Sept 2019

Bench: HON'BLE SHRI JUSTICE P. SAM KOSHY

The Principal Commissioner vs. M/S Jayaswal Neco Industries LTD

TAXC/40/2018HC Chhattisgarh01 Sept 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

Som Distilleries And Breweries LTD vs. State Of Chhattisgarh

WPC/2800/2019HC Chhattisgarh26 Aug 2019

Bench: HON'BLE SHRI JUSTICE P. SAM KOSHY

Commissioner, Central Excise, Customs And Service Tax vs. M/S Salasar Sponge And Power Limited

TAXC/31/2017HC Chhattisgarh25 Aug 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

The Principal Commissioner CGST And Central Excise GST Bhavan vs. M/S Spectrum Coal And Power Limited

TAXC/149/2018HC Chhattisgarh12 Aug 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

M/S K.S. Infra Jv vs. South Eastern Coalfields Limited

WPC/2088/2018HC Chhattisgarh31 Jul 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

Pradeep Kumar Roy vs. Union Of INDIA

WPC/1952/2019HC Chhattisgarh25 Jul 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

M/S Shiv Shakti Engineering Works vs. Union Of INDIA

WPT/106/2019HC Chhattisgarh22 Jul 2019

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

The Principal Commissioner vs. M/S A.S. Associates

TAXC/133/2018HC Chhattisgarh17 Jul 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

Bunty Sahu vs. State Of Chhattisgarh

WPCR/232/2018HC Chhattisgarh07 Jul 2019

Bench: HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

Veer Bhadra Singh vs. Union Of INDIA

WPT/94/2019HC Chhattisgarh26 Jun 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

M/S Satyam Caterers PVT. LTD vs. Union Of INDIA

WPT/28/2019HC Chhattisgarh25 Jun 2019

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

M/S Roop Caterers vs. Union Of INDIA

WPT/27/2019HC Chhattisgarh25 Jun 2019

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

M/S R. K. Associates And Hoteliers PVT. LTD vs. Union Of INDIA

WPT/22/2019HC Chhattisgarh25 Jun 2019

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

M/S Brandavan Food Products vs. Union Of INDIA

WPT/25/2019HC Chhattisgarh25 Jun 2019

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

Pankaj Agrawal vs. Union Of INDIA

MCRC/3769/2019HC Chhattisgarh23 Jun 2019

Bench: HON'BLE SHRI JUSTICE ARVIND SINGH CHANDEL

Ramavatar Mishra vs. Union Of INDIA

WPT/87/2019HC Chhattisgarh16 Jun 2019

Bench: HON'BLE SHRI JUSTICE PRASHANT KUMAR MISHRA

M/S Satyam Caterers PVT LTD vs. Commissioner (Appeals)

WA/264/2019HC Chhattisgarh16 May 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE MANINDRA MOHAN SHRIVASTAVA

M/S Brandavan Food Products vs. Commissioner (Appeals)

WA/262/2019HC Chhattisgarh16 May 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE MANINDRA MOHAN SHRIVASTAVA

M/S R. K. Associates And Hoteliers PVT. LTD vs. Commissioner (Appeals)

WA/265/2019HC Chhattisgarh16 May 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE MANINDRA MOHAN SHRIVASTAVA

M/S R.K.Associates And Hoteliers PVT LTD vs. Commissioner (Appeals)

WA/263/2019HC Chhattisgarh16 May 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE MANINDRA MOHAN SHRIVASTAVA

The Principal Commissioner CGST And Central Excise vs. M/S Essar Steel INDIA LTD

TAXC/27/2019HC Chhattisgarh13 May 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE MANINDRA MOHAN SHRIVASTAVA

Gtl Infrastructure Limited vs. The State Of Chhattisgarh

WPT/7/2019HC Chhattisgarh12 May 2019

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

State Of Chhattisgarh vs. M/S Bharat Aluminium Commissioner LTD

REVP/85/2018HC Chhattisgarh02 May 2019

Bench: HON'BLE SHRI JUSTICE P. SAM KOSHY

M/S Ashoka Engineering Works vs. Principal Commissoner

WPT/24/2019HC Chhattisgarh14 Apr 2019

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

M/S Sulabh International Social Service Organisation vs. Union Of INDIA

WPC/1398/2019HC Chhattisgarh09 Apr 2019

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

M/S Satyam Caterers PVT. LTD vs. Commissioner (Appeals )

WPT/58/2019HC Chhattisgarh19 Mar 2019

Bench: HON'BLE SHRI JUSTICE PRASHANT KUMAR MISHRA

M/S R.K. Associates And Hoteliers PVT. LTD vs. Commissioner

WPT/57/2019HC Chhattisgarh19 Mar 2019

Bench: HON'BLE SHRI JUSTICE PRASHANT KUMAR MISHRA

M/S R.K. Associates And Hoteliers PVT. LTD vs. Commissioner

WPT/59/2019HC Chhattisgarh19 Mar 2019

Bench: HON'BLE SHRI JUSTICE PRASHANT KUMAR MISHRA

M/S Brandavan Food Products vs. Commissioner

WPT/60/2019HC Chhattisgarh19 Mar 2019

Bench: HON'BLE SHRI JUSTICE PRASHANT KUMAR MISHRA

The Principal Commissioner vs. M/S Essar Steel INDIA LTD

TAXC/131/2018HC Chhattisgarh07 Mar 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

The Principal Commissioner vs. M/S G.P.Ispat PVT. LTD

TAXC/135/2018HC Chhattisgarh04 Mar 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

M/S Vasava Engineering PVT.LTD vs. Union Of INDIA Through The Assistant Commissioner Audit

WPT/165/2014HC Chhattisgarh12 Feb 2019

Bench: HON'BLE SHRI JUSTICE PRASHANT KUMAR MISHRA

M/S Dilip Construction Company vs. Union Of INDIA

WPT/168/2014HC Chhattisgarh12 Feb 2019

Bench: HON'BLE SHRI JUSTICE PRASHANT KUMAR MISHRA

M/S Vasava Engineering Construction vs. Union Of INDIA Through The Assistant Commissioner Audit

WPT/166/2014HC Chhattisgarh12 Feb 2019

Bench: HON'BLE SHRI JUSTICE PRASHANT KUMAR MISHRA

Mosh Varaya Infrastructure Limited vs. Principal Commissioner, Central GST And Central Excise

WPT/203/2018HC Chhattisgarh12 Feb 2019

Bench: HON'BLE SHRI JUSTICE PRASHANT KUMAR MISHRA

M/S Avinash Developers PVT.LTD vs. Union Of INDIA

WPT/167/2014HC Chhattisgarh12 Feb 2019

Bench: HON'BLE SHRI JUSTICE PRASHANT KUMAR MISHRA

M/Sbagga Wheel Care A Proprietorship Firmhaving Its Office At Gurunanak Chowk vs. The State Of Chhattisgarh

WPT/11/2019HC Chhattisgarh10 Feb 2019

Bench: HON'BLE SHRI JUSTICE PRASHANT KUMAR MISHRA

M/S Bagga Wheels Care A Proprietorship Firm Having Its Office vs. The State Of Chhattisgarh

WPT/12/2019HC Chhattisgarh10 Feb 2019

Bench: HON'BLE SHRI JUSTICE PRASHANT KUMAR MISHRA

M/S Shivam Coal Carriers Private Limited vs. South Eastern Coalfields Limited

WPC/2079/2018HC Chhattisgarh06 Jan 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

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