Chhattisgarh High Court GST Judgments — 2020

20 judgments.

• Rakesh Sharma v. State Of Chhattisgarh

  Record only

  MCRC/7355/2020·5 Nov 2020

• Phoolchand Mohto v. State Of Chhattisgarh

  Record only

  MCRC/7240/2020·5 Nov 2020

• Raju Kumar Sidar v. State Of Chhattisgarh

  Record only

  MCRC/7122/2020·5 Nov 2020

• Shubham Singhal v. Union Of INDIA

  Record only

  MCRC/7060/2020·2 Nov 2020

• Nandan Steels And Power Limited v. State Of Chhattisgarh

  Record only

  WPT/97/2020·26 Oct 2020

• M/S Vinod Kumar Jain v. Additional Commissioner (Appeals) Of Chhattisgarh State Tax (G S T )

  Record only

  WPT/90/2020·6 Oct 2020

• M/S Rudra Steel v. Principal Commissioner

  Record only

  WPT/13/2019·17 Sept 2020

• Prakash Bihari Lal Dadhichi v. Union Of INDIA

  Record only

  MCRC/1578/2020·16 Sept 2020

• Vandana Agro Industries v. Union Of INDIA

  Record only

  WPT/79/2020·20 Aug 2020

• M/S Shanti Enggicon Private Limited v. Ntpc Limited

  Record only

  WPC/194/2020·22 Mar 2020

• Kay Pan Sugandh LTD v. State Of Chhattisgarh

  Record only

  WPT/49/2020·15 Mar 2020

• K.P. Sugandh LTD. v. State Of Chhattisgarh

  Record only

  WPT/36/2020·15 Mar 2020

• M/S Sourabh Rolling Mills PVT. LTD. v. State Of Chhattisgarh

  Record only

  WPT/44/2020·26 Feb 2020

• Dadhichi Iron And Steel PVT. LTD. v. Chhattisgarh G S T

  Record only

  WPT/42/2020·24 Feb 2020

• M/S Mangal Commercial PVT. LTD. v. Union Of INDIA

  Record only

  REVP/260/2019·10 Feb 2020

• Sri Ravi Agarwal v. Union Of INDIA

  Record only

  REVP/30/2020·10 Feb 2020

• Sri Pankaj Agarwal v. Union Of INDIA Secretary

  Record only

  REVP/31/2020·10 Feb 2020

• M/S Salasar Tradeco PVT. LTD. v. Union Of INDIA

  Record only

  REVP/32/2020·10 Feb 2020

• Shri Ravi Agarwal v. Union Of INDIA

  Record only

  REVP/258/2019·10 Feb 2020

• M/S Jagadamba Hardware Stores v. Union Of INDIA

  Record only

  WPT/31/2020·26 Jan 2020