K.P. Sugandh LTD. v. State Of Chhattisgarh
- Court
- Chhattisgarh High Court
- Case number
- WPT/36/2020
- Date of judgment
- 15 Mar 2020
- Bench
- HON'BLE SHRI JUSTICE P. SAM KOSHY
- Petitioner
- K.P. SUGANDH LTD.
- Respondent
- STATE OF CHHATTISGARH
- CNR
- CGHC010044152020
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Reproduced from the public record of the Chhattisgarh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.