Chhattisgarh High Court GST Judgments — 2021

55 judgments, newest first.

Abhishek Pandey vs. Government Of INDIA

MCRC/6692/2021HC Chhattisgarh20 Dec 2021

Bench: HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

Rohan Tanna vs. Union Of INDIA

MCRC/6331/2021HC Chhattisgarh20 Dec 2021

Bench: HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

H. L. Hidco vs. State Of Chhattisgarh

WPS/1779/2020HC Chhattisgarh16 Dec 2021

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

M/S Shri Sshantanu Steel Traders vs. State Of Chhattisgarh

WPT/251/2021HC Chhattisgarh15 Dec 2021

Bench: HON'BLE SHRI JUSTICE SANJAY AGRAWAL

M/S Shree Radhemani Steels (A Partnership Firm) vs. State Of Chhattisgarh

WPT/248/2021HC Chhattisgarh15 Dec 2021

Bench: HON'BLE SHRI JUSTICE SANJAY AGRAWAL

The Principal Commissioner CGST And Central Excise vs. M/S Nalwa Steel And Power LTD

TAXC/134/2018HC Chhattisgarh13 Dec 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SANJAY AGRAWAL

M/S Tata Sky Limited vs. State Of Chhattisgarh

WPT/249/2021HC Chhattisgarh12 Dec 2021

Bench: HON'BLE SHRI JUSTICE SANJAY AGRAWAL

Yagya Kumar Rathore Tour And Travels vs. State Of Chhattisgarh

WPC/3312/2021HC Chhattisgarh09 Dec 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE ARVIND SINGH CHANDEL

M/S Rahul Agency vs. Commissioner (Appelas)

WPT/244/2021HC Chhattisgarh06 Dec 2021

Bench: HON'BLE SHRI JUSTICE SANJAY AGRAWAL

M/S Radhemani And Sons ( A Proprietorship Firm) vs. Additional Commissioner (Appeals) CGST And Central Excise

WPT/213/2021HC Chhattisgarh06 Dec 2021

Bench: HON'BLE SHRI JUSTICE SANJAY AGRAWAL

Mirza Aslam Baig vs. State Of Chhattisgarh

WPCR/155/2020HC Chhattisgarh01 Dec 2021

Bench: HON'BLE SMT. JUSTICE RAJANI DUBEY

M/S Nagorao Auto Engineering Works Telghani Naka Raipur vs. Union Of INDIA

WPT/129/2021HC Chhattisgarh01 Dec 2021

Bench: HON'BLE SHRI JUSTICE P. SAM KOSHY

Giriraj Sharmendra Maheshwari vs. State Of Chhattisgarh

MCRC/5721/2021HC Chhattisgarh25 Oct 2021

Bench: HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

Paritosh Kumar Singh Alias Diwakar Choudhary vs. State Of Chhattisgarh

WPCR/469/2021HC Chhattisgarh30 Sept 2021

Bench: HON'BLE SHRI JUSTICE NARENDRA KUMAR VYAS

M/S Barbrik Project Limited vs. The State Of Chhattisgarh

WPT/192/2021HC Chhattisgarh28 Sept 2021

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

Sunil Kumar Agrawal vs. Union Of INDIA

MCRC/6058/2021HC Chhattisgarh27 Sept 2021

Bench: HON'BLE SHRI JUSTICE GAUTAM CHOURDIYA

Sanjeet Sharma vs. State Of Chhattisgarh

MCRCA/1067/2021HC Chhattisgarh15 Sept 2021

Bench: HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

Mohin Khan vs. State Of Chhattisgarh

CRMP/227/2021HC Chhattisgarh14 Sept 2021

Bench: HON'BLE SHRI JUSTICE NARENDRA KUMAR VYAS

M/S Kanpur Seva Samiti vs. State Of Chhattisgarh

WA/109/2021HC Chhattisgarh06 Sept 2021

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE SMT. JUSTICE RAJANI DUBEY

M/S Nspr Plr Joint Venture vs. Commissioner Of Chhattisgarh State Tax (GST)

WPT/130/2021HC Chhattisgarh26 Aug 2021

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

Prakash Rao Pawar vs. State Of Chhattisgarh

CRMP/847/2021HC Chhattisgarh24 Aug 2021

Bench: HON'BLE SHRI JUSTICE NARENDRA KUMAR VYAS

Abhishek Singh vs. State Of Chhattisgarh

MCRC/5035/2021HC Chhattisgarh11 Aug 2021

Bench: HON'BLE SHRI JUSTICE GAUTAM CHOURDIYA

M/S Jayaswal Neco Industries LTD vs. State Of Chhattisgarh

WPT/37/2021HC Chhattisgarh10 Aug 2021

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

Ajay Ojha vs. State Of Chhattisgarh

MCRC/3700/2021HC Chhattisgarh04 Aug 2021

Bench: HON'BLE THE ACTING CHIEF JUSTICE

M/S Satyendra Narayan Singh vs. Union Of INDIA

WPT/92/2021HC Chhattisgarh27 Jul 2021

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

Sumit Verma vs. State Of Chhattisgarh

MCRC/1815/2021HC Chhattisgarh26 Jul 2021

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

Smt. Yasmin Fatima Shafikur Rahman vs. State Of Chhattisgarh

MCRCA/1560/2020HC Chhattisgarh13 Jul 2021

Bench: HON'BLE THE ACTING CHIEF JUSTICE

M/S Aman Auto vs. State Of Chhattisgarh And Ors

WPT/54/2012HC Chhattisgarh21 Jun 2021

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

Shyam Ispat (INDIA) PVT. LTD vs. Commissioner SGST

WPT/55/2021HC Chhattisgarh14 Jun 2021

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

Mahesh Katle vs. State Of Chhattisgarh

MCRC/3082/2021HC Chhattisgarh30 May 2021

Bench: HON'BLE SMT. JUSTICE RAJANI DUBEY

M/S Avinash Buildcon Infrastructure Private Limited vs. State Of Chhattisgarh

WPC/2578/2020HC Chhattisgarh06 May 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

M/S Ram Gopal Somani vs. Bilaspur Smart City Limited

WPC/1123/2021HC Chhattisgarh07 Apr 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE NARENDRA KUMAR VYAS

N. R. Sponge PVT. LTD vs. Designated Committee

WPT/44/2021HC Chhattisgarh07 Apr 2021

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

Ramesh Kumar Shrivastava vs. Union Of INDIA

WA/113/2021HC Chhattisgarh05 Apr 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

Smt. Kanta Ekka vs. State Of Chhattisgarh

WPCR/326/2020HC Chhattisgarh25 Mar 2021

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

Mahadev Kashyap vs. Union Of INDIA

WPC/1581/2021HC Chhattisgarh17 Mar 2021

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

M/S Naveen Kumar vs. Bhilai Steel Plant

WPC/2226/2020HC Chhattisgarh14 Mar 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

Ratan Kumar vs. Union Of INDIA

WPC/1278/2021HC Chhattisgarh03 Mar 2021

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

Kaval Prasad vs. Union Of INDIA

WPC/1269/2021HC Chhattisgarh03 Mar 2021

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

M/S Ultratech Cement Limited (A Company Incorportaed Undet The Provisions Of Companies Act 1956) vs. The Union Of INDIA

WPT/56/2019HC Chhattisgarh02 Mar 2021

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

Kheduram vs. Union Of INDIA

WPC/1189/2021HC Chhattisgarh01 Mar 2021

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

Shobharam Dewangan vs. Union Of INDIA

WPC/998/2021HC Chhattisgarh25 Feb 2021

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

Prit Ram vs. Union Of INDIA

WPC/1052/2021HC Chhattisgarh23 Feb 2021

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

Laxmi Prasad vs. Union Of INDIA

WPC/1085/2021HC Chhattisgarh23 Feb 2021

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

Sammelal vs. Union Of INDIA

WPC/954/2021HC Chhattisgarh22 Feb 2021

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

Deepak Kumr Agrawal vs. Union Of INDIA

MCRC/376/2021HC Chhattisgarh22 Feb 2021

Bench: HON'BLE SHRI JUSTICE GAUTAM CHOURDIYA

Dilip Singh vs. Union Of INDIA

WPC/893/2021HC Chhattisgarh17 Feb 2021

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

Mini Bai Kanwar vs. Union Of INDIA

WPC/878/2021HC Chhattisgarh17 Feb 2021

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

Ramesh Kumar Shrivastava vs. Union Of INDIA

WPT/13/2021HC Chhattisgarh09 Feb 2021

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

M/S Kanpur Seva Samiti vs. State Of Chhattisgarh

WPT/69/2020HC Chhattisgarh27 Jan 2021

Bench: HON'BLE SHRI JUSTICE P. SAM KOSHY

Mahalaxmi Construction vs. Commissioner (Appeals)

WPT/7/2021HC Chhattisgarh26 Jan 2021

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

Mithilesh Tiwari vs. Union Of INDIA

MCRC/8974/2020HC Chhattisgarh26 Jan 2021

Bench: HON'BLE SHRI JUSTICE GAUTAM CHOURDIYA

Sujeet Jaiswal vs. Union Of INDIA

WPT/3/2021HC Chhattisgarh20 Jan 2021

Bench: HON'BLE SHRI JUSTICE P. SAM KOSHY

Manoj Kumar Singh vs. State Of Chhattisgarh

MCRC/59/2021HC Chhattisgarh13 Jan 2021

Bench: HON'BLE SHRI JUSTICE GAUTAM CHOURDIYA

M/S Dharam Industries (A Proprietorshiip Firm) vs. Union Of INDIA

WPT/119/2020HC Chhattisgarh11 Jan 2021

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

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