Chhattisgarh High Court GST Judgments — 2022

12 judgments.

• Paritosh Kumar Singh Alias Diwakar Choudhary v. Senior Intelligence Officer

  Record only

  MCRC/8060/2022·6 Dec 2022

• M/S Jagdalpur Motors v. Union Of INDIA

  Record only

  WPT/252/2022·27 Nov 2022

• Sparsh Soni v. Union Of INDIA

  Record only

  MCRC/9972/2022·21 Nov 2022

• M/S Jai Maa Trading v. State Of Chhattisgarh

  Record only

  WPT/232/2022·16 Nov 2022

• M/S Ralas Motors v. Union Of INDIA

  Record only

  WPT/3/2022·28 Jul 2022

• Basudev Mittal v. Union Of INDIA

  Record only

  MCRC/3919/2022·14 Jul 2022

• Subhash Chouhan v. Union Of INDIA

  Record only

  MCRC/900/2022·20 Jun 2022

• Legend Distilleries PVT. LTD v. State Of Chhattisgarh

  Record only

  WPT/39/2021·10 May 2022

• Aegis Beverages PVT. LTD. v. State Of Chhattisgarh

  Record only

  WPT/134/2019·10 May 2022

• Mahendra Sponge And Power Limited v. Assistant Commissioner

  Record only

  WPT/67/2022·3 May 2022

• Mak Engineering Industries Limited v. South East Central Railway

  Record only

  ARBR/43/2019·3 Mar 2022

• Paritosh Kumar Siingh @ Diwakar Choudhary v. Senior Intelligence Officer

  Record only

  MCRC/6764/2021·17 Jan 2022