Chhattisgarh High Court GST Judgments — 2023

19 judgments.

• Sanjay Shende v. Union Of INDIA

  Record only

  MCRC/6434/2023·7 Nov 2023

• Swastik Pesticides LTD. v. The Assistant Commissioner

  Record only

  WPT/174/2021·1 Nov 2023

• M/S Shree Jeet Transport v. Union Of INDIA

  Record only

  WPT/117/2022·16 Oct 2023

• Ajay Kumar Singh v. State Of Chhattisgarh

  Record only

  WPT/130/2023·15 Oct 2023

• South Eastern Coalfields Limited v. Principal Commissioner, CGST, Raipur

  Record only

  WPT/85/2023·8 Oct 2023

• M/S Sanjay Singhi v. Union On INDIA

  Record only

  WPC/4023/2023·10 Sept 2023

• M/S B M S Projects v. State Of Chhattisgarh

  Record only

  WPC/3316/2023·24 Jul 2023

• M/S B.M.S Projects v. State Of Chhattisgarh

  Record only

  WPC/3302/2023·24 Jul 2023

• M/S B.M.S Projects v. State Of Chhattisgarh

  Record only

  WPC/3320/2023·24 Jul 2023

• Mukesh Kumar Agrawal v. State Of Chhattisgarh

  Record only

  MCRCA/811/2023·18 Jul 2023

• Sourabh Agrawal v. Union Of INDIA

  Record only

  MCRC/2729/2023·18 Jul 2023

• Mohd. Tabrez Amdani v. Union Of INDIA

  Record only

  MCRC/3901/2023·16 Jul 2023

• Ashish Kumar Tiwari v. Union Of INDIA

  Record only

  MCRC/1312/2023·16 Jul 2023

• Bishambhar Dayal Agrawal v. State Of Chhattisgarh

  Record only

  WPC/2915/2023·9 Jul 2023

• Mohin Khan v. State Of C.G.

  Record only

  WPCR/276/2022·5 Jul 2023

• Smt Barkha Bothra v. State Of Chhattisgarh

  Record only

  MCRCA/125/2023·6 Feb 2023

• Subham Infrastructure v. Union Of INDIA

  Record only

  WPC/645/2023·5 Feb 2023

• Manoj Kumar Valecha v. Union Of INDIA

  Record only

  MCRC/10874/2022·30 Jan 2023

• M/S Mahendra Sponge And Power Limited v. Assistant Commissioner State Tax

  Record only

  WA/267/2022·8 Jan 2023