Sarthak Metals Limited vs. Chhattisgarh GST
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HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet WPT No. 39 of 2020 Sarthak Metals Limited Versus Chhattisgarh Gst WPT/159/2019 20/10/2023 Shri Amay Suzoriya, Advocate holding the brief of Shri Rahul Tamaskar, Advocate for the petitioner.
Shri Lalit Jangde, Dy. G.A. for the State.
Learned counsel for the petitioner prays for and is granted a week’s time to comply with the order passed by this Court dated 24.8.2023.
As prayed, one week time is granted.
It is made clear that if the amendment is not carried out within a period of seven working days, the petition shall stand dismissed without further reference to the Bench.
Post this matter alongwith WPT No. 159 of 2019. (Rakesh Mohan Pandey)
Judge Nimmi
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