BharatTaxGST

Chhattisgarh High Court GST Judgments — 2024

244 judgments, newest first. Page 1 of 3.

M/S Bms Projects vs. State Of Chhattisgarh

WPC/6367/2024HC Chhattisgarh19 Dec 2024

Bench: HON'BLE SHRI JUSTICE NARESH KUMAR CHANDRAVANSHI

M/S Bms Projects vs. State Of Chhattisgarh

WPC/6373/2024HC Chhattisgarh19 Dec 2024

Bench: HON'BLE SHRI JUSTICE NARESH KUMAR CHANDRAVANSHI

M/S Alok Buildtech PVT. LTD vs. State Of Chhattisgarh

WPC/5583/2024HC Chhattisgarh16 Dec 2024

Bench: HON'BLE SHRI JUSTICE NARESH KUMAR CHANDRAVANSHI

M/S Alok Buildtech PVT. LTD vs. State Of Chhattisgarh

WPC/5582/2024HC Chhattisgarh15 Dec 2024

Bench: HON'BLE SHRI JUSTICE NARESH KUMAR CHANDRAVANSHI

Deepak Ratre vs. State Of Chhattisgarh

WPC/6172/2024HC Chhattisgarh15 Dec 2024

Bench: HON'BLE SHRI JUSTICE NARESH KUMAR CHANDRAVANSHI

The Principal Commissioner, CGST And Central Excise vs. M/S Bharat Sanchar Nigam LTD

TAXC/132/2018HC Chhattisgarh12 Dec 2024

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL,HON'BLE SHRI JUSTICE AMITENDRA KISHORE PRASAD

Bharat Sanchar Nigam Limited vs. Commissioner, Central Excise And Customs

TAXC/38/2018HC Chhattisgarh12 Dec 2024

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL,HON'BLE SHRI JUSTICE AMITENDRA KISHORE PRASAD

A.K. Construction vs. State Of Chhattisgarh

WPC/6216/2024HC Chhattisgarh12 Dec 2024

Bench: HON'BLE SHRI JUSTICE NARESH KUMAR CHANDRAVANSHI

The Principal Commissioner vs. M/S Nalwa Steel And Power Limited

MCC/1057/2024HC Chhattisgarh12 Dec 2024

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL,HON'BLE SHRI JUSTICE AMITENDRA KISHORE PRASAD

A.K. Constructions vs. State Of Chhattisgarh

WPC/6230/2024HC Chhattisgarh12 Dec 2024

Bench: HON'BLE SHRI JUSTICE NARESH KUMAR CHANDRAVANSHI

A.K. Constructions vs. State Of Chhattisgarh

WPC/6227/2024HC Chhattisgarh12 Dec 2024

Bench: HON'BLE SHRI JUSTICE NARESH KUMAR CHANDRAVANSHI

Bharat Sanchar Nigam Limited vs. Commissioner, Central Excise And Customs

TAXC/33/2018HC Chhattisgarh12 Dec 2024

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL,HON'BLE SHRI JUSTICE AMITENDRA KISHORE PRASAD

The Principal Commissioner vs. Monnet Ispat And Energy LTD

MCC/1055/2024HC Chhattisgarh12 Dec 2024

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL,HON'BLE SHRI JUSTICE AMITENDRA KISHORE PRASAD

A.K. Constructions vs. State Of Chhattisgarh

WPC/6218/2024HC Chhattisgarh12 Dec 2024

Bench: HON'BLE SHRI JUSTICE NARESH KUMAR CHANDRAVANSHI

Small Scale Lce Cream Manufacturer Association (Reg.) vs. Dr. T. V. Somanathan

CONT/1157/2024HC Chhattisgarh12 Dec 2024

Bench: HON'BLE SHRI JUSTICE ARVIND KUMAR VERMA

M/S Gala Pro -Tek LLP vs. State Of Chhattisgarh

WPC/3367/2024HC Chhattisgarh11 Dec 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE AMITENDRA KISHORE PRASAD

Jagjeet Singh Makkad vs. M/S Om Construction

MA/190/2023HC Chhattisgarh11 Dec 2024

Bench: HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

Dheeraj Agrawal vs. State Of Chhattisgarh

MCRCA/1412/2024HC Chhattisgarh08 Dec 2024

Bench: HON'BLE THE CHIEF JUSTICE

M/S Bafna Construction A Partnership Firm vs. State Of Chhattisgarh

WPC/6014/2024HC Chhattisgarh03 Dec 2024

Bench: HON'BLE SHRI JUSTICE BIBHU DATTA GURU

Goverdhan Uranw vs. Shri Mukesh Kumar

CONT/581/2024HC Chhattisgarh28 Nov 2024

Bench: HON'BLE SHRI JUSTICE ARVIND KUMAR VERMA

State Of Chhattisgarh vs. M/S. Bsbk Private Limited

WA/803/2024HC Chhattisgarh28 Nov 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE AMITENDRA KISHORE PRASAD

Shivbahadur Pal vs. State Of Chhattisgarh

CRMP/3013/2024HC Chhattisgarh28 Nov 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE AMITENDRA KISHORE PRASAD

Track Computers, Trough Proprietor Sunil Singh vs. Shri Mayank Chaturvedi

CONT/456/2024HC Chhattisgarh27 Nov 2024

Bench: HON'BLE SHRI JUSTICE ARVIND KUMAR VERMA

M/S Gordhandas Gobindram vs. Shri Hemant Arora Executive Engineer

CONT/882/2024HC Chhattisgarh26 Nov 2024

Bench: HON'BLE SHRI JUSTICE ARVIND KUMAR VERMA

Smt. Shweta Diwan vs. Mohd. Imran Khan

CONT/717/2024HC Chhattisgarh26 Nov 2024

Bench: HON'BLE SHRI JUSTICE ARVIND KUMAR VERMA

M/S Eff-Tech Infraengineers vs. State Of Chhattisgarh

WPT/203/2024HC Chhattisgarh26 Nov 2024

Bench: HON'BLE SHRI JUSTICE ARVIND KUMAR VERMA

M/S Mahamaya Construction Company vs. State Of Chhattisgarh

WPC/5756/2024HC Chhattisgarh20 Nov 2024

Bench: HON'BLE SHRI JUSTICE NARESH KUMAR CHANDRAVANSHI

M/S Raigarh Iron Industries Limited vs. State Of Chhattisgarh

WPT/200/2024HC Chhattisgarh20 Nov 2024

Bench: HON'BLE SHRI JUSTICE ARVIND KUMAR VERMA

M/S Kunal Bsbk Joint Venture PVT. LTD vs. Chhattisgarh Housing Board

WPC/2552/2024HC Chhattisgarh19 Nov 2024

Bench: HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

J. K. Lakshmi Cement LTD vs. Union Of INDIA

WPC/2460/2020HC Chhattisgarh13 Nov 2024

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL,HON'BLE SHRI JUSTICE RADHAKISHAN AGRAWAL

Badal Gour vs. Union Of INDIA

MCRC/7666/2024HC Chhattisgarh13 Nov 2024

Bench: HON'BLE THE CHIEF JUSTICE

M/S Dee Vee - Gawar (Jv) vs. Union Of INDIA

WPT/199/2021HC Chhattisgarh12 Nov 2024

Bench: HON'BLE SHRI JUSTICE ARVIND KUMAR VERMA

Sonu Kumar vs. State Of Chhattisgarh

MCRC/7670/2024HC Chhattisgarh05 Nov 2024

Bench: HON'BLE THE CHIEF JUSTICE

Bablu Shrivas vs. State Of Chhattisgarh

WPC/2861/2024HC Chhattisgarh23 Oct 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE BIBHU DATTA GURU

Ishan Gupta vs. Union Of INDIA

MCRC/6972/2024HC Chhattisgarh23 Oct 2024

Bench: HON'BLE THE CHIEF JUSTICE

M/S Dynasoure Concrete Treatment PVT. LTD vs. State Of Chhattisgarh

WPT/123/2024HC Chhattisgarh23 Oct 2024

Bench: HON'BLE SHRI JUSTICE ARVIND KUMAR VERMA

Gopal Khandelwal (Petitioner In Person) vs. Chief Executive Officer

MA/97/2023HC Chhattisgarh23 Oct 2024

Bench: HON'BLE SHRI JUSTICE DEEPAK KUMAR TIWARI

Gopal Khandelwal vs. Chief Executive Officer

MA/61/2023HC Chhattisgarh23 Oct 2024

Bench: HON'BLE SHRI JUSTICE DEEPAK KUMAR TIWARI

Shiv Shakti Steel PVT. LTD vs. Cce And CGST, Raipur

WPT/188/2024HC Chhattisgarh20 Oct 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE BIBHU DATTA GURU

Akash Tripathi vs. State Of Chhattisgarh

WPS/6696/2024HC Chhattisgarh17 Oct 2024

Bench: HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

Ankit Yadav vs. State Of Chhattisgarh

MCRC/7160/2024HC Chhattisgarh15 Oct 2024

Bench: HON'BLE THE CHIEF JUSTICE

Ankit Yadav vs. State Of Chhattisgarh

MCRC/7114/2024HC Chhattisgarh15 Oct 2024

Bench: HON'BLE THE CHIEF JUSTICE

Principal Commissioner vs. M/S Hira Ferro Alloys LTD. Unit -Ii

TAXC/38/2023HC Chhattisgarh14 Oct 2024

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL,HON'BLE SHRI JUSTICE AMITENDRA KISHORE PRASAD

Subham Infrastructure vs. Union Of INDIA

WPC/4360/2024HC Chhattisgarh14 Oct 2024

Bench: HON'BLE SHRI JUSTICE SACHIN SINGH RAJPUT

State Of Chhattisgarh vs. Smt. Anita Sharma

WA/648/2024HC Chhattisgarh07 Oct 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE BIBHU DATTA GURU

The Principal Commissioner, CGST And Central Excise vs. M/S M.J. Steels Private Limited

TAXC/81/2022HC Chhattisgarh07 Oct 2024

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL,HON'BLE SHRI JUSTICE AMITENDRA KISHORE PRASAD

Moon Enterprises vs. State Of Chhattisgarh

WPC/4969/2024HC Chhattisgarh03 Oct 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE BIBHU DATTA GURU

The Principal Commissioner vs. M/S Bharat Aluminium Company Limited

TAXC/2/2020HC Chhattisgarh03 Oct 2024

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL,HON'BLE SHRI JUSTICE AMITENDRA KISHORE PRASAD

Jagdamba Marble, Gram Temri, Mana Camp, Raipur Chhattisgarh 492015 vs. Joint Commissioner (Appeals)

WPT/20/2024HC Chhattisgarh03 Oct 2024

Bench: HON'BLE SHRI JUSTICE ARVIND KUMAR VERMA

Parminder Singh Saluja vs. State Of Chhattisgarh

WPS/4588/2019HC Chhattisgarh02 Oct 2024

Bench: HON'BLE SHRI JUSTICE DEEPAK KUMAR TIWARI

The Principal Commissioner vs. Monnet Ispat And Energy LTD

TAXC/17/2020HC Chhattisgarh30 Sept 2024

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL,HON'BLE SHRI JUSTICE AMITENDRA KISHORE PRASAD

The Principal Commissioner vs. M/S Nalwa Steel And Power Limited

TAXC/28/2019HC Chhattisgarh30 Sept 2024

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL,HON'BLE SHRI JUSTICE AMITENDRA KISHORE PRASAD

Vikas Pandey vs. State Of Chhattisgarh

WPC/4864/2024HC Chhattisgarh26 Sept 2024

Bench: HON'BLE SHRI JUSTICE SACHIN SINGH RAJPUT

A.B.I.S. Exports INDIA Private Limited vs. Shri Bhuvanesh Yadav

CONT/44/2023HC Chhattisgarh26 Sept 2024

Bench: HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

M/S Mahamaya Medical And General Store vs. State Of Chhattisgarh

MCC/838/2024HC Chhattisgarh25 Sept 2024

Bench: HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

M/S Mahamaya Medical And General Store vs. State Of Chhattisgarh

MCC/837/2024HC Chhattisgarh25 Sept 2024

Bench: HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

State Of Chhattisgarh vs. Ramdeen Sarva

WA/590/2024HC Chhattisgarh19 Sept 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE BIBHU DATTA GURU

M/S Bharat Builders vs. State Of Chhattisgarh

WPT/166/2024HC Chhattisgarh19 Sept 2024

Bench: HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

M/S. Vinod Agarwal vs. Union Of INDIA

WPT/91/2024HC Chhattisgarh19 Sept 2024

Bench: HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Deepak Kumar Mishra vs. Union Of INDIA

MCRC/5664/2024HC Chhattisgarh19 Sept 2024

Bench: HON'BLE THE CHIEF JUSTICE

Sandeep Bansal vs. Union Of INDIA Central GST Office

MCRC/5941/2024HC Chhattisgarh19 Sept 2024

Bench: HON'BLE THE CHIEF JUSTICE

Raju Khan vs. Enforcement Directorate

MCRC/5950/2024HC Chhattisgarh17 Sept 2024

Bench: HON'BLE SHRI JUSTICE NARESH KUMAR CHANDRAVANSHI

M/S Bachchi Devi Mishra vs. Steel Authority Of INDIA LTD

WPC/2668/2024HC Chhattisgarh09 Sept 2024

Bench: HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

M/S Kunal Bsbk Joint Venture Private Limited vs. Chhattisgarh Housing Board

WPC/65/2024HC Chhattisgarh04 Sept 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE BIBHU DATTA GURU

Vodabox Electromech Private Limited vs. State Of Chhattisgarh

WPC/4235/2024HC Chhattisgarh03 Sept 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE BIBHU DATTA GURU

Sandeep Kumar Bharadwaj vs. State Of Chhattisgarh

CRMP/2347/2024HC Chhattisgarh03 Sept 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE BIBHU DATTA GURU

North East Feed And Agro Exports Private Limited vs. State Of Chhattisgarh

WPC/4226/2024HC Chhattisgarh03 Sept 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE BIBHU DATTA GURU

Kamlesh Upadhayay vs. State Of Chhattisgarh

CRMP/2346/2024HC Chhattisgarh03 Sept 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE BIBHU DATTA GURU

Shri Laxmi Stores vs. State Of Chhattisgarh

WPC/4372/2024HC Chhattisgarh02 Sept 2024

Bench: HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

Jaiswal Medical Stores vs. Joint Commissioner (Appeal) State Tax Bilaspur

WPT/5/2023HC Chhattisgarh01 Sept 2024

Bench: HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Sheikh Jameel Khan vs. District Excise Officer-Cum-District Manager

WPC/342/2022HC Chhattisgarh28 Aug 2024

Bench: HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

M/S Mahamaya Medical And General Store vs. State Of Chhattisgarh

WPT/237/2022HC Chhattisgarh27 Aug 2024

Bench: HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

M/S Mahamaya Medical And General Store vs. State Of Chhattisgarh

WPT/235/2022HC Chhattisgarh27 Aug 2024

Bench: HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Dheeraj Kumar Soni vs. State Of Chhattisgarh

WA/514/2024HC Chhattisgarh19 Aug 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE BIBHU DATTA GURU

Hemant Kasera vs. Union Of INDIA Central GST

MCRC/4586/2024HC Chhattisgarh15 Aug 2024

Bench: HON'BLE THE CHIEF JUSTICE

M/S A2Z Infra Engineering LTD vs. The Union Of INDIA

WPT/95/2024HC Chhattisgarh07 Aug 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Sarvesh Kumar Pandey vs. Union Of INDIA

MCRC/4542/2024HC Chhattisgarh07 Aug 2024

Bench: HON'BLE THE CHIEF JUSTICE

Nasir vs. State Of Chhattisgarh

MCRC/4209/2024HC Chhattisgarh06 Aug 2024

Bench: HON'BLE THE CHIEF JUSTICE

Abbs Stones And Crushers Through Its Partner Brijendra Bahadur Singh vs. State Of Chhattisgarh

WPT/87/2024HC Chhattisgarh04 Aug 2024

Bench: HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

M/S Mahesh Sharma vs. The Union Of INDIA

WPT/151/2024HC Chhattisgarh01 Aug 2024

Bench: HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

M/S Lakhmichand Ispat vs. State Of Chhattisgarh

WPT/150/2024HC Chhattisgarh31 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

M/S Lakhmichand Ispat vs. State Of Chhattisgarh

WPT/149/2024HC Chhattisgarh31 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

M/S. Arihant Enterprises vs. Commissioner, State GST

WPT/133/2024HC Chhattisgarh31 Jul 2024

Bench: HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

M/S Raghunath Hardware vs. State Of Chhattisgarh

WPT/144/2024HC Chhattisgarh30 Jul 2024

Bench: HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

M/S Raghunath Hardware vs. State Of Chhattisgarh

WPT/141/2024HC Chhattisgarh30 Jul 2024

Bench: HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

M/S Five Star Construction vs. The Commissioner Of Commercial Tax

TAXC/66/2022HC Chhattisgarh29 Jul 2024

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI,HON'BLE SHRI JUSTICE RADHAKISHAN AGRAWAL

Shravan Mandal vs. Enforcement Directorate

MCRC/4788/2024HC Chhattisgarh29 Jul 2024

Bench: HON'BLE SHRI JUSTICE DEEPAK KUMAR TIWARI

M/S Swapnil Builders And Developers vs. The Commissioner ( Appeals)

WPT/139/2024HC Chhattisgarh29 Jul 2024

Bench: HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

M/S Jagdalpur Motors vs. Shri Ritvik Ranjanam Pandey (Secretary Revenue) Ministry Of Finance

CONT/1043/2023HC Chhattisgarh29 Jul 2024

Bench: HON'BLE SHRI JUSTICE NARENDRA KUMAR VYAS

M/S Fiza Construction Company vs. The Assistant Commissioner (Audit)

WPT/238/2023HC Chhattisgarh25 Jul 2024

Bench: HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Mahesh Tandan vs. State Of Chhattisgarh

WPC/3691/2024HC Chhattisgarh24 Jul 2024

Bench: HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

Manoj Tekwani Proprietor Of M/S Om Roto Printers vs. Union Of INDIA

WPT/125/2024HC Chhattisgarh23 Jul 2024

Bench: HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Nitin Dwivedi vs. The State Of Chhattisgarh

CRMP/1943/2024HC Chhattisgarh23 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Dhanvantri Chemicals vs. State Of Chhattisgarh

WPC/2031/2024HC Chhattisgarh22 Jul 2024

Bench: HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

M/S. Barbrik Project LTD vs. (Deleted) State Of Chhattisgarh

TAXC/23/2022HC Chhattisgarh22 Jul 2024

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI,HON'BLE SHRI JUSTICE RADHAKISHAN AGRAWAL

Neelesh Jain vs. State Of Chhattisgarh And Ors

WPS/318/2014HC Chhattisgarh22 Jul 2024

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Bharat Aluminium Company Limited vs. Union Of INDIA

WPT/122/2024HC Chhattisgarh22 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

M/S Shiv Shakti Steels PVT. LTD vs. State Of Chhattisgarh

WPT/82/2024HC Chhattisgarh18 Jul 2024

Bench: HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Gopalan Manoharan Nair vs. Joint Commissioner (Appeal)

WPT/118/2024HC Chhattisgarh18 Jul 2024

Bench: HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Ideas Inc Management Private Limited vs. Superintendent Central Goods And Service Tax

WPT/79/2022HC Chhattisgarh15 Jul 2024

Bench: HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

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