Gopal Khandelwal (Petitioner In Person) v. Chief Executive Officer
- Court
- Chhattisgarh High Court
- Case number
- MA/97/2023
- Date of judgment
- 23 Oct 2024
- Bench
- HON'BLE SHRI JUSTICE DEEPAK KUMAR TIWARI
- Petitioner
- GOPAL KHANDELWAL (PETITIONER IN PERSON)
- Respondent
- CHIEF EXECUTIVE OFFICER
- CNR
- CGHC010194822023
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Reproduced from the public record of the Chhattisgarh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.